449 (Allahabad) 2. Baroda Uttar Pradesh Gramin Bank v. DCIT

138 Taxmann.com 449High Court2022#14882 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 341,001 Indian tax judgments — from 2022 to 2025.

Sections most often in play

Section 14ASection 22Section 250Section 271(1)(c)Section 32Section 36(1)(va)Section 43BSection 80P

Issues it is cited on

section 2(7)section 23asection 36(1)(viii)tax benefitsection 18section 80p(4)section 36(1)(vii)section 22section 80p(2)(a)amalgamationsection 80p(2)(a)(i)section 80p(2)

Judgments citing 449 (Allahabad) 2. Baroda Uttar Pradesh Gramin Bank v. DCIT

Baroda Rajasthan Kshetriya Gramin Bank, Ajmer vs. Dy. CIT (ACIT) Circle -2 Ajmer, Cr Building, Opp. Session Court, Jaipur Road, Ajmer

In the result, the appeal of the assessee is dismissed

ITA 635/JPR/2024[2020-21]Status: DisposedITAT Jaipur06 Feb 2025AY 2020-21

Bench: Shri Gagan Goyal & Shri Narinder Kumarbaroda Rajasthan Kshetriya Gramin Bank, 2343 Rajasthan Patrika Building, Vaishali Nagar, Ajmer – 305004 Pan No. Aaajb1164C ...... Appellant

For Appellant: Mr. Shailesh Mantri, CA, Ld. ARFor Respondent: Mr. Arvind Kumar, CIT, Ld. DR
Section 22Section 23ASection 250Section 32Section 36(1)Section 43BSection 80PSection 80P(2)(a)Section 80P(4)

…IN THE INCOME TAX APPELLATE TRIBUNAL JAIPUR BENCH “A”, JAIPUR BEFORE SHRI GAGAN GOYAL, ACCOUNTANT MEMBER AND SHRI NARINDER KUMAR, JUDICIAL MEMBER Baroda Rajasthan Kshetriya Gramin Bank, 2343 Rajasthan Patrika Building, Vaishali Nagar, Ajmer – 305004 PAN No. AAAJB1164C ...... Appellant Vs. Dy. CIT(ACIT), Circle-2, Ajmer, CR Building, Opp. Session Court, Jaipur Road, Ajmer …...Respondent Appellant by : Mr. Shailesh Mantri, CA, Ld. AR Respondent by : Mr. Arvind Kumar, CIT, Ld. DR Date of hearing : 28/01/2025 Date of pronouncement : 06/02/2025 O R D E R PER GAGAN GOYAL, A.M: This appeal by assessee is directed a…

Vidharbha Konkan Gramin Bank, Nagpur vs. Income Tax Officer Ward 1(5), Nagpur

In the result, appeal filed by the assessee for A

ITA 8/NAG/2019[2015-2016]Status: DisposedITAT Nagpur28 Nov 2024AY 2015-2016

Bench: Shri V. Durga Rao & Shri K.M. Roy, Accountant, Member

For Appellant: Shri C. NareshFor Respondent: Shri Sandipkumar Salunke
Section 22Section 36(1)Section 36(1)(viia)Section 36(1)(viii)Section 80P

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI V. DURGA RAO, JUDICIAL MEMBER AND SHRI K.M. ROY, ACCOUNTANT, MEMBER ITA no.07/Nag./2019 (Assessment Year : 2014–15) Vidarbha Konkan Gramin Bank 2nd & 3rd Floor, Chandraprastha ……………. Appellant Deendayal Nagar, Nagpur 440 022 PAN – AABVA3583F v/s Income Tax Officer ……………. Respondent Ward–1(5), Nagpur ITA no.08/Nag./2019 (Assessment Year : 2015–16) Vidarbha Konkan Gramin Bank 2nd & 3rd Floor, Chandraprastha ……………. Appellant Deendayal Nagar, Nagpur 440 022 PAN – AABVA3583F v/s Income Tax Officer ……………. Respondent Ward–1(5), Nagpur Assessee by :…

Vidharbha Konkan Gramin Bank, Nagpur vs. Income Tax Officer Ward 1(5), Nagpur

In the result, appeal filed by the assessee for A

ITA 7/NAG/2019[2014-15]Status: DisposedITAT Nagpur28 Nov 2024AY 2014-15

Bench: Shri V. Durga Rao & Shri K.M. Roy, Accountant, Member

For Appellant: Shri C. NareshFor Respondent: Shri Sandipkumar Salunke
Section 22Section 36(1)Section 36(1)(viia)Section 36(1)(viii)Section 80P

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI V. DURGA RAO, JUDICIAL MEMBER AND SHRI K.M. ROY, ACCOUNTANT, MEMBER ITA no.07/Nag./2019 (Assessment Year : 2014–15) Vidarbha Konkan Gramin Bank 2nd & 3rd Floor, Chandraprastha ……………. Appellant Deendayal Nagar, Nagpur 440 022 PAN – AABVA3583F v/s Income Tax Officer ……………. Respondent Ward–1(5), Nagpur ITA no.08/Nag./2019 (Assessment Year : 2015–16) Vidarbha Konkan Gramin Bank 2nd & 3rd Floor, Chandraprastha ……………. Appellant Deendayal Nagar, Nagpur 440 022 PAN – AABVA3583F v/s Income Tax Officer ……………. Respondent Ward–1(5), Nagpur Assessee by :…

Co-Operative Cane Development Union Limited Maholi Ayyubi Chamber, Raniganj, Lakhimpur Kheri-262001, Lakhimpur Kheri vs. The Assistant Commissioner of Income Tax, Sitapur-New, Sitapur

In the result, the appeal of the assessee is partly allowed

ITA 164/LKW/2023[2014-15]Status: DisposedITAT Lucknow30 Sept 2024AY 2014-15

Bench: SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)

For Appellant: Sh. Shubham Rastogi, C.AFor Respondent: Sh. Sanjeev Krishna Sharma, Addl CIT
Section 250Section 271(1)Section 271(1)(c)Section 274Section 80P

…IN THE INCOME TAX APPELLATE TRIBUNAL LUCKNOW ‘B’ BENCH, LUCKNOW BEFORE SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY, ACCOUNTANT MEMBER A.Y.-2014-15 Co-operative Cane Development The Assistant Commissioner Union Limited, Maholi, Ayyubi vs. of Income Tax, Sitapur (New) Chamber, Raniganj, Lakhimpur Kheri-262001, U.P. PAN:AAATC4152F (Appellant) (Respondent) Assessee by: Sh. Shubham Rastogi, C.A. Revenue by: Sh. Sanjeev Krishna Sharma, Addl CIT (D.R.) Date of hearing: 13.08.2024 Date of pronouncement: 30.09.2024 O R D E R PER SH. NIKHIL CHOUDHARY, ACCOUNTANT MEMBER: This is an appeal against…

Deputy Commissioner of Income Tax, Circle-1(1), Hubballi vs. M/S. Karnataka Vikas Grameen Bank Limited, Dharwad

In the result, the appeal of assessee is partly allowed and the appeal of the revenue is dismissed

ITA 720/BANG/2020[2016-17]Status: DisposedITAT Bangalore05 Dec 2022AY 2016-17

Bench: Shri George George K. & Shri Laxmi Prasad Sahuassessment Year : 2016-17

For Appellant: Shri S Ananthan, C.AFor Respondent: Ms. Susan D George, CIT (DR)
Section 143Section 234BSection 250Section 36

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH : BANGALORE BEFORE SHRI GEORGE GEORGE K. JUDICIAL MEMBER AND SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER Assessment year : 2016-17 Karnataka Vikas Grameena Bank, Vs. The Asst. Commissioner of Income No.1, Head Office, Tax, Belgaum Road, Circle-2(1), Dharwad-580 008. Hubballi. PAN – AAAAK 6324 Q APPELLANT RESPONDENT Assessment year : 2010-11 The Dy. Commissioner of Income Vs. Karnataka Vikas Grameena Bank, Tax, 1st Floor, Central Revenue Building, Circle-1(1), Navanagar, Hubballi. Hubballi-580 025. PAN – AAAAK 6324 Q APPELLANT RESPONDENT Assessee by : Shri S Anant…

M/S Karnataka Vikas Grameena Bank, Dharwad vs. Assistant Commissioner of Income Tax, Circle-2(1), Hubballi

In the result, the appeal of assessee is partly allowed and the appeal of the revenue is dismissed

ITA 611/BANG/2020[2016-17]Status: DisposedITAT Bangalore02 Dec 2022AY 2016-17

Bench: Shri George George K. & Shri Laxmi Prasad Sahuassessment Year : 2016-17

For Appellant: Shri S Ananthan, C.A, S.V Ravishankar, AdvocateFor Respondent: Ms. Susan D George, CIT (DR)
Section 143Section 234BSection 250Section 36

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH : BANGALORE BEFORE SHRI GEORGE GEORGE K. JUDICIAL MEMBER AND SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER Assessment year : 2016-17 Karnataka Vikas Grameena Bank, Vs. The Asst. Commissioner of Income No.1, Head Office, Tax, Belgaum Road, Circle-2(1), Dharwad-580 008. Hubballi. PAN – AAAAK 6324 Q APPELLANT RESPONDENT Assessment year : 2010-11 The Dy. Commissioner of Income Vs. Karnataka Vikas Grameena Bank, Tax, 1st Floor, Central Revenue Building, Circle-1(1), Navanagar, Hubballi. Hubballi-580 025. PAN – AAAAK 6324 Q APPELLANT RESPONDENT Assessee by : Shri S Anant…

449 (Allahabad) 2. Baroda Uttar Pradesh Gramin Bank v. DCIT (138 Taxmann.com 449) — Cited in 6 Judgments | BharatTax