49 ITD 590 (Delhi) 10. Oil and Natural Gas Corporation Ltd. v. CIT

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judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2017 to 2022.

Judgments citing 49 ITD 590 (Delhi) 10. Oil and Natural Gas Corporation Ltd. v. CIT

DCIT, New Delhi vs. M/S. Technip France Sas, Gurgaon

In the result, appeal is dismissed

ITA 724/DEL/2015[2011-12]Status: DisposedITAT Delhi26 Jul 2022AY 2011-12

Bench: Shri G.S. Pannu, Hon’Ble & Shri Saktijit Dey, Judicialmember Assessment Year: 2011-12

Section 144C(5)Section 44BSection 44DSection 9(1)(vii)

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI BENCH: ‘D’ NEW DELHI BEFORE SHRI G.S. PANNU, HON’BLE PRESIDENT AND SHRI SAKTIJIT DEY, JUDICIALMEMBER Assessment Year: 2011-12 DCIT, Vs. M/s. Technip France SAS, Circle-3(1)(2), C/o-BMR & Associates LLP, International Taxation, 22nd Floor, Building No. 5, New Delhi Tower –A, DLF Cyber City, DLF Phase-III, Gurgaon PAN :AADCT4064B (Appellant) (Respondent) Appellant by Sh. Ajay Vohra, Sr. Advocate & Sh. Tavish Verma, Advocate Respondent by Smt. Sapna Bhatia, CIT-DR & Sh. Sanjay Kumar, Sr. DR Date of hearing 27.04.2022 Date of pronouncement 26.07.2022 ORDER PERSAKTIJIT DE…

Technip Uk Ltd., Gurgaon vs. DIT, New Delhi

In the result, the appeal filed by the assessee is allowed

ITA 4284/DEL/2013[2008-09]Status: DisposedITAT Delhi24 Apr 2017AY 2008-09

Bench: Shri R.K. Panda & Smt. Beena A. Pillai[Assessment Year: 2008-09] Technip Uk Limited Vs. The D.I.T. C/O Bmr & Associates Llp International - Ii 22Nd Floor, Building No. 5 New Delhi Tower ‘A’, Dlf Cyber City, Dlf Phase Iii, Gurgaon Haryana Pan : Aacct 8268 N (Appellant) (Respondent)

For Appellant: Shri Ajay Vohra, AdvFor Respondent: Shri Anuj Arora, Sr- DR

Section 263Section 4Section 44BSection 44D

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI “D” BENCH, NEW DELHI BEFORE SHRI R.K. PANDA ACCOUNTANT MEMBER AND SMT. BEENA A. PILLAI, JUDICIAL MEMBER [Assessment Year: 2008-09] Technip UK Limited Vs. The D.I.T. C/o BMR & Associates LLP International - II 22nd Floor, Building No. 5 New Delhi Tower ‘A’, DLF Cyber City, DLF Phase III, Gurgaon Haryana PAN : AACCT 8268 N (Appellant) (Respondent) Assessee by: Shri Ajay Vohra, Adv Shri Anshul Sachar, Adv Shri Anuj Agarwal Revenue by: Shri Anuj Arora, Sr- DR Date of hearing : 24.01.2017 Date of pronouncement : 24.04.2017 ORDER PER R.K. PANDA, ACCOUNTANT MEMBER:- T…

DDIT, Dehradun vs. Cgg Marine Resources Norge, Gurgaon

In the result ground No. 13 of the appeal of the revenue is allowed with above direction

ITA 1493/DEL/2014[2009-10]Status: DisposedITAT Delhi12 Jan 2017AY 2009-10

Bench: Shri I.C.Sudhir & Shri Prashant Maharishi

For Appellant: Sh. Anuj Arora, CIT DRFor Respondent: Sh. Vishal Kalra, Adv

Section 44BSection 44DSection 9

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “B”: NEW DELHI BEFORE SHRI I.C.SUDHIR, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER ITA No.1493/Del2014 (Assessment Year: 2009-10) DDIT, CGG marine Resources Norge International Taxation C/o. BMR Associates LLP, Vs. Aayakar Bhawan, 13A, Subhash Chartered Accountants, 22nd Road, Dehradun Floor, Building No. 5, Tower A, DLF, Cyber City, DLF Phase-III, Gurgaon PAN:AACCC4633L (Appellant) (Respondent) Assessee by : Sh. Anuj Arora, CIT DR Revenue by: Sh. Vishal Kalra, Adv Sh. Amit Bablani, Ca S.; Sahil gupta, CA Date of Hearing 27/10/2016 Date of pronouncem…