483 (Gujarat) (i) CIT v. V.S. Dempo & Co. (P.) Ltd.

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judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2021 to 2022.

Judgments citing 483 (Gujarat) (i) CIT v. V.S. Dempo & Co. (P.) Ltd.

K S COMMODITIES PVT. LTD.,NEW DELHI vs. ACIT, CIRCLE- 14(1), NEW DELHI

In the result the Appeal of the Assessee is partly allowed

ITA 375/DEL/2018[2013-14]Status: DisposedITAT Delhi24 Mar 2022AY 2013-14

Bench: Shri Am Alankamony & Sh. Yogesh Kumar U.S.

Section 143(2)Section 143(3)Section 234B

…1 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘C’ NEW DELHI BEFORE SHRI AM ALANKAMONY, ACCOUNTANT MEMBER AND SH. YOGESH KUMAR U.S., JUDICIAL MEMBER I.T.A. No. 375/DEL/2018 (A.Y 2013-14) K S Commodities Pvt. Ltd. Vs ACIT 719, Indra Prakash Building, 21, Circle-14(1) Barakhamba Road, New Delhi New Delhi PAN No. AABCK2584P (APPELLANT) (RESPONDENT) Appellant by Sh. Gaurav Jain, Adv Respondent by Ms. Princy Singhla, Sr. DR Date of Hearing 10.03.2022 Date of Pronouncement 24.03.2022 ORDER PER YOGESH KUMAR U.S., JM The present appeal is filed by the assessee against the order dated 23/11/2017 passed by…

ORANGE ASSOCIATES PVT. LTD.,NEW DELHI vs. ACIT, CIRCLE- 22(1), NEW DELHI

The appeal of the assessee stands allowed

ITA 5874/DEL/2017[2014-15]Status: DisposedITAT Delhi24 Sept 2021AY 2014-15

Bench: Shri Kuldip Singh & Shri Prashant Maharishi

For Appellant: Shri Taranpreet Kohli, CAFor Respondent: Shri Gaurav Pundir, Senior DR

Section 40A(2)Section 40A(2)(b)

…IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH ‘E’ : NEW DELHI) BEFORE SHRI KULDIP SINGH, JUDICIAL MEMBER and SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER (THROUGH VIDEO CONFERENCE) ITA No.5874/Del./2017 (Assessment Year : 2014-15) M/s. Orange Associates Pvt. Ltd., vs. ACIT, Circle 22 (1), (formerly One source Education Pvt. Ltd.) New Delhi. 9, Near Telephone Exchange, Daryaganj, New Delhi – 110 002. (PAN : AAACS1177K) (APPELLANT) (RESPONDENT) ASSESSEE BY : Shri Taranpreet Kohli, CA REVENUE BY : Shri Gaurav Pundir, Senior DR Date of Hearing : 20.09.2021 Date of Order : 24.09.2021 O R D E R PER KULDIP SI…

ORANGE ASSOCIATES PVT. LTD.,,NEW DELHI vs. ACIT, NEW DELHI

The appeal of the assessee stands allowed

ITA 2091/DEL/2017[2012-13]Status: DisposedITAT Delhi05 Jan 2021AY 2012-13

Section 40(2)(b)Section 40A

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘E’: NEW DELHI (Through Video Conferencing) BEFORE, SHRI N.K. BILLAIYA, ACCOUNTANT MEMBER AND SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER Orange Associates Pvt. Asst. CIT, Ltd. Circle-22(1), (Formerly One Source Vs. New Delhi Education Pvt. Ltd.) 9, Near Telephone Exchange, Daryaganj, New Delhi-110 002. PAN –AAACS 1177K (Appellant) (Respondent) Appellant By Sh. Tanpreet Kohli, CA. Respondent by Ms. Rakhi Vimal, Sr. DR Date of Hearing 05.01.2021 Date of Pronouncement 05.01.2021 ORDER PER SUDHANSHU SRIVASTAVA, JM: This appeal is preferred by the assessee a…