411 (Bombay); and (vi) PCIT v. Viksit Engineering Ltd.

100 Taxmann.com 436Reported decision2018#21820 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2019 to 2022.

Judgments citing 411 (Bombay); and (vi) PCIT v. Viksit Engineering Ltd.

ACIT, Central Circle, Panaji vs. M/S Sociadade De Fomento Industrial P. Ltd, Margao

In the result, the appeal of the assessee is partly allowed and that of the Revenue is dismissed

ITA 116/PAN/2018[2010-11]Status: DisposedITAT Panaji12 Sept 2022AY 2010-11

Bench: Shri Chandra Mohan Garg & Shri Girish Agrawal

For Appellant: Sh. Nishant Thakkar, AdvocateFor Respondent: Sh. Ranjan Kumar, CIT-DR
Section 143(1)Section 143(2)Section 14A

…IN THE INCOME TAX APPELLATE TRIBUNAL PANAJI BENCH : PANAJI, GOA BEFORE SHRI CHANDRA MOHAN GARG, JUDICIAL MEMBER AND SHRI GIRISH AGRAWAL, ACCOUNTANT MEMBER ITA.No.105/PAN/2018 Assessment Year 2010-2011 Sociedade De Fomento Industrial The JCIT, Pvt. Ltd., Villa Flores Da Silva, Margao Range, Erasmo Carvalho Street, Margao, Margao, Goa. vs. Goa – 403 601. PAN AABCS8860Q ITA.No.116/PAN/2018 Assessment Year 2010-2011 The ACIT, Central Circle, Sociedade De Fomento Pundalik Niwas, Rua de-Ourem, Industrial Pvt. Ltd., Villa Flores Panaji, Goa. Da Silva, Erasmo Carvalho [vs. Street, Margao, Goa – 403 601. PAN AABCS8860…

Socieadade De Fomento Indl. Pvt. Ltd., Margao vs. Joint Commissioner of Income Tax, Margao Range, Margao

In the result, the appeal of the assessee is partly allowed and that of the Revenue is dismissed

ITA 105/PAN/2018[2010-11]Status: DisposedITAT Panaji12 Sept 2022AY 2010-11

Bench: Shri Chandra Mohan Garg & Shri Girish Agrawal

For Appellant: Sh. Nishant Thakkar, AdvocateFor Respondent: Sh. Ranjan Kumar, CIT-DR
Section 143(1)Section 143(2)Section 14A

…IN THE INCOME TAX APPELLATE TRIBUNAL PANAJI BENCH : PANAJI, GOA BEFORE SHRI CHANDRA MOHAN GARG, JUDICIAL MEMBER AND SHRI GIRISH AGRAWAL, ACCOUNTANT MEMBER ITA.No.105/PAN/2018 Assessment Year 2010-2011 Sociedade De Fomento Industrial The JCIT, Pvt. Ltd., Villa Flores Da Silva, Margao Range, Erasmo Carvalho Street, Margao, Margao, Goa. vs. Goa – 403 601. PAN AABCS8860Q ITA.No.116/PAN/2018 Assessment Year 2010-2011 The ACIT, Central Circle, Sociedade De Fomento Pundalik Niwas, Rua de-Ourem, Industrial Pvt. Ltd., Villa Flores Panaji, Goa. Da Silva, Erasmo Carvalho [vs. Street, Margao, Goa – 403 601. PAN AABCS8860…

Jayantilal B. Jain, Mumbai vs. DCIT 24(1), Mumbai

The appeal stand partly allowed

ITA 2241/MUM/2017[2011-12]Status: DisposedITAT Mumbai06 Jun 2019AY 2011-12

Bench: Shri Saktijit Dey, Jm & Shri Manoj Kumar Aggarwal, Am

For Appellant: Chaudhary Arun Kumar Singh-DR
Section 143(3)Section 14A

…1 आयकर अपीलीय अिधकरण “एफ” "ायपीठ मुंबई म"। IN THE INCOME TAX APPELLATE TRIBUNAL “F” BENCH, MUMBAI "ी श""जीत दे,"ाियक सद" एवं "ी मनोज कुमारअ"वाल, लेखा सद" के सम"। BEFORE SHRI SAKTIJIT DEY, JM AND SHRI MANOJ KUMAR AGGARWAL, AM आयकरअपील सं./ I.T.A. No.2241/Mum/2017 (िनधा"रण वष" / Assessment Year: 2011-12) & आयकरअपील सं./ I.T.A. No.5803/Mum/2017 (िनधा"रण वष" / Assessment Year: 2012-13) Shri Jayantilal B. Jain DCIT-24(1) 118, Caves Road Pratyakshkar Bhavan बनाम नाम नाम/ नाम High Tech Inds. Centre Bandra Kurla Complex Vs. Cabes Road, Jogeshwari (E) Mumbai-400 051. Mumbai-400 060. "थायीलेखासं./जीआइआरसं./PAN/GIR No.…

411 (Bombay); and (vi) PCIT v. Viksit Engineering Ltd. (100 Taxmann.com 436) — Cited in 3 Judgments | BharatTax