5 M/s.Olam Agro India Pvt.Ltd. (b) Addl.CIT v. Nokia India (P) Ltd.

259 Taxmann 81Supreme Court of India#24055 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2019 to 2020.

Judgments citing 5 M/s.Olam Agro India Pvt.Ltd. (b) Addl.CIT v. Nokia India (P) Ltd.

The ACIT, Circle-1, Kollam vs. M/S.Olam Agro India P. Ltd, Kollam

In the result, the appeal filed by the Revenue is dismissed

ITA 560/COCH/2019[2013-14]Status: DisposedITAT Cochin02 Mar 2020AY 2013-14

Bench: S/Shri Chandra Poojari, Am & George George K., Jm Assessment Year: 2013-14

Section 143(3)Section 144Section 144CSection 156Section 92C

…1 IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN BEFORE S/SHRI CHANDRA POOJARI, AM & GEORGE GEORGE K., JM Assessment Year: 2013-14 The Assistant Commissioner of Vs. M/s. Olam Agro India Pvt. Ltd., Income-tax, Circle-1, Kollam. Bishop Jerome Nagar, Kollam-691 001. [PAN:AABCH 6830P] (Revenue -Appellant) (Assessee-Respondent) Revenue by Shri Mritunjaya Sharma, Sr. DR Assessee by Shri Uday Agarwal and Ms. Nisha Bhutani, CAs Date of hearing 02/03/2020 Date of pronouncement 02/03/2020 O R D E R Per CHANDRA POOJARI, AM: This appeal filed by the Revenue is directed against the order of the CIT(…

The ACIT, Circle-1, Kollam vs. M/S.Olam Agro India P. Ltd, Kollam

In the result, the appeal filed by the Revenue is dismissed

ITA 518/COCH/2019[2014-15]Status: DisposedITAT Cochin14 Jan 2020AY 2014-15

Bench: Shri Chandra Poojari, Am & Shri George George K, Jm

For Appellant: Sri.Mritunjaya Sharma, Sr.DRFor Respondent: Smt.Surabhi Agarwal &

Section 143(2)Section 143(3)Section 144CSection 92BSection 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN Before Shri Chandra Poojari, AM & Shri George George K, JM ITA No.518/Coch/2019 : Asst.Year 2014-2015 The Asst.Commissioner of M/s.Olam Agro India Income-tax, Circle-1 Vs. Private Limited Kollam. Bishop Jerome Nagar Kollam – 691 001. PAN : AABCH6830P. (Appellant) (Respondent) Appellant by : Sri.Mritunjaya Sharma, Sr.DR Respondent by : Smt.Surabhi Agarwal & Sri.Uday Agarwal, CAs Date of Pronouncement : 14.01.2020 Date of Hearing : 13.01.2020 O R D E R Per George George K, JM : This appeal at the instance of the Revenue is directed against CIT(A)’s o…

The ACIT, Corp Circle-1(1), Kochi, Ernakulam vs. Appolo Tyres Ltd, Ernakulam

In the result, the appeal filed by the Revenue in ITA No

ITA 247/COCH/2018[2006-07]Status: DisposedITAT Cochin21 Mar 2019AY 2006-07

Bench: S/Shri Chandra Poojari, Am & George George K., Jm

Section 143(3)Section 80I

…1 IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN BEFORE S/SHRI CHANDRA POOJARI, AM & GEORGE GEORGE K., JM I.T.A. No. 247/Coch/2018 Assessment Year : 2006-07 The Assistant Commissioner of Vs. Appollo Tyres, 3rd Floor, Areekal Mansion, Income-tax, Corporate Circle- 1(1), Range 1, Kochi. Panampilly Nagar, Kochi-682 036. [PAN: AAACA 6990Q] (Revenue-Appellant) (Assessee-Respondent) I.T.A. No.339 /Coch/2018 Assessment Year : 2006-07 Appollo Tyres, Vs. The Assistant Commissioner of 3rd Floor, Areekal Mansion, Income-tax, Corporate Circle-1(1), Panampilly Nagar, Kochi. Kochi-682 036. [PAN: AAAC…