Dy CIT CC 6(4), Mumbai vs. Shri. Suryakant C Suchak, Bangalore
In the result, appeal by the Revenue is dismissed
ITA 965/MUM/2020[1999-2000]Status: DisposedITAT Mumbai06 Apr 2023AY 1999-2000
Bench: Shri Vikas Awasthy & Shri Gagan Goyalआअसुं. 965/भ ुं/2020 (यन.ि.1999-2000) Dy. Commissioner Of Income Tax, Central Circle – 6(4),Mumbai, Room No.1925, 19Th Floor, Air India Building, Nariman Point, Mumbai 400 021. ...... अऩीराथी/Appellant फनाभ Vs. Shri Suryakant C. Suchak, 231, Krishna, 32-A Cross, 7Th Block, Jaynagar, Bangalore – 560 070. ..... प्रयििादी/Respondent Pan:Apjps-8359-A अऩीराथी द्िाया/ Appellant By : Smt. Esther Ninghauvung Hanghal प्रयििादी द्िाया/Respondent By : Shri Dilip Thakkar स निाई की यिधथ/ Date Of Hearing : 10/01/2023 घोषणा की यिधथ/ Date Of Pronouncement : 06/04/2023 आदेश/Order Per Vikas Awasthy, Jm: This Appeal By The Revenue Is Directed Against The Order Of Commissioner Of Income Tax (Appeals)-54, Mumbai *In Short ‘The Cit(A)’+ Dated 26/11/2019, For Assessment Year 1999-2000. 2 2. The Revenue In Its Appeal Has Assailed The Order Of Cit(A) On Following Grounds:
For Appellant: Smt. Esther Ninghauvung HanghalFor Respondent: Shri Dilip Thakkar
Section 132Section 143(3)Section 148Section 149Section 149(1)Section 149(1)(c)Section 69
…आमकय अऩीरीम अधधकयण भ ुंफई ऩीठ “ई”, भ ुंफई ऩीठ श्री विकास अिस्थी, न्मायमक सदस्म एिुं श्री गगन गोमर, रेखाकाय सदस्म के सभक्ष IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “E”, MUMBAI BEFORE SHRI VIKAS AWASTHY, JUDICIAL MEMBER & SHRI GAGAN GOYAL, ACCOUNTANT MEMBER आअसुं. 965/भ ुं/2020 (यन.ि.1999-2000) Dy. Commissioner of Income Tax, Central Circle – 6(4),Mumbai, Room No.1925, 19th Floor, Air India Building, Nariman Point, Mumbai 400 021. ...... अऩीराथी/Appellant फनाभ Vs. Shri Suryakant C. Suchak, 231, Krishna, 32-A Cross, 7th Block, Jaynagar, Bangalore – 560 070. ..... प्रयििादी/Respondent PAN:APJPS-8359-A अऩीर…
