429 ITR 526 (Kar) 2. Karnataka State Industrial and Infrastructure Development Corpn Ltd. v. 3. DCIT

281 Taxmann 312Reported decision2021#13920 most cited
7

judgments rely on this decision, according to BharatTax’s citation analysis of 341,001 Indian tax judgments — from 2022 to 2022.

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Judgments citing 429 ITR 526 (Kar) 2. Karnataka State Industrial and Infrastructure Development Corpn Ltd. v. 3. DCIT

429 ITR 526 (Kar) 2. Karnataka State Industrial and Infrastructure Development Corpn Ltd. v. 3. DCIT (281 Taxmann 312) — Cited in 7 Judgments | BharatTax