447 ITR 743 (Bom) Ganga Iron and Steel Trading Co. v. CIT. 2

242 Taxmann.com 180Supreme Court of India2016#24040 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2020 to 2025.

Sections most often in play

Section 271(1)(c)Section 115 JA/JB Section 133A Section 143(3)Section 271(1B)Section 274

Judgments citing 447 ITR 743 (Bom) Ganga Iron and Steel Trading Co. v. CIT. 2

CHOUDHARY CONSTRUCTION CO.,GOREGAON -W vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 31(1), MUMBAI

ITA 4072/MUM/2023[2011-12]Status: DisposedITAT Mumbai20 Feb 2025AY 2011-12

Bench: Shri Sandeep Gosain & Ms. Padmavathy Svs. Acit, Circle – 31(1) Ms. Choudhari Mumbai – 400020. Constructions Co. 151/129, Sidharth Nagar, Road No. 5, Behind Cinemax Cinema, S.V. Road, Goregoan (W), Mumbai – 400062. Pan/Gir No. Aabfc2689N (Applicant) (Respondent)

Section 133ASection 143(3)Section 250Section 271(1)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH MUMBAI BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER & MS. PADMAVATHY S, ACCOUNTANT MEMBER Vs. ACIT, Circle – 31(1) Ms. Choudhari Mumbai – 400020. Constructions Co. 151/129, Sidharth Nagar, Road No. 5, Behind Cinemax Cinema, S.V. Road, Goregoan (W), Mumbai – 400062. PAN/GIR No. AABFC2689N (Applicant) (Respondent) Assessee by Ms. Sanjukta Samantara Revenue by Shri Krishna Kumar, CIT(DR) सुनवाई क" तारीख/Date of Hearing 31.12.2024 घोषणा क" तारीख/Date of Pronouncement 25.02.2025 आदेश / ORDER PER SANDEEP GOSAIN, JM: The present appeal has been filed by the assessee challe…

APL APOLLO TUBES LIMITED,DELHI vs. ACIT, CIRCLE 1(1), DELHI

In the result, the appeal of the assessee is allowed

ITA 2971/DEL/2022[2013-14]Status: DisposedITAT Delhi14 Feb 2024AY 2013-14

Bench: Shri G.S. Pannu, Vice- & Shri Challa Nagendra Prasadassessment Year: 2013-14

Section 115Section 271Section 271(1)(c)Section 274

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI BENCH: ‘A’ NEW DELHI BEFORE SHRI G.S. PANNU, VICE-PRESIDENT AND SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER Assessment Year: 2013-14 M/s. APL Apollo Tubes Vs. ACIT, Central Circle-3(1), New Ltd., Delhi 37, Hargovind Enclave, New Delhi-1100 92 PAN :AAACB0960D (Appellant) (Respondent) Department by Shri Kanv Bali, Sr. DR Assessee by Dr. Rakesh Gupta & Shri Somil Agarwal, Advs. Date of hearing 16.11.2023 Date of pronouncement 14.02.2024 ORDER PER CHALLA NAGENDRA PRASAD: JUDICIAL MEMBER: This appeal is filed by the assessee against the order of the learned Commission…

M/S. WAY FLOORS & FABRICS,,MUMBAI vs. ITO-26(3)(5),, MUMBAI

In the result, appeal filed by the assessee is allowed

ITA 764/MUM/2019[2009-10]Status: DisposedITAT Mumbai06 Mar 2020AY 2009-10

Bench: Shri G. Manjunatha & Shri Ravish Soodway Floors & Fabrics Vs. Ito-26(3)(5) Room No.504, C-11, 5Th 171/2, Prem Kunj Jain Society Floor, Pratyakshakar Sion (West) Bhawan, Bkc Mumbai-400 002 Bandra(E) Mumbai-400 051

Section 143(3)Section 147Section 271Section 271(1)(c)Section 274Section 43B

…IN THE INCOME TAX APPELLATE TRIBUNAL “G”, BENCH MUMBAI BEFORE SHRI G. MANJUNATHA, ACCOUNTANT MEMBER & SHRI RAVISH SOOD, JUDICIAL MEMBER Way Floors & Fabrics Vs. ITO-26(3)(5) Room No.504, C-11, 5th 171/2, Prem Kunj Jain Society Floor, Pratyakshakar Sion (West) Bhawan, BKC Mumbai-400 002 Bandra(E) Mumbai-400 051 PAN/GIR No.AAAFW6813F Appellant) .. Respondent) Assessee by Shri Jitendra Singh, AR Revenue by Shri V.Vinod Kumar, DR Date of Hearing 02/03/2020 Date of Pronouncement 06 /03/2020 आदेश आदेश / O R D E R आदेश आदेश PER G.MANJUNATHA (A.M): This appeal filed by the assessee is directed against, the order o…