400 (SC), CIT v. Bennett Coleman & Co. Ltd.

40 Taxmann.com 17High Court2013#24856 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2018 to 2020.

Judgments citing 400 (SC), CIT v. Bennett Coleman & Co. Ltd.

M/S Swani Spices Mills Pvt Ltd, Mumbai vs. ACIT-1(3)(1), Mumbai

In the result, the appeal filed by the assessee is allowed

ITA 383/MUM/2019[2014-15]Status: DisposedITAT Mumbai26 Feb 2020AY 2014-15

Bench: Shri C.N. Prasad () & Shri N.K. Pradhan () Assessment Year: 2014-15

For Appellant: Mr. Lajari Oswal, ARFor Respondent: Mr. V. Vinod Kumar, DR

Section 194ASection 201Section 271(1)(c)Section 40

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “G” MUMBAI BEFORE SHRI C.N. PRASAD (JUDICIAL MEMBER) AND SHRI N.K. PRADHAN (ACCOUNTANT MEMBER) Assessment Year: 2014-15 M/s Swani Spices Mills Pvt. Ltd., ACIT-1(3)(1), 4, Hari Niwas, C Road, Vs. Aayakar Bhavan, M.K. Road, Churchgate, Mumbai-400020. Mumbai-400020. PAN No. AACFS3436J Appellant Respondent Assessee by : Mr. Lajari Oswal, AR Revenue by : Mr. V. Vinod Kumar, DR Date of Hearing : 17/02/2020 Date of pronouncement : 26/02/2020 ORDER PER N.K. PRADHAN, A.M. This is an appeal filed by the Assessee. The relevant assessment year is 2014-15. The appeal is…

Swadesh Textiles P. Ltd, Mumbai vs. ITO 4(3)(4), Mumbai

In the result, the appeal is partly allowed

ITA 5140/MUM/2015[2011-12]Status: DisposedITAT Mumbai17 Aug 2018AY 2011-12

Bench: Shri Joginder Singh () & Shri N.K. Pradhan () Assessment Year: 2011-12 Swadeshi Textiles Pvt. Ltd. Ito-4(3)(4), Mumbai ¾, 1St Floor, Kapadia Vs. Chambers, 599, Jss Road, Chira Bazar, Mumbai- 400002. Pan No. Aagcs2102Q Appellant Respondent Assessee By : Mr. Snehal J. Shah, Ar Revenue By : Mr. V. Justin, Dr Date Of Hearing : 22/05/2018 Date Of Pronouncement: 17/08/2018

For Appellant: Mr. Snehal J. Shah, ARFor Respondent: Mr. V. Justin, DR

Section 115JSection 234BSection 234CSection 234DSection 271(1)(c)Section 44A

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “E” MUMBAI BEFORE SHRI JOGINDER SINGH (JUDICIAL MEMBER) AND SHRI N.K. PRADHAN (ACCOUNTANT MEMBER) Assessment Year: 2011-12 Swadeshi Textiles Pvt. Ltd. ITO-4(3)(4), Mumbai ¾, 1st floor, Kapadia Vs. Chambers, 599, JSS Road, Chira Bazar, Mumbai- 400002. PAN No. AAGCS2102Q Appellant Respondent Assessee by : Mr. Snehal J. Shah, AR Revenue by : Mr. V. Justin, DR Date of Hearing : 22/05/2018 Date of pronouncement: 17/08/2018 ORDER PER N.K. PRADHAN, AM This is an appeal filed by the assessee. The relevant assessment year is 2011-12. The appeal is directed against the…

M/S Alp Overseas Pvt. Ltd., New Delhi vs. DCIT, New Delhi

In the result, the appeal of the assessee is allowed

ITA 6140/DEL/2015[2006-07]Status: DisposedITAT Delhi30 Jul 2018AY 2006-07

Bench: : Shri Bhavnesh Saini & Shri L.P. Sahu

Section 143(3)Section 147Section 271(1)(c)

…In the Income-Tax Appellate Tribunal, Delhi Bench ‘F’, New Delhi Before : Shri Bhavnesh Saini, Judicial Member And Shri L.P. Sahu, Accountant Member ITA No. 6140/Del./2015 Assessment Year: 2006-07 ALP Overseas Pvt. Ltd., 25/31, vs. DCIT, Circle 1(1), East Patel Nagar, New Delhi. New Delhi. PAN : AAACG6366L (Appellant) (Respondent) Revenue by Shri Baljit Singh, CA Assessee by Shri S.R. Senapati, Sr DR Date of Hearing 20.07.2018 Date of Pronouncement 30.07.2018 ORDER Per L.P. Sahu, A.M.: This is an appeal filed by the assessee against the order of ld. CIT(A)-I, New Delhi dated 07.09.2015 for the assessment…