398 ITR 88 (Andhara Pradesh & Telengana HC). 9. Jeetmal Choraria v. ACIT

91 Taxmann.com 311Income Tax Appellate Tribunal2018#18415 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,315 Indian tax judgments — from 2018 to 2024.

Judgments citing 398 ITR 88 (Andhara Pradesh & Telengana HC). 9. Jeetmal Choraria v. ACIT

Amit Khemka, Kolkata vs. ITO, Ward - 43(1), Kolkata

In the result, the appeal is partly allowed

ITA 636/KOL/2024[2012-13]Status: DisposedITAT Kolkata20 Aug 2024AY 2012-13

Bench: Shri Sonjoy Sarma & Shri Rakesh Mishra

For Appellant: Shri Vikash Kumar Agarwal, FCAFor Respondent: Shri Manoj Kumar Pati, Addl. CIT, Sr. DR

Section 147Section 250Section 271BSection 68

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH KOLKATA BEFORE SHRI SONJOY SARMA, JUDICIAL MEMBER AND SHRI RAKESH MISHRA, ACCOUNTANT MEMBER ITA Nos.635 & 636/KOL/2024 Assessment Years: 2012-13 Amit Khemka ITO, Ward-43(1), Kolkata 114/1B, Cotton Street, Kolkata- Vs 700007. (PAN: AFYPK4310E) (assessee ) (Respondent) Present for: assessee by : Shri Vikash Kumar Agarwal, FCA Respondent by : Shri Manoj Kumar Pati, Addl. CIT, Sr. DR Date of Hearing :20.06.2024 Date of Pronouncement :20.08.2024 O R D E R PER BENCH: Both these appeals filed by the assessee are against the separate orders of the Ld. Commissioner of Incom…

Amit Khemka, Kolkata vs. ITO, Ward - 43(1), Kolkata

In the result, the appeal is partly allowed

ITA 635/KOL/2024[2012-13]Status: DisposedITAT Kolkata20 Aug 2024AY 2012-13

Bench: Shri Sonjoy Sarma & Shri Rakesh Mishra

For Appellant: Shri Vikash Kumar Agarwal, FCAFor Respondent: Shri Manoj Kumar Pati, Addl. CIT, Sr. DR

Section 147Section 250Section 271BSection 68

Balbir Singh (HUF), Chandigarh vs. DCIT, C-1(1), Chandigarh

In the result, the appeal of the assessee is allowed for statistical purposes

ITA 1661/CHANDI/2017[2004-05]Status: DisposedITAT Chandigarh20 Aug 2019AY 2004-05

Bench: Smt.Diva Singh & Smt.Annapurna Guptaआयकर अपील सं./ Ita No.1661/Chd/2017 "नधा"रण वष" / Assessment Year : 2004-05

For Appellant: Shri B.M.Monga, AdvFor Respondent: Shri Hemant Gupta, Sr.DR

Section 2Section 271Section 271(1)(c)Section 274

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ “ए”, च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH ‘A’, CHANDIGARH "ीमती "दवा "संह, "याय"क सद"य एवं "ीमती अ"नपूणा" गु"ता, लेखा सद"य BEFORE SMT.DIVA SINGH, JUDICIAL MEMBER AND SMT.ANNAPURNA GUPTA, ACCOUNTANT MEMBER आयकर अपील सं./ ITA No.1661/Chd/2017 "नधा"रण वष" / Assessment Year : 2004-05 M/s Balbir Singh (HUF), The D.C.I.T., बनाम Prop.M/s Sohi Banquet Hall, Circle-1(1), H.No.10, Sector 3, Chandigarh. Chandigarh. "थायी लेखा सं./PAN NO: AADHB4674A अपीलाथ"/Appellant ""यथ"/Respondent "नधा"रती क" ओर से/Assessee by: Shri B.M.Monga, Adv. & Shri Rohit Kaura, Adv. राज…

Shri Sanjay Mittra, New Delhi vs. DCIT, New Delhi

In the result, the appeal filed by the assessee is allowed

ITA 5205/DEL/2016[2008-09]Status: DisposedITAT Delhi22 May 2019AY 2008-09

Bench: Sh. R.K Panda & Ms. Suchitra Kamble

Section 132Section 143Section 153Section 271Section 274

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘G’, NEW DELHI BEFORE SH. R.K PANDA, ACCOUNTANT MEMBER AND MS. SUCHITRA KAMBLE, JUDICIAL MEMBER ITA No.5205,5207&5208/Del/2016 Assessment Year: 2008-09, 2010-11 & 2011-12 Sanjay Mittra DCIT G-25, Green Park, Vs Central Circle-26 New Delhi New Delhi PAN No. AAGPM2907G (APPELLANT) (RESPONDENT) Appellant by Sh. Naveen ND Gupta,CA Sh. Ashu Goel, CA Respondent by Sh. S. S. Rana, CIT(DR) Date of hearing: 06/05/2019 Date of Pronouncement: 22/05/2019 ORDER PER R.K. PANDA, AM: 1. The above three appeals filed by the assessee are directed against the separate order…

Shri Sanjay Mittra, New Delhi vs. DCIT, New Delhi

In the result, the appeal filed by the assessee is allowed

ITA 5206/DEL/2016[2009-10]Status: DisposedITAT Delhi01 Oct 2018AY 2009-10

Bench: Shri R. K. Panda & Ms. Suchitra Kambleassessment Year : 2009-10 Sanjay Mittra, Dcit, Central Circle- 26, G-25, Green Park, New Delhi. Vs. New Delhi.

For Appellant: Shri Ashok Kumar Jain, CAFor Respondent: Shri S. S. Rana, CIT-DR

Section 132Section 153ASection 271(1)(c)Section 271ASection 274

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “G”, NEW DELHI BEFORE SHRI R. K. PANDA, ACCOUNTANT MEMBER AND MS. SUCHITRA KAMBLE, JUDICIAL MEMBER Assessment Year : 2009-10 Sanjay Mittra, DCIT, Central Circle- 26, G-25, Green Park, New Delhi. Vs. New Delhi. PAN : AAGPM2907G (Appellant) (Respondent) Assessee by : Shri Ashok Kumar Jain, CA Department by : Shri S. S. Rana, CIT-DR Date of hearing : 10-09-2018 Date of pronouncement : 01-10-2018 O R D E R PER R. K. PANDA, AM : This appeal filed by the assessee is directed against the order dated 03.08.2016 of the CIT(A)- 29, New Delhi relating to assessment yea…