474 Madhuraj Foundation, 175 TTJ 25 (Chd. Trib) Shibani S. Bhojwani v. DCIT

35 Taxmann.com 35Income Tax Appellate Tribunal#24607 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 359,850 Indian tax judgments — from 2021 to 2022.

Judgments citing 474 Madhuraj Foundation, 175 TTJ 25 (Chd. Trib) Shibani S. Bhojwani v. DCIT