538 (Gujarat) (v) Haryana Acrylic Manufacturing Co. v. CIT

57 Taxmann.com 36High Court2015#21209 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2022 to 2022.

Judgments citing 538 (Gujarat) (v) Haryana Acrylic Manufacturing Co. v. CIT

538 (Gujarat) (v) Haryana Acrylic Manufacturing Co. v. CIT (57 Taxmann.com 36) — Cited in 4 Judgments | BharatTax