471 (Gujarat HC) 4. CIT v. Kapoor Chand Mangesh Chand

Taruna Manish Jain, Mumbai vs. Income Tax Officer, Mumbai

In the result, appeal filed by the asesssee stands allowed

Bench: Hon’Ble Shri Sandeep Gosainvs. Ito, Ward-22(3)(4) Tarun Manish Jain Plot No. 117, Prabhat Colony, Santacruz (E) Maharashtra – 400055. Pan/Gir No. Aczpj4618A (Applicant) (Respondent)

…IN THE INCOME TAX APPELLATE TRIBUNAL “SMC” BENCH MUMBAI BEFORE HON’BLE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER Vs. ITO, Ward-22(3)(4) Tarun Manish Jain Plot No. 117, Prabhat Colony, Santacruz (E) Maharashtra – 400055. PAN/GIR No. ACZPJ4618A (Applicant) (Respondent) Assessee by Shri Viraj Mehta, CA Revenue by Shri Vithal Machindra Bhosale, Sr. DR Date of Hearing 17.12.2024 Date of Pronouncement 19.12.2024 आदेश / ORDER PER SANDEEP GOSAIN, JM: The present appeal has been filed by the assessee challenging the impugned order passed u/s 250 of the Income Tax Act, 1961 (‘the Act’), by the National Faceless Appeal Centre,…

Om Shanti Reltors, Mumbai vs. Income Tax Officer Ward-20(2)(3), Mumbai

In the result, appeal filed by the assessee is allowed with above directions for statistical purposes

Bench: Shri. Prashant Maharshi & Shri. Raj Kumar Chauhanom Shanti Realtors Vs. Income Tax Officer Ward- Omkar House, Off Eastern 20(2)(3) Highway, Opp. Sion Chunnabhatti 2Nd Floor, 210, Piramal Signal, Sion East, Mumbai – 400 Chambers, Parel, Mumbai – 022. 400 012. Pan: Aabfo1844K (Appellant) (Respondent)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “C”, MUMBAI BEFORE SHRI. PRASHANT MAHARSHI, ACCOUNTANT MEMBER AND SHRI. RAJ KUMAR CHAUHAN, JUDICIAL MEMBER Om Shanti Realtors Vs. Income Tax Officer Ward- Omkar House, Off Eastern 20(2)(3) Highway, Opp. Sion Chunnabhatti 2nd Floor, 210, Piramal Signal, Sion East, Mumbai – 400 Chambers, Parel, Mumbai – 022. 400 012. PAN: AABFO1844K (Appellant) (Respondent) Assessee Represented by : Shri. Ajay R. Singh/Akshay Pawar, Adv. Department Represented by : Shri. H. M. Bhatt (Sr. D.R.) Date of conclusion of Hearing : 17.04.2024 Date of Pronouncement : 05.06.2024 O R D E R…

ITO 11(3)(2), Mumbai vs. Puran C. Chhajed, Mumbai

In the result, appeal of the assessee is allowed whereas appeal of the Revenue is dismissed

Bench: Shri R.C.Sharma, Am & Shri Ramlal Negi, Jm Ito – 11(3)(2), Mumbai Vs. Mr. Puran C.Chhajed 5, 1St Floor, Noble Apt., Lbs Marg, Kurla (West) Mumbai – 400 070 Pan/Gir No. Aabpc2464R Appellant) .. Respondent) & Mr. Puran C.Chhajed Vs. Ito – 11(3)(2), Mumbai 5, 1St Floor, Noble Apt., Lbs Marg, Kurla (West) Mumbai – 400 070 Pan/Gir No. Aabpc2464R Appellant) .. Respondent)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C”, BENCH MUMBAI BEFORE SHRI R.C.SHARMA, AM & SHRI RAMLAL NEGI, JM ITO – 11(3)(2), Mumbai Vs. Mr. Puran C.Chhajed 5, 1st Floor, Noble Apt., LBS Marg, Kurla (West) Mumbai – 400 070 PAN/GIR No. AABPC2464R Appellant) .. Respondent) & Mr. Puran C.Chhajed Vs. ITO – 11(3)(2), Mumbai 5, 1st Floor, Noble Apt., LBS Marg, Kurla (West) Mumbai – 400 070 PAN/GIR No. AABPC2464R Appellant) .. Respondent) Revenue by Shri Rajat Mittal Assessee by Dr. K. Shivram alongwith Ms. Neelam Jadhav Date of Hearing 12/01/2017 Date of Pronouncement 10/04/2017 आदेश / O R D E R PER R.C.SHARMA (A.M): T…

Swastik Realtors, Mumbai vs. Asst CIT 15(3), Mumbai

Bench: Shri C.N. Prasad & Shri Ramit Kocharआयकर अपील सं./I.T.A. No.800/Mum/2012 & 6314/Mum/2012 ("नधा"रण वष" / Assessment Year : 2007-08 & 2008-09) Swastik Realtors The Assistant बनाम/ 312, Swastik Disha Commissioner Of Income V. Corporate Park , Kohinoor Tax – 15(3), Textile Printing Compound Matru Mandir I T Office Opp. Shreyas Cinema, Lbs Nana Chowk Marg, Ghatkopar(W) Grant Road Mumbai-400 086 Mumbai. "थायी लेखा सं./Pan : Abafs2576A (अपीलाथ" /Appellant) .. (""यथ" / Respondent)

…आयकर अपील"य अ"धकरण “E” "यायपीठ मुंबई म"। IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH, MUMBAI BEFORE SHRI C.N. PRASAD, JUDICIAL MEMBER AND SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A. No.800/Mum/2012 & 6314/Mum/2012 ("नधा"रण वष" / Assessment Year : 2007-08 & 2008-09) Swastik Realtors The Assistant बनाम/ 312, Swastik Disha Commissioner of Income v. Corporate Park , Kohinoor Tax – 15(3), Textile Printing Compound Matru Mandir I T Office Opp. Shreyas Cinema, LBS Nana Chowk Marg, Ghatkopar(W) Grant Road Mumbai-400 086 Mumbai. "थायी लेखा सं./PAN : ABAFS2576A (अपीलाथ" /Appellant) .. (""यथ" / Respondent…

Swastik Realtors, Mumbai vs. A.C.I.T.15(3), Mumbai

Bench: Shri C.N. Prasad & Shri Ramit Kocharआयकर अपील सं./I.T.A. No.800/Mum/2012 & 6314/Mum/2012 ("नधा"रण वष" / Assessment Year : 2007-08 & 2008-09) Swastik Realtors The Assistant बनाम/ 312, Swastik Disha Commissioner Of Income V. Corporate Park , Kohinoor Tax – 15(3), Textile Printing Compound Matru Mandir I T Office Opp. Shreyas Cinema, Lbs Nana Chowk Marg, Ghatkopar(W) Grant Road Mumbai-400 086 Mumbai. "थायी लेखा सं./Pan : Abafs2576A (अपीलाथ" /Appellant) .. (""यथ" / Respondent)

…आयकर अपील"य अ"धकरण “E” "यायपीठ मुंबई म"। IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH, MUMBAI BEFORE SHRI C.N. PRASAD, JUDICIAL MEMBER AND SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A. No.800/Mum/2012 & 6314/Mum/2012 ("नधा"रण वष" / Assessment Year : 2007-08 & 2008-09) Swastik Realtors The Assistant बनाम/ 312, Swastik Disha Commissioner of Income v. Corporate Park , Kohinoor Tax – 15(3), Textile Printing Compound Matru Mandir I T Office Opp. Shreyas Cinema, LBS Nana Chowk Marg, Ghatkopar(W) Grant Road Mumbai-400 086 Mumbai. "थायी लेखा सं./PAN : ABAFS2576A (अपीलाथ" /Appellant) .. (""यथ" / Respondent…