6.1 CIT v. Pushpendra Surana

96 DTR 231High Court2013#18441 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 341,001 Indian tax judgments — from 2018 to 2024.

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Issues it is cited on

section 80d section 80e bona fide mistake section 271aaa house property income summons under section 131 full and true disclosure royalty income section 80c section 273 section 139(5)section 139(4)

Judgments citing 6.1 CIT v. Pushpendra Surana

Ajoy Sharma, Jaipur vs. DCIT Central Circle-1, Jaipur

ITA 546/JPR/2024[2015-16]Status: DisposedITAT Jaipur22 Jul 2024AY 2015-16

For Appellant: Sh. Mahendra Gargieya, Adv. &For Respondent: Smt. Monisha Choudhary, Addl. CIT

Section 139(4)Section 147Section 148Section 271(1)(c)Section 274Section 80C

…आयकर अपीलीय अधिकरण, जयपुर न्यायपीठ, जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”SMC” JAIPUR BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, लेखा सदस्य आयकर अपील सं./ITA Nos. 543 to 547/JP/2024 निर्धारण वर्ष / Assessment Years : 2012-13 to 2016-17 Sh. Ajoy Sharma 19A, Nityanand Nagar, Queen Vs. Road, Opp. Sarovar Portico Hotel, Near Kanha Restaurant, Jaipur बनाम DCIT, Circle-01, Jaipur स्थायी लेखा सं./जीआईआर सं./PAN/GIR No.: ADIPS 8009 E अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती की ओर से / Assessee by: Sh. Mahendra Gargieya, Adv. & Sh. Hemang Gargieya, Adv. राजस्व…

Ajoy Sharma, Jaipur vs. DCIT Central Circle-1, Jaipur

ITA 545/JPR/2024[2014-15]Status: DisposedITAT Jaipur22 Jul 2024AY 2014-15

For Appellant: Sh. Mahendra Gargieya, Adv. &For Respondent: Smt. Monisha Choudhary, Addl. CIT

Section 139(4)Section 147Section 148Section 271(1)(c)Section 274Section 80C

…आयकर अपीलीय अधिकरण, जयपुर न्यायपीठ, जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”SMC” JAIPUR डा० एस. सीतालक्ष्मी, न्यायिक सदस्य एवं श्री राठोड कमलेश जयन्तभाई, लेखा सदस्य के समक्ष BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, आयकर अपील सं./ITA Nos. 543 to 547/JP/2024 निर्धारण वर्ष / Assessment Years : 2012-13 to 2016-17 Sh. Ajoy Sharma 19A, Nityanand Nagar, Queen Vs. Road, Opp. Sarovar Portico Hotel, Near Kanha Restaurant, Jaipur बनाम DCIT, Circle-01, Jaipur स्थायी लेखा सं./जीआईआर सं./PAN/GIR No.: ADIPS 8009 E अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती की ओर से / A…

Ajoy Sharma, Jaipur vs. DCIT Central Circle-1, Jaipur

ITA 544/JPR/2024[2013-14]Status: DisposedITAT Jaipur22 Jul 2024AY 2013-14

For Appellant: Sh. Mahendra Gargieya, Adv. &For Respondent: Smt. Monisha Choudhary, Addl. CIT

Section 139(4)Section 147Section 148Section 271(1)(c)Section 274Section 80C

…आयकर अपीलीय अधिकरण, जयपुर न्यायपीठ, जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”SMC” JAIPUR BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, JM आयकर अपील सं./ITA Nos. 543 to 547/JP/2024 निर्धारण वर्ष / Assessment Years : 2012-13 to 2016-17 Sh. Ajoy Sharma 19A, Nityanand Nagar, Queen Vs. Road, Opp. Sarovar Portico Hotel, Near Kanha Restaurant, Jaipur बनाम DCIT, Circle-01, Jaipur स्थायी लेखा सं./जीआईआर सं./PAN/GIR No.: ADIPS 8009 E अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती की ओर से / Assessee by: Sh. Mahendra Gargieya, Adv. & Sh. Hemang Gargieya, Adv. राजस्व की ओर से…

Shri Suresh Mal Lodha, 537-38, Mahima Trinity, New Sanganer Road, Swej Farm, Jaipur vs. ACIT Jaipur, Jaipur

In the result, the appeal of the assessee is partly allowed

ITA 968/JPR/2019[2009-10]Status: DisposedITAT Jaipur12 Jan 2023AY 2009-10

Bench: SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

For Appellant: Shri Mahenda Gargieya, AdvocateFor Respondent: Shri A.S. Nehra, Addl. CIT-DR

Section 139(1)Section 143(2)Section 143(3)Section 24Section 271(1)Section 271(1)(c)Section 274

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES, ‘’A” JAIPUR Jh lanhi xkslkbZ] U;kf;d lnL; ,oa Jh jkBksM deys'k t;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA No. 968/JP/2019 fu/kZkj.k o"kZ@Assessment Year : 2009-10 cuke Shri Suresh Mal Lodha The ACIT 75, Suraj Nagar West, Civil Lines Vs. Circle-6 Jaipur – 302 006 Jaipur LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: ABGPL 0612 G vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri Mahenda Gargieya, Advocate Shri Devang…

Rajendra Kumar Sharda, Jaipur vs. ITO, Kota

In the result, appeal of the assessee is dismissed

ITA 150/JPR/2016[2010-11]Status: DisposedITAT Jaipur21 Feb 2018AY 2010-11

For Appellant: Shri Mahendra Gargieya (Adv)For Respondent: Smt. Neene Jeph (JCIT)

Section 133(6)Section 271(1)(c)Section 274

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES, JAIPUR Jh fot; iky jko] U;kf;d lnL; ,oa Jh Hkkxpan] ys[kk lnL; ds le{k BEFORE: SHRI VIJAY PAL RAO, JM & SHRI BHAGCHAND, AM vk;dj vihy la-@ITA No. 150/JP/2016 fu/kZkj.k o"kZ@Assessment Year : 2010-11 cuke Rajendra Kumar Sharda, Income Tax Officer, Vs. 46, Sharda Bhawan, Brijpura, Ward 2(3), Kota. Kota. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AFFPS 1259 D vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri Mahendra Gargieya (Adv) jktLo dh vksj ls@ Revenue by : Smt. Neene Jeph (JCIT) lquo…