4 SCC 630: SHAN SUNDER AND OTHERS v. STATE OF HARYANA. 12

5 SCC 662Reported decision2008#1135 most cited
99

judgments rely on this decision, according to BharatTax’s citation analysis of 366,470 Indian tax judgments — from 2017 to 2021.

Also referred to as

Shan Sunder · State of Haryana · (1989) 4 SCC 630 · Supreme Court judgment · case law reference · cited judgments · legal precedent · 4 SCC 630 · Shan Sunder case

Judgments citing 4 SCC 630: SHAN SUNDER AND OTHERS v. STATE OF HARYANA. 12

B T Kantharaj vs. The State of Karnataka

WP/27680/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…SCC 661: M. SANKARANARAYANAN Vs. DEPUTY COMMISSIONER, BANGALORE. 11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS Vs. STATE OF HARYANA. 12.(1998) 5 SCC 343: STATE OF HARYANA Vs. BRIJ LAL MUTTAL AND OTHERS. 13.(2008) 5 SCC 662: S.K. ALAGH Vs. STATE OF UTTAR PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA AND ANOTHER. 16.(2011) 1 SCC 176: PEPSICO INDIA HOLDINGS PRIVATE…

Nanjundappa vs. The State of Karnataka

WP/47827/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…SCC 661: M. SANKARANARAYANAN Vs. DEPUTY COMMISSIONER, BANGALORE. 11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS Vs. STATE OF HARYANA. 12.(1998) 5 SCC 343: STATE OF HARYANA Vs. BRIJ LAL MUTTAL AND OTHERS. 13.(2008) 5 SCC 662: S.K. ALAGH Vs. STATE OF UTTAR PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA AND ANOTHER. 16.(2011) 1 SCC 176: PEPSICO INDIA HOLDINGS PRIVATE…

Thariq Khan vs. State of Karnataka

WP/8585/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…SCC 661: M. SANKARANARAYANAN Vs. DEPUTY COMMISSIONER, BANGALORE. 11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS Vs. STATE OF HARYANA. 12.(1998) 5 SCC 343: STATE OF HARYANA Vs. BRIJ LAL MUTTAL AND OTHERS. 13.(2008) 5 SCC 662: S.K. ALAGH Vs. STATE OF UTTAR PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA AND ANOTHER. 16.(2011) 1 SCC 176: PEPSICO INDIA HOLDINGS PRIVATE…

Smt Janaki vs. The State of Karnataka

WP/28215/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…SCC 661: M. SANKARANARAYANAN Vs. DEPUTY COMMISSIONER, BANGALORE. 11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS Vs. STATE OF HARYANA. 12.(1998) 5 SCC 343: STATE OF HARYANA Vs. BRIJ LAL MUTTAL AND OTHERS. 13.(2008) 5 SCC 662: S.K. ALAGH Vs. STATE OF UTTAR PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA AND ANOTHER. 16.(2011) 1 SCC 176: PEPSICO INDIA HOLDINGS PRIVATE…

Smt. Lakshmamma vs. The State of Karnataka

WP/6960/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…SCC 661: M. SANKARANARAYANAN Vs. DEPUTY COMMISSIONER, BANGALORE. 11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS Vs. STATE OF HARYANA. 12.(1998) 5 SCC 343: STATE OF HARYANA Vs. BRIJ LAL MUTTAL AND OTHERS. 13.(2008) 5 SCC 662: S.K. ALAGH Vs. STATE OF UTTAR PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA AND ANOTHER. 16.(2011) 1 SCC 176: PEPSICO INDIA HOLDINGS PRIVATE…

Sri Shivalingaiah vs. State of Karnataka

WP/6376/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…SCC 661: M. SANKARANARAYANAN Vs. DEPUTY COMMISSIONER, BANGALORE. 11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS Vs. STATE OF HARYANA. 12.(1998) 5 SCC 343: STATE OF HARYANA Vs. BRIJ LAL MUTTAL AND OTHERS. 13.(2008) 5 SCC 662: S.K. ALAGH Vs. STATE OF UTTAR PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA AND ANOTHER. 16.(2011) 1 SCC 176: PEPSICO INDIA HOLDINGS PRIVATE…

Sri H K Basavegowda vs. The State of Karnataka

WP/28214/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…SCC 661: M. SANKARANARAYANAN Vs. DEPUTY COMMISSIONER, BANGALORE. 11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS Vs. STATE OF HARYANA. 12.(1998) 5 SCC 343: STATE OF HARYANA Vs. BRIJ LAL MUTTAL AND OTHERS. 13.(2008) 5 SCC 662: S.K. ALAGH Vs. STATE OF UTTAR PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA AND ANOTHER. 16.(2011) 1 SCC 176: PEPSICO INDIA HOLDINGS PRIVATE…

Smt. Priyadarshini vs. The State of Karnataka

WP/35277/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…SCC 661: M. SANKARANARAYANAN Vs. DEPUTY COMMISSIONER, BANGALORE. 11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS Vs. STATE OF HARYANA. 12.(1998) 5 SCC 343: STATE OF HARYANA Vs. BRIJ LAL MUTTAL AND OTHERS. 13.(2008) 5 SCC 662: S.K. ALAGH Vs. STATE OF UTTAR PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA AND ANOTHER. 16.(2011) 1 SCC 176: PEPSICO INDIA HOLDINGS PRIVATE…

Moosaveer @ Ibrahim Sab vs. State of Karnataka

WP/13029/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…SCC 661: M. SANKARANARAYANAN Vs. DEPUTY COMMISSIONER, BANGALORE. 11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS Vs. STATE OF HARYANA. 12.(1998) 5 SCC 343: STATE OF HARYANA Vs. BRIJ LAL MUTTAL AND OTHERS. 13.(2008) 5 SCC 662: S.K. ALAGH Vs. STATE OF UTTAR PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA AND ANOTHER. 16.(2011) 1 SCC 176: PEPSICO INDIA HOLDINGS PRIVATE…

N Santhosh Kumar vs. The State of Karnataka

WP/22667/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…SCC 661: M. SANKARANARAYANAN Vs. DEPUTY COMMISSIONER, BANGALORE. 11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS Vs. STATE OF HARYANA. 12.(1998) 5 SCC 343: STATE OF HARYANA Vs. BRIJ LAL MUTTAL AND OTHERS. 13.(2008) 5 SCC 662: S.K. ALAGH Vs. STATE OF UTTAR PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA AND ANOTHER. 16.(2011) 1 SCC 176: PEPSICO INDIA HOLDINGS PRIVATE…

Sri C Govardhan Reddy vs. State of Karnataka

WP/36459/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…SCC 661: M. SANKARANARAYANAN Vs. DEPUTY COMMISSIONER, BANGALORE. 11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS Vs. STATE OF HARYANA. 12.(1998) 5 SCC 343: STATE OF HARYANA Vs. BRIJ LAL MUTTAL AND OTHERS. 13.(2008) 5 SCC 662: S.K. ALAGH Vs. STATE OF UTTAR PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA AND ANOTHER. 16.(2011) 1 SCC 176: PEPSICO INDIA HOLDINGS PRIVATE…

Sri Rajanna vs. State of Karnataka

WP/18646/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…SCC 661: M. SANKARANARAYANAN Vs. DEPUTY COMMISSIONER, BANGALORE. 11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS Vs. STATE OF HARYANA. 12.(1998) 5 SCC 343: STATE OF HARYANA Vs. BRIJ LAL MUTTAL AND OTHERS. 13.(2008) 5 SCC 662: S.K. ALAGH Vs. STATE OF UTTAR PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA AND ANOTHER. 16.(2011) 1 SCC 176: PEPSICO INDIA HOLDINGS PRIVATE…

Smt. Motamma vs. Deputy Commissioner

WP/25219/2017HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…SCC 661: M. SANKARANARAYANAN Vs. DEPUTY COMMISSIONER, BANGALORE. 11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS Vs. STATE OF HARYANA. 12.(1998) 5 SCC 343: STATE OF HARYANA Vs. BRIJ LAL MUTTAL AND OTHERS. 13.(2008) 5 SCC 662: S.K. ALAGH Vs. STATE OF UTTAR PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA AND ANOTHER. 16.(2011) 1 SCC 176: PEPSICO INDIA HOLDINGS PRIVATE…

K T Thipperudrappa vs. The State of Karnataka

WP/50828/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…SCC 661: M. SANKARANARAYANAN Vs. DEPUTY COMMISSIONER, BANGALORE. 11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS Vs. STATE OF HARYANA. 12.(1998) 5 SCC 343: STATE OF HARYANA Vs. BRIJ LAL MUTTAL AND OTHERS. 13.(2008) 5 SCC 662: S.K. ALAGH Vs. STATE OF UTTAR PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA AND ANOTHER. 16.(2011) 1 SCC 176: PEPSICO INDIA HOLDINGS PRIVATE…

Sri A M Narayanaswamy vs. The State of Karnataka

WP/8210/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…SCC 661: M. SANKARANARAYANAN Vs. DEPUTY COMMISSIONER, BANGALORE. 11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS Vs. STATE OF HARYANA. 12.(1998) 5 SCC 343: STATE OF HARYANA Vs. BRIJ LAL MUTTAL AND OTHERS. 13.(2008) 5 SCC 662: S.K. ALAGH Vs. STATE OF UTTAR PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA AND ANOTHER. 16.(2011) 1 SCC 176: PEPSICO INDIA HOLDINGS PRIVATE…

Sri M B Devayya vs. The State of Karnataka

WP/18327/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…SCC 661: M. SANKARANARAYANAN Vs. DEPUTY COMMISSIONER, BANGALORE. 11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS Vs. STATE OF HARYANA. 12.(1998) 5 SCC 343: STATE OF HARYANA Vs. BRIJ LAL MUTTAL AND OTHERS. 13.(2008) 5 SCC 662: S.K. ALAGH Vs. STATE OF UTTAR PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA AND ANOTHER. 16.(2011) 1 SCC 176: PEPSICO INDIA HOLDINGS PRIVATE…

Smt Uma Balagavi vs. State of Karnataka

WP/23800/2017HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…SCC 661: M. SANKARANARAYANAN Vs. DEPUTY COMMISSIONER, BANGALORE. 11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS Vs. STATE OF HARYANA. 12.(1998) 5 SCC 343: STATE OF HARYANA Vs. BRIJ LAL MUTTAL AND OTHERS. 13.(2008) 5 SCC 662: S.K. ALAGH Vs. STATE OF UTTAR PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA AND ANOTHER. 16.(2011) 1 SCC 176: PEPSICO INDIA HOLDINGS PRIVATE…

Mr G Pulla Reddy vs. State of Karnataka

WP/56168/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…SCC 661: M. SANKARANARAYANAN Vs. DEPUTY COMMISSIONER, BANGALORE. 11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS Vs. STATE OF HARYANA. 12.(1998) 5 SCC 343: STATE OF HARYANA Vs. BRIJ LAL MUTTAL AND OTHERS. 13.(2008) 5 SCC 662: S.K. ALAGH Vs. STATE OF UTTAR PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA AND ANOTHER. 16.(2011) 1 SCC 176: PEPSICO INDIA HOLDINGS PRIVATE…

Smt. B.C.Dharma vs. The State of Karnataka

WP/31322/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…SCC 661: M. SANKARANARAYANAN Vs. DEPUTY COMMISSIONER, BANGALORE. 11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS Vs. STATE OF HARYANA. 12.(1998) 5 SCC 343: STATE OF HARYANA Vs. BRIJ LAL MUTTAL AND OTHERS. 13.(2008) 5 SCC 662: S.K. ALAGH Vs. STATE OF UTTAR PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA AND ANOTHER. 16.(2011) 1 SCC 176: PEPSICO INDIA HOLDINGS PRIVATE…

Sri Srikanth vs. The Principal Secretary

WP/22025/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…SCC 661: M. SANKARANARAYANAN Vs. DEPUTY COMMISSIONER, BANGALORE. 11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS Vs. STATE OF HARYANA. 12.(1998) 5 SCC 343: STATE OF HARYANA Vs. BRIJ LAL MUTTAL AND OTHERS. 13.(2008) 5 SCC 662: S.K. ALAGH Vs. STATE OF UTTAR PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA AND ANOTHER. 16.(2011) 1 SCC 176: PEPSICO INDIA HOLDINGS PRIVATE…