43 ITR 387 (SC); 4. Bhagmal Saudagar Mal v. Commissioner of Income Tax (Allahabad HC)

267 ITR 637Reported decision2004#20221 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2015 to 2018.

Judgments citing 43 ITR 387 (SC); 4. Bhagmal Saudagar Mal v. Commissioner of Income Tax (Allahabad HC)

The Commissioner of Income Tax vs. Smt Meenakshi Devi Avaru

WTA/1/2015HC Karnataka30 Aug 2018

Bench: S.SUJATHA,VINEET KOTHARI

Section 27

…1/113 IN THE HIGH COURT OF KARNATAKA, BENGALURU DATED THIS THE 30TH DAY OF AUGUST 2018 PRESENT THE HON'BLE Dr.JUSTICE VINEET KOTHARI AND THE HON’BLE Mrs.JUSTICE S.SUJATHA W.T.A.No.1/2015 C/W W.T.A.No.2/2015, W.T.A.No.3/2015, W.T.A.No.4/2015, W.T.A.No.5/2015, W.T.A.No.6/2015, W.T.A.No.3/2014, W.T.A.No.1/2014 & W.T.A.No.2/2014 W.T.A. No.1/2015 Between: 1. The Commissioner of Income Tax C.R. Building, Queens Road Bangalore-560001. 2. Wealth Tax Officer Ward-7(1), Bangalore. …Appellants (By Mr. E.I. Sanmathi, Advocate) And: 1. Smt. Meenakshi De…

The Commissioner of Income Tax-III vs. Smt.Kamakshi Devi

WTA/2/2014HC Karnataka30 Aug 2018

Bench: S.SUJATHA,VINEET KOTHARI

Section 27

…1/113 IN THE HIGH COURT OF KARNATAKA, BENGALURU DATED THIS THE 30TH DAY OF AUGUST 2018 PRESENT THE HON'BLE Dr.JUSTICE VINEET KOTHARI AND THE HON’BLE Mrs.JUSTICE S.SUJATHA W.T.A.No.1/2015 C/W W.T.A.No.2/2015, W.T.A.No.3/2015, W.T.A.No.4/2015, W.T.A.No.5/2015, W.T.A.No.6/2015, W.T.A.No.3/2014, W.T.A.No.1/2014 & W.T.A.No.2/2014 W.T.A. No.1/2015 Between: 1. The Commissioner of Income Tax C.R. Building, Queens Road Bangalore-560001. 2. Wealth Tax Officer Ward-7(1), Bangalore. …Appellants (By Mr. E.I. Sanmathi, Advocate) And: 1. Smt. Meenakshi De…

The Commissioner of Income Tax vs. Smt Meenakshi Devi Avaru

WTA/6/2015HC Karnataka30 Aug 2018

Bench: S.SUJATHA,VINEET KOTHARI

Section 27

…1/113 IN THE HIGH COURT OF KARNATAKA, BENGALURU DATED THIS THE 30TH DAY OF AUGUST 2018 PRESENT THE HON'BLE Dr.JUSTICE VINEET KOTHARI AND THE HON’BLE Mrs.JUSTICE S.SUJATHA W.T.A.No.1/2015 C/W W.T.A.No.2/2015, W.T.A.No.3/2015, W.T.A.No.4/2015, W.T.A.No.5/2015, W.T.A.No.6/2015, W.T.A.No.3/2014, W.T.A.No.1/2014 & W.T.A.No.2/2014 W.T.A. No.1/2015 Between: 1. The Commissioner of Income Tax C.R. Building, Queens Road Bangalore-560001. 2. Wealth Tax Officer Ward-7(1), Bangalore. …Appellants (By Mr. E.I. Sanmathi, Advocate) And: 1. Smt. Meenakshi De…

Official Liquidator

OLR/6/2015HC Karnataka10 Feb 2015

Bench: RAVI MALIMATH

Section 27

…1/113 IN THE HIGH COURT OF KARNATAKA, BENGALURU DATED THIS THE 30TH DAY OF AUGUST 2018 PRESENT THE HON'BLE Dr.JUSTICE VINEET KOTHARI AND THE HON’BLE Mrs.JUSTICE S.SUJATHA W.T.A.No.1/2015 C/W W.T.A.No.2/2015, W.T.A.No.3/2015, W.T.A.No.4/2015, W.T.A.No.5/2015, W.T.A.No.6/2015, W.T.A.No.3/2014, W.T.A.No.1/2014 & W.T.A.No.2/2014 W.T.A. No.1/2015 Between: 1. The Commissioner of Income Tax C.R. Building, Queens Road Bangalore-560001. 2. Wealth Tax Officer Ward-7(1), Bangalore. …Appellants (By Mr. E.I. Sanmathi, Advocate) And: 1. Smt. Meenakshi De…

43 ITR 387 (SC); 4. Bhagmal Saudagar Mal v. Commissioner of Income Tax (Allahabad HC) (267 ITR 637) — Cited in 4 Judgments | BharatTax