5.1.1 Integrated Technology Solutions (P) Ltd. v. ITO

55 Taxmann.com 338Reported decision2015#14288 most cited
7

judgments rely on this decision, according to BharatTax’s citation analysis of 357,294 Indian tax judgments — from 2019 to 2019.

Judgments citing 5.1.1 Integrated Technology Solutions (P) Ltd. v. ITO

DCIT, Chandigarh vs. Smt. Jaswant Kaur, Mohali

ITA 54/CHANDI/2017[2011-12]Status: DisposedITAT Chandigarh20 Mar 2019AY 2011-12

Bench: Shri Sanjay Garg & Dr. B.R.R. Kumar

Section 139(1)Section 271(1)(c)

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ -“ए”, च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH, ‘A’, CHANDIGARH "ी संजय गग", "या"यक सद"य एवं डा. बी.आर.आर, कुमार, लेखा सद"य BEFORE SHRI SANJAY GARG, JUDICIAL MEMBER AND DR. B.R.R. KUMAR, ACCOUNTANT MEMBER आयकर अपील सं./ ITA Nos. 41 to 44/CHD/2017 "नधा"रण वष" / Assessment Years : 2008-09, 2009-10, 2010-11 & 2012-13 The DCIT, Central Circle-1, Sh. Kulwant Singh. बनाम Chandigarh H.No. 1047, Sector 71, Mohali "थायी लेखा सं./PAN NO: ABZPS4962R Appeal against the order of CIT(A)-3, Gurgaon dated 28.10.2016 C.O. Nos. 16 to 19/CHD/2018 (In आयकर अपील सं./ ITA Nos. 41…

DCIT, Chandigarh vs. Smt. Jaswant Kaur, Mohali

ITA 51/CHANDI/2017[2007-08]Status: DisposedITAT Chandigarh20 Mar 2019AY 2007-08

Bench: Shri Sanjay Garg & Dr. B.R.R. Kumar

Section 139(1)Section 271(1)(c)

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ -“ए”, च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH, ‘A’, CHANDIGARH "ी संजय गग", "या"यक सद"य एवं डा. बी.आर.आर, कुमार, लेखा सद"य BEFORE SHRI SANJAY GARG, JUDICIAL MEMBER AND DR. B.R.R. KUMAR, ACCOUNTANT MEMBER आयकर अपील सं./ ITA Nos. 41 to 44/CHD/2017 "नधा"रण वष" / Assessment Years : 2008-09, 2009-10, 2010-11 & 2012-13 The DCIT, Central Circle-1, Sh. Kulwant Singh. बनाम Chandigarh H.No. 1047, Sector 71, Mohali "थायी लेखा सं./PAN NO: ABZPS4962R Appeal against the order of CIT(A)-3, Gurgaon dated 28.10.2016 C.O. Nos. 16 to 19/CHD/2018 (In आयकर अपील सं./ ITA Nos. 41…

DCIT, Chandigarh vs. Sh. Paramjit Singh, Mohali

ITA 50/CHANDI/2017[2011-12]Status: DisposedITAT Chandigarh20 Mar 2019AY 2011-12

Bench: Shri Sanjay Garg & Dr. B.R.R. Kumar

Section 139(1)Section 271(1)(c)

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ -“ए”, च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH, ‘A’, CHANDIGARH "ी संजय गग", "या"यक सद"य एवं डा. बी.आर.आर, कुमार, लेखा सद"य BEFORE SHRI SANJAY GARG, JUDICIAL MEMBER AND DR. B.R.R. KUMAR, ACCOUNTANT MEMBER आयकर अपील सं./ ITA Nos. 41 to 44/CHD/2017 "नधा"रण वष" / Assessment Years : 2008-09, 2009-10, 2010-11 & 2012-13 The DCIT, Central Circle-1, Sh. Kulwant Singh. बनाम Chandigarh H.No. 1047, Sector 71, Mohali "थायी लेखा सं./PAN NO: ABZPS4962R Appeal against the order of CIT(A)-3, Gurgaon dated 28.10.2016 C.O. Nos. 16 to 19/CHD/2018 (In आयकर अपील सं./ ITA Nos. 41…

DCIT, Chandigarh vs. Sh. Paramjit Singh, Mohali

ITA 48/CHANDI/2017[2008-09]Status: DisposedITAT Chandigarh20 Mar 2019AY 2008-09

Bench: Shri Sanjay Garg & Dr. B.R.R. Kumar

Section 139(1)Section 271(1)(c)

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ -“ए”, च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH, ‘A’, CHANDIGARH "ी संजय गग", "या"यक सद"य एवं डा. बी.आर.आर, कुमार, लेखा सद"य BEFORE SHRI SANJAY GARG, JUDICIAL MEMBER AND DR. B.R.R. KUMAR, ACCOUNTANT MEMBER आयकर अपील सं./ ITA Nos. 41 to 44/CHD/2017 "नधा"रण वष" / Assessment Years : 2008-09, 2009-10, 2010-11 & 2012-13 The DCIT, Central Circle-1, Sh. Kulwant Singh. बनाम Chandigarh H.No. 1047, Sector 71, Mohali "थायी लेखा सं./PAN NO: ABZPS4962R Appeal against the order of CIT(A)-3, Gurgaon dated 28.10.2016 C.O. Nos. 16 to 19/CHD/2018 (In आयकर अपील सं./ ITA Nos. 41…

DCIT, Chandigarh vs. Smt. Manjit Kaur, Chandigarh

ITA 45/CHANDI/2017[2008-09]Status: DisposedITAT Chandigarh20 Mar 2019AY 2008-09

Bench: Shri Sanjay Garg & Dr. B.R.R. Kumar

Section 139(1)Section 271(1)(c)

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ -“ए”, च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH, ‘A’, CHANDIGARH "ी संजय गग", "या"यक सद"य एवं डा. बी.आर.आर, कुमार, लेखा सद"य BEFORE SHRI SANJAY GARG, JUDICIAL MEMBER AND DR. B.R.R. KUMAR, ACCOUNTANT MEMBER आयकर अपील सं./ ITA Nos. 41 to 44/CHD/2017 "नधा"रण वष" / Assessment Years : 2008-09, 2009-10, 2010-11 & 2012-13 The DCIT, Central Circle-1, Sh. Kulwant Singh. बनाम Chandigarh H.No. 1047, Sector 71, Mohali "थायी लेखा सं./PAN NO: ABZPS4962R Appeal against the order of CIT(A)-3, Gurgaon dated 28.10.2016 C.O. Nos. 16 to 19/CHD/2018 (In आयकर अपील सं./ ITA Nos. 41…

DCIT, Chandigarh vs. Sh. Kulwant Singh, Mohali

ITA 44/CHANDI/2017[2012-13]Status: DisposedITAT Chandigarh20 Mar 2019AY 2012-13

Bench: Shri Sanjay Garg & Dr. B.R.R. Kumar

Section 139(1)Section 271(1)(c)

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ -“ए”, च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH, ‘A’, CHANDIGARH "ी संजय गग", "या"यक सद"य एवं डा. बी.आर.आर, कुमार, लेखा सद"य BEFORE SHRI SANJAY GARG, JUDICIAL MEMBER AND DR. B.R.R. KUMAR, ACCOUNTANT MEMBER आयकर अपील सं./ ITA Nos. 41 to 44/CHD/2017 "नधा"रण वष" / Assessment Years : 2008-09, 2009-10, 2010-11 & 2012-13 The DCIT, Central Circle-1, Sh. Kulwant Singh. बनाम Chandigarh H.No. 1047, Sector 71, Mohali "थायी लेखा सं./PAN NO: ABZPS4962R Appeal against the order of CIT(A)-3, Gurgaon dated 28.10.2016 C.O. Nos. 16 to 19/CHD/2018 (In आयकर अपील सं./ ITA Nos. 41…

DCIT, Chandigarh vs. Sh. Kulwant Singh, Mohali

ITA 387/CHANDI/2017[2011-12]Status: DisposedITAT Chandigarh20 Mar 2019AY 2011-12

Bench: Shri Sanjay Garg & Dr. B.R.R. Kumar

Section 139(1)Section 271(1)(c)

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ -“ए”, च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH, ‘A’, CHANDIGARH "ी संजय गग", "या"यक सद"य एवं डा. बी.आर.आर, कुमार, लेखा सद"य BEFORE SHRI SANJAY GARG, JUDICIAL MEMBER AND DR. B.R.R. KUMAR, ACCOUNTANT MEMBER आयकर अपील सं./ ITA Nos. 41 to 44/CHD/2017 "नधा"रण वष" / Assessment Years : 2008-09, 2009-10, 2010-11 & 2012-13 The DCIT, Central Circle-1, Sh. Kulwant Singh. बनाम Chandigarh H.No. 1047, Sector 71, Mohali "थायी लेखा सं./PAN NO: ABZPS4962R Appeal against the order of CIT(A)-3, Gurgaon dated 28.10.2016 C.O. Nos. 16 to 19/CHD/2018 (In आयकर अपील सं./ ITA Nos. 41…

5.1.1 Integrated Technology Solutions (P) Ltd. v. ITO (55 Taxmann.com 338) — Cited in 7 Judgments | BharatTax