466 (Chn-Trib) and DCIT v. Cholamandalam Ms General Insurance Co. Ltd.

99 Taxmann.com 302Reported decision2018#26133 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2022 to 2023.

Judgments citing 466 (Chn-Trib) and DCIT v. Cholamandalam Ms General Insurance Co. Ltd.

ITO, (IT)-2(2)(2), MUMBAI vs. M/S INTERNATIONAL REINSURANCE AND INSURANCE CONSULTANCY & BROKING SERVICES PRIVATE LIMITED, MUMBAI

In the result, the appeal filed by the revenue stands dismissed

ITA 2823/MUM/2019[2016-17]Status: DisposedITAT Mumbai13 Jun 2022AY 2016-17

Bench: Shri Amit Shukla, Jm & Shri Amarjit Singh, Am आयकरअपीलसं./ I.T.A. No. 2823/Mum/2019 (निर्धारणवर्ा / Assessment Year: 2016-17) M/S International Ito(It)-2(2)(2), Reinsurance & R. No. 1725, 17Th Floor, Air Insurance Consultancy India Building, Nariman & Broking Services Pvt. Point, बिधम/ Ltd. Mumbai-400 021 Vs. 15Th Floor, B-Wing, Nirmal Building, 241/242, Nariman Point, Mumbai-400 021 स्थायीलेखासं./जीआइआरसं./ Pan No. Aaaci2859J (अपीलाथी/Appellant) (प्रत्यथी / Respondent) : अपीलाथीकीओरसे/ Appellant By : Shri Milind Chavan, Ld. Dr प्रत्यथीकीओरसे/Respondent By : Shri Atul T. Suraiya, Ld. Ar सुनवाईकीतारीख/ : 12.05.2022 Date Of Hearing घोषणाकीतारीख / : 13.06.2022 Date Of Pronouncement आदेश / O R D E R Per Amit Shukla: The Aforesaid Appeal Has Been Filed By The Revenue Against The Impugned Order Dated 28.02.2019 Passed By Ld. Cit (Appeals)-56

For Appellant: Shri Milind Chavan, LdFor Respondent: Shri Atul T. Suraiya, Ld
Section 195Section 201Section 201(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL “I” BENCH, MUMBAI BEFORE SHRI AMIT SHUKLA, JM, & SHRI AMARJIT SINGH, AM आयकरअपीलसं./ I.T.A. No. 2823/Mum/2019 (निर्धारणवर्ा / Assessment Year: 2016-17) M/s International ITO(IT)-2(2)(2), Reinsurance and R. No. 1725, 17th Floor, Air Insurance Consultancy India Building, Nariman & Broking Services Pvt. Point, बिधम/ Ltd. Mumbai-400 021 Vs. 15th floor, B-Wing, Nirmal Building, 241/242, Nariman Point, Mumbai-400 021 स्थायीलेखासं./जीआइआरसं./ PAN No. AAACI2859J (अपीलाथी/Appellant) (प्रत्यथी / Respondent) : अपीलाथीकीओरसे/ Appellant by : Shri Milind Chavan, Ld. DR प्रत्यथीकीओरसे/Respon…

466 (Chn-Trib) and DCIT v. Cholamandalam Ms General Insurance Co. Ltd. (99 Taxmann.com 302) — Cited in 3 Judgments | BharatTax