499 (Bom.)(2015), CIT v. Leelawati Mehata Medical Trust

229 Taxmann 276High Court2015#23904 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2015 to 2017.

Judgments citing 499 (Bom.)(2015), CIT v. Leelawati Mehata Medical Trust

DCIT, BANGALORE vs. M/S PODAR EDUCATION AND SPORT TRUST, BANGALORE

In the result, both the appeals of revenue are dismissed

ITA 765/BANG/2016[2012-13]Status: DisposedITAT Bangalore31 May 2017AY 2012-13

Bench: Shri Vijay Pal Rao & Shri Jason P Boaz

For Appellant: Smt. Swapna Das, JCIT (DR) (ITAT)-2, BengaluruFor Respondent: Shri R.S. Samria, C.A

Section 11

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCH ‘ A ’ BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRI JASON P BOAZ, ACCOUNTANT MEMBER I.T. A. Nos.765 & 766/Bang/2016 (Assessment Year : 2012-13) Dy. Commissioner of Income Tax (Exemptions), Bangalore. …. Appellant. Vs. 1. M/s. Podar Education and Sport Trust, 103/1, Basavanapura, Off Bannerghatta Road, Bangalore. 2. M/s. Podar Education Trust, 103/1, Basavanapura, Bangalore. ….. Respondent. Appellant By : Smt. Swapna Das, JCIT (DR) (ITAT)-2, Bengaluru. Respondent By : Shri R.S. Samria, C.A. Date of Hearing : 31.05.2017. Date of Pronouncement : 31.0…

ASSTT CIT (E) -I(1), MUMBAI vs. K.J.SOMAIYA TRUST, MUMBAI

The appeal of the Revenue is dismissed

ITA 3774/MUM/2015[2008-09]Status: DisposedITAT Mumbai05 Jan 2016AY 2008-09

Bench: Shri Joginder Singh, Assessment Year: 2008-09

Section 11(6)

…आयकर अपील"य अ"धकरण,‘एक-सद"य’ "यायपीठ,मुंबई। IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “SMC”, MUMBAI "ी जो"ग"दर "संह, "या"यक सद"य, के सम" Before Shri Joginder Singh, Judicial Member, Assessment Year: 2008-09 Asst. CIT(Exemption)I-1, K.J. Somaiya Trust, Room No.506, 5th Floor, 4th Floor, Fazalbhoy बनाम/ Piramal Chambers, Lalbaug, Building, 45-47, M.G. Road, Vs. Mumbai-400012 Fort, Mumbai-400023 "नधा"रती / Assessee राज"व / Revenue P.A. No.AAATK0474C Assessment Year: 2008-09 K.J. Somaiya Trust, Asst. CIT(Exemption)II-1, 4th Floor, Fazalbhoy Room No.616, 6th Floor, बनाम/ Building, 45-47, M.G. Road, Piram…

PODAR EDUCATION TRUST,BANGALORE vs. ASST. DIT, BANGALORE

In the result, the appeals of the assessee are allowed

ITA 1023/BANG/2014[2010-11]Status: DisposedITAT Bangalore30 Sept 2015AY 2010-11

Bench: Shri Abraham P George & Shri Vijay Pal Rao

For Respondent: Shri Sunil Kumar Agarwala, JCIT(DR)

Section 11Section 12ASection 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH : BANGALORE BEFORE SHRI ABRAHAM P GEORGE, ACCOUNTANT MEMBER and SHRI VIJAY PAL RAO, JUDICIAL MEMBER 1. ITA No.1022/Bang/2014 (Assessment years: 2010-10) 2. ITA No.1023/Bang/2014 (Assessment years: 2010-11) 1. Podar Education & Sports Trust, 103/1, Basavanpur, Off.Bannerghatta Road, Bangalore. PAN: AAATP9243N 2. Podar Education Trust, 103/1, Basavanpur, Off.Bannerghatta Road, Bangalore. PAN: AAATP9243N … Appellant Vs. Asst. Director of Income-tax (Exemptions)- 17(2) … Respondent Bangalore. Assessees by: Shri R.S.Samria, CA. Respondent by: Shri Sunil Kumar Agar…