529 (Madras HC) D) CIT v. Malerkotla Steel & Alloys (P) Ltd.

10 Taxmann.com 278High Court2011#14629 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 363,153 Indian tax judgments — from 2019 to 2019.

Judgments citing 529 (Madras HC) D) CIT v. Malerkotla Steel & Alloys (P) Ltd.

M/S. Krishna Ispat, Sihor vs. The ITO, Ward-2(4), Bhavnagar

Appeal of the assessee stands allowed

ITA 2361/AHD/2017[2014-15]Status: DisposedITAT Ahmedabad01 Oct 2019AY 2014-15

Bench: Shri Sudhanshu Srivastava & Shri Amarjit Singhay : 2014-15

For Appellant: Shri Sudhir Mehta, Ms Pooja Godaa, ARsFor Respondent: Shri Santosh Karnani, Sr. DR

…ation on iron moulds at the rate of 80%. In the above said order, the coordinate bench of the Tribunal has duly taken note of the judgement of the Hon’ble Punjab and Haryana High Court in CIT versus Malerkotla Steels and Alloys (Private) Limited reported in 10 Taxmann.com 278 and also of the judgment of the Hon’ble Madras High Court in the case of CIT versus Aditya Ferro Alloys (Private) Limited and has thereafter allowed the assessee’s claim of depreciation at the rate ITA 2361/AHD/2017 AY: 2014-15 of 80% in the case of cast iron moulds. The Department could not bring to our notice any judgement to the contr…

M/S. Essilor Manufacturing (India) Private Ltd, Bangalore vs. Assistant Commissioner of Income-Tax, Bangalore

In the result, this appeal of the revenue is dismissed

ITA 2125/BANG/2016[2009-10]Status: DisposedITAT Bangalore25 Jan 2019AY 2009-10

Bench: Shri Arun Kumar Garodia & Shri Laliet Kumar

For Appellant: Shri Chavali Narayan, CAFor Respondent: Shri Vikas K. Suryawanshi, Addl. CIT (DR)
Section 143(3)Section 154

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI ARUN KUMAR GARODIA, ACCOUNTANT MEMBER AND SHRI LALIET KUMAR, JUDICIAL MEMBER Assessment Appeal No. Appellant Respondent Year M/s. Essilor Manufacturing The Deputy Commissioner of IT(TP)A No. Income Tax, (India) Pvt. Ltd., 2010-11 239/Bang/2015 Circle – 3 (1) (2), #4A, L&M, KIADB Industrial Area, Bangalore. IT(TP)A No. Doddaballapur, The Assistant Commissioner 2008-09 2124/Bang/2016 Bangalore, of Income Tax, Karnataka – 561 203. Circle – 2 (1) (2), IT(TP)A No. 2009-10 PAN: AAACI4572J 2125/Bang/2016 Bangalore. The Deputy Commissioner M/s. Essi…

M/S. Essilor Manufacturing (India) Private Ltd, Bangalore vs. Assistant Commissioner of Income-Tax, Bangalore

In the result, this appeal of the revenue is dismissed

ITA 2124/BANG/2016[2008-09]Status: DisposedITAT Bangalore25 Jan 2019AY 2008-09

Bench: Shri Arun Kumar Garodia & Shri Laliet Kumar

For Appellant: Shri Chavali Narayan, CAFor Respondent: Shri Vikas K. Suryawanshi, Addl. CIT (DR)
Section 143(3)Section 154

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI ARUN KUMAR GARODIA, ACCOUNTANT MEMBER AND SHRI LALIET KUMAR, JUDICIAL MEMBER Assessment Appeal No. Appellant Respondent Year M/s. Essilor Manufacturing The Deputy Commissioner of IT(TP)A No. Income Tax, (India) Pvt. Ltd., 2010-11 239/Bang/2015 Circle – 3 (1) (2), #4A, L&M, KIADB Industrial Area, Bangalore. IT(TP)A No. Doddaballapur, The Assistant Commissioner 2008-09 2124/Bang/2016 Bangalore, of Income Tax, Karnataka – 561 203. Circle – 2 (1) (2), IT(TP)A No. 2009-10 PAN: AAACI4572J 2125/Bang/2016 Bangalore. The Deputy Commissioner M/s. Essi…

Essilor Manufacturing (India) Private Limited, Bangalore vs. DCIT, Bangalore

In the result, this appeal of the revenue is dismissed

ITA 239/BANG/2015[2010-11]Status: DisposedITAT Bangalore25 Jan 2019AY 2010-11

Bench: Shri Arun Kumar Garodia & Shri Laliet Kumar

For Appellant: Shri Chavali Narayan, CAFor Respondent: Shri Vikas K. Suryawanshi, Addl. CIT (DR)
Section 143(3)Section 154

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI ARUN KUMAR GARODIA, ACCOUNTANT MEMBER AND SHRI LALIET KUMAR, JUDICIAL MEMBER Assessment Appeal No. Appellant Respondent Year M/s. Essilor Manufacturing The Deputy Commissioner of IT(TP)A No. Income Tax, (India) Pvt. Ltd., 2010-11 239/Bang/2015 Circle – 3 (1) (2), #4A, L&M, KIADB Industrial Area, Bangalore. IT(TP)A No. Doddaballapur, The Assistant Commissioner 2008-09 2124/Bang/2016 Bangalore, of Income Tax, Karnataka – 561 203. Circle – 2 (1) (2), IT(TP)A No. 2009-10 PAN: AAACI4572J 2125/Bang/2016 Bangalore. The Deputy Commissioner M/s. Essi…

DCIT, Bangalore vs. M/S Essilor Manufacturing India Pvt. Ltd., Bangalore

In the result, this appeal of the revenue is dismissed

ITA 211/BANG/2015[2010-11]Status: DisposedITAT Bangalore25 Jan 2019AY 2010-11

Bench: Shri Arun Kumar Garodia & Shri Laliet Kumar

For Appellant: Shri Chavali Narayan, CAFor Respondent: Shri Vikas K. Suryawanshi, Addl. CIT (DR)
Section 143(3)Section 154

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI ARUN KUMAR GARODIA, ACCOUNTANT MEMBER AND SHRI LALIET KUMAR, JUDICIAL MEMBER Assessment Appeal No. Appellant Respondent Year M/s. Essilor Manufacturing The Deputy Commissioner of IT(TP)A No. Income Tax, (India) Pvt. Ltd., 2010-11 239/Bang/2015 Circle – 3 (1) (2), #4A, L&M, KIADB Industrial Area, Bangalore. IT(TP)A No. Doddaballapur, The Assistant Commissioner 2008-09 2124/Bang/2016 Bangalore, of Income Tax, Karnataka – 561 203. Circle – 2 (1) (2), IT(TP)A No. 2009-10 PAN: AAACI4572J 2125/Bang/2016 Bangalore. The Deputy Commissioner M/s. Essi…

DCIT, Bangalore vs. M/S Essilor Manufacturing India Pvt. Ltd., Bangalore

In the result, this appeal of the revenue is dismissed

ITA 1166/BANG/2015[2010-11]Status: DisposedITAT Bangalore25 Jan 2019AY 2010-11

Bench: Shri Arun Kumar Garodia & Shri Laliet Kumar

For Appellant: Shri Chavali Narayan, CAFor Respondent: Shri Vikas K. Suryawanshi, Addl. CIT (DR)
Section 143(3)Section 154

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI ARUN KUMAR GARODIA, ACCOUNTANT MEMBER AND SHRI LALIET KUMAR, JUDICIAL MEMBER Assessment Appeal No. Appellant Respondent Year M/s. Essilor Manufacturing The Deputy Commissioner of IT(TP)A No. Income Tax, (India) Pvt. Ltd., 2010-11 239/Bang/2015 Circle – 3 (1) (2), #4A, L&M, KIADB Industrial Area, Bangalore. IT(TP)A No. Doddaballapur, The Assistant Commissioner 2008-09 2124/Bang/2016 Bangalore, of Income Tax, Karnataka – 561 203. Circle – 2 (1) (2), IT(TP)A No. 2009-10 PAN: AAACI4572J 2125/Bang/2016 Bangalore. The Deputy Commissioner M/s. Essi…

529 (Madras HC) D) CIT v. Malerkotla Steel & Alloys (P) Ltd. (10 Taxmann.com 278) — Cited in 6 Judgments | BharatTax