4.(iv)(c) Fiberfill Engineers v. Dy. CIT

85 Taxmann.com 27High Court2017#21495 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2018 to 2025.

Sections most often in play

Section 139 Section 139(1)Section 139(4)Section 143(1)Section 143(3)Section 147 Section 148 Section 234A

Issues it is cited on

section 80ib(10)section 80ac section 80a section 80ib section 139(4)section 80i section 139(1)section 139 section 80 section 143(1)section 142(1)section 13

Judgments citing 4.(iv)(c) Fiberfill Engineers v. Dy. CIT

Aravali Buildhomes LLP, Jaipur vs. AO CPC, Jaipur

In the result, the appeal of the assessee is allowed

ITA 1154/JPR/2024[2021-22]Status: DisposedITAT Jaipur04 Jun 2025AY 2021-22

Bench: DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

For Appellant: Sh. Ashok Kumar Gupta, AdvFor Respondent: Sh. Anoop Singh, Addl. CIT

Section 139Section 139(1)Section 139(4)Section 143(1)Section 234ASection 80Section 80ASection 80I

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR Mk0 ,l- lhrky{eh] U;kf;d lnL; ,oa Jh jkBksM deys'k t;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, vk;dj vihy la-@ITA No. 1154/JP/2024 fu/kZkj.k o"kZ@Assessment Year : 2021-22 cuke Aravali Buildhomes LLP AO CPC, Vs. F. No. 205 Block A, Anukamapa Jaipur Residency, Durgapura, Jaipur LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: ABFFA 5163 Q vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Sh. Ashok Kumar Gupta, Adv. jktLo dh vksj ls@…

Shri Umang H. Thakkar, Ahmedabad vs. The Dy.CIT., Ward-7(2), Ahmedabad

In the result, appeal filed by the revenue is dismissed and appeal filed by assessee is partly allowed for statistical purposes

ITA 796/AHD/2011[2007-08]Status: DisposedITAT Ahmedabad09 Feb 2024AY 2007-08

Bench: Ms. Suchitra Kamble (Judicial Member), Shri Waseem Ahmed (Accountant Member)

For Appellant: Shri S.N. Soparkar, Sr. A.R. &For Respondent: Shri Ahilendra Pratap Yadaw, CIT-D.R

Section 145Section 40Section 69CSection 801B(10)Section 80ASection 80I

…THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “A” BENCH Before: Ms. Suchitra Kamble, Judicial Member And Shri Waseem Ahmed, Accountant Member Assessment Year 2007-08 The DCIT, Umang Hiralal Circle-11, Thakkar, Ahmedabad Vs Ahmedabad (Appellant) PAN:AAVPT8621R (Respondent) Assessment Year 2007-08 Umang Hiralal Thakkar, The DCIT, Ahmedabad Circle-11, PAN:AAVPT8621R Vs Ahmedabad (Appellant) (Respondent) Assessee by: Shri S.N. Soparkar, Sr. A.R. & Shri Parin Shah, A.R. Revenue by: Shri Ahilendra Pratap Yadaw, CIT-D.R. Date of hearing : 31-01-2024 Date of pronouncement : 09-02-2024 आदेश/ORDER PER BENCH:…

The DCIT, Circle-11, Ahmedabad vs. Shri Umang Hiralal Thakkar, Ahmedabad

In the result, appeal filed by the revenue is dismissed and appeal filed by assessee is partly allowed for statistical purposes

ITA 760/AHD/2011[2007-08]Status: DisposedITAT Ahmedabad09 Feb 2024AY 2007-08

Bench: Ms. Suchitra Kamble (Judicial Member), Shri Waseem Ahmed (Accountant Member)

For Appellant: Shri S.N. Soparkar, Sr. A.R. &For Respondent: Shri Ahilendra Pratap Yadaw, CIT-D.R

Section 145Section 40Section 69CSection 801B(10)Section 80ASection 80I

ACIT Cen Cir 32, Mumbai vs. Lotus Surgicals P.Ltd, Mumbai

In the result, the appeal is dismissed

ITA 4830/MUM/2014[2012-13]Status: DisposedITAT Mumbai25 Jul 2018AY 2012-13

Bench: Shri Pawan Singh () & Shri N.K. Pradhan () Assessment Year: 2012-13 Acit, Cc.32, Room No. M/S Lotus Surgicals 32(2), Ground Floor, Pvt. Ltd. B-201, Leo Vs. Aayakar Bhavan, M.K. Apartment, 24Th Road, Road, Marine Lines, Ranghuvanshi Mill Mumbai-400020. Compound, Sb Marg, Lower Parel (W). Pan No. Aabcl1217G Appellant Respondent Revenue By : Mr. Rajesh Kumar Yadav, Dr Assessee By : Mr. Satya Prakash Singh, Ar Date Of Hearing : 17/07/2018 Date Of Pronouncement : 25/07/2018

For Appellant: Mr. Satya Prakash Singh, ARFor Respondent: Mr. Rajesh Kumar Yadav, DR

Section 139(1)Section 143(3)Section 80Section 80ASection 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A” MUMBAI BEFORE SHRI PAWAN SINGH (JUDICIAL MEMBER) AND SHRI N.K. PRADHAN (ACCOUNTANT MEMBER) Assessment Year: 2012-13 ACIT, CC.32, Room No. M/s Lotus Surgicals 32(2), Ground Floor, Pvt. Ltd. B-201, Leo Vs. Aayakar Bhavan, M.K. Apartment, 24th Road, Road, Marine Lines, Ranghuvanshi Mill Mumbai-400020. Compound, SB Marg, Lower Parel (W). PAN No. AABCL1217G Appellant Respondent Revenue by : Mr. Rajesh Kumar Yadav, DR Assessee by : Mr. Satya Prakash Singh, AR Date of Hearing : 17/07/2018 Date of pronouncement : 25/07/2018 ORDER PER N.K. PRADHAN, AM This is an…