405 (Mum.) 4. Clariant (India) Ltd. v. ITO-6(2)(2)

25 Taxmann.com 559Reported decision2012#23970 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2016 to 2020.

Judgments citing 405 (Mum.) 4. Clariant (India) Ltd. v. ITO-6(2)(2)

M/S Nicholas Piramal India Ltd vs. Addlcit RG - 7(1)

ITA 6141/MUM/2003[2000 01]Status: DisposedITAT Mumbai17 Jan 2020

Bench: Shri Rajesh Kumar & Shri Ravish Soodm/S Nicholas Piramal India Ltd. Addl. Commissioner Of Piramal Healthcare Ltd. Income - Tax Range-7(1), (Earlier Known As Nicholas Piramal India Ltd), Mumbai 4Th Floor, Piramal Tower Annexe, Vs. Ganpatrao Kadam Marg, Lower Parel (W), Mumbai – 400013 Pan – Aaacn4538P (Appellant) (Respondent) D.C.I.T, Circle-7 (1), M/S Nicholas Piramal India Ltd. 452, Aayakar Bhavan, M.K. Marg, Piramal Healthcare Ltd. Mumbai. 4Th Floor, Piramal Tower Annexe, Vs. Ganpatrao Kadam Marg, Lower Parel (W), Mumbai – 400013

For Appellant: Shri J.D. Mistry, Senior advocateFor Respondent: Shri Ronak Doshi, A.R
Section 143(3)Section 145ASection 14ASection 44A

…ITA Nos.6141& 6392/Mum/2003 AY. 2000-01 1 M/s Nicholas Piramal India Ltd. Vs. ACIT, Range-7(1) IN THE INCOME TAX APPELLATE TRIBUNAL “E” Bench, Mumbai Before Shri Rajesh Kumar, Accountant Member and Shri Ravish Sood, Judicial Member M/s Nicholas Piramal India Ltd. Addl. Commissioner of Piramal Healthcare Ltd. Income - tax Range-7(1), (Earlier known as Nicholas Piramal India Ltd), Mumbai 4th Floor, Piramal Tower Annexe, Vs. Ganpatrao Kadam Marg, Lower Parel (W), Mumbai – 400013 PAN – AAACN4538P (Appellant) (Respondent) D.C.I.T, Circle-7 (1), M/s Nicholas Piramal India Ltd. 452, Aayakar Bhavan, M.K. Marg, Pirama…

Triton Valves Ltd, Bangalore vs. Assistant Commissioner of Income Tax, Bangalore

In the result, the appeal of the assessee is allowed for statistical purposes

ITA 1629/BANG/2014[2010-11]Status: DisposedITAT Bangalore07 Jun 2019AY 2010-11

Bench: Shri J. Sudhakar Reddy & Smt. Beena Pillaiassessment Year : 2010-11

For Appellant: Shri G. Venkatesh, AdvocateFor Respondent: Shri Vikas Suryavamshi, Addl.CIT(DR)(ITAT), Bengaluru

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI J. SUDHAKAR REDDY, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER Assessment year : 2010-11 Triton Valves Limited, Vs. The Assistant Commissioner of No.22, Sunrise Chambers, Income Tax, Ulsoor Road, Circle 12(4), Bangalore – 560 052. Bangalore. PAN: AAACT 6671P APPELLANT RESPONDENT Appellant by : Shri G. Venkatesh, Advocate Respondent by : Shri Vikas Suryavamshi, Addl.CIT(DR)(ITAT), Bengaluru. Date of hearing : 03.06.2019 Date of Pronouncement : 07.06.2019 O R D E R Per J. Sudhakar Reddy, Accountant Member This appeal is filed…

Gujarat Glass P. Ltd(Earlier Known As Gujarat Glass P. Ltd ), Mumbai vs. Addl CIT Cir 6(3), Mumbai

In the result, appeal stands partly allowed

ITA 8360/MUM/2010[2006-07]Status: DisposedITAT Mumbai16 Dec 2016AY 2006-07

Bench: Shri Rajendra & Shri Saktijit Deyआयकर अऩीऱ सं. / Ita No. 8360/Mum./2010 (ननधधारण वषा / Assessment Year : 2006–07) Gujarat Glass Pvt. Ltd. (Now Known As Piramal Glass Ltd.) …….………. अऩीऱधथी / Piramal Tower, G.K. Marg Appellant Lower Parel, Mumbai 400 013 Pan – Aabcg0093R V/S Addl. Commissioner Of Income Tax ..…….………. प्रत्यथी / Circle–6(3), Mumbai Respondent ननधधाररती की ओर से / Assessee By : Shri Yogesh Thar रधजस्व की ओर से / Revenue By : Shri N.K. Chand सुनवधई की तधरीख / आदेश घोषणध की तधरीख / Date Of Hearing – 03.10.2016 Date Of Order – 16.12.2016 आदेश / Order शक्तिजीि दे, न्याययक सदस्य के द्वारा / Per Saktijit Dey, J.M.

For Appellant: Shri Yogesh TharFor Respondent: Shri N.K. Chand
Section 115JSection 32(1)(ii)

…आयकर अपीऱीय अधिकरण, म ुंबई न्यायपीठ ‘के’ म ुंबई IN THE INCOME TAX APPELLATE TRIBUNAL “K” BENCH, MUMBAI श्री राजेंद्र, ऱेखा सदस्य एवुं श्री शक्तिजीि दे, न्याययक सदस्य के समक्ष BEFORE SHRI RAJENDRA, ACCOUNTANT MEMBER AND SHRI SAKTIJIT DEY, JUDICIAL MEMBER आयकर अऩीऱ सं. / ITA no. 8360/Mum./2010 (ननधधारण वषा / Assessment Year : 2006–07) Gujarat Glass Pvt. Ltd. (Now known as Piramal Glass Ltd.) …….………. अऩीऱधथी / Piramal Tower, G.K. Marg Appellant Lower Parel, Mumbai 400 013 PAN – AABCG0093R v/s Addl. Commissioner of Income Tax ..…….………. प्रत्यथी / Circle–6(3), Mumbai Respondent ननधधाररती की ओर से / Assessee by : Shr…