396 Uday Shankar Mahwar v. Kolkata 0.3-0.8 ACIT

82 Taxmann.com 344Reported decision#14834 most cited
7

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2025 to 2026.

Sections most often in play

Section 147Section 133(6)Section 144Section 115BBESection 139Section 142(1)Section 148Section 68

Issues it is cited on

entry operatoraccommodation entrysection 133(6)section 144section 147section 14section 250nfactotal incomebusinessdocument

Judgments citing 396 Uday Shankar Mahwar v. Kolkata 0.3-0.8 ACIT

INCOME TAX OFFICER, FARIDABAD vs. RAMESH KUMAR BAGRI , FARIDABAD

Accordingly, the appeal filed by the Revenue being ITA No.521/Del/2025 for AY 2015-16 is dismissed

ITA 523/DEL/2025[2013-14]Status: DisposedITAT Delhi21 Jan 2026AY 2013-14

Bench: Shri S.Rifaur Rahman & Shri Anubhav Sharma

For Appellant: Shri Akash Ojha, AdvocateFor Respondent: Ms. Pooja Swaroop, CIT DR
Section 115BSection 139Section 142(1)Section 147Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES ‘B’: NEW DELHI. BEFORE SHRI S.RIFAUR RAHMAN, ACCOUNTANT MEMBER and SHRI ANUBHAV SHARMA, JUDICIAL MEMBER ITA No.522/Del/2025 (Assessment Year: 2014-15) ITA No.524/Del/2025 (Assessment Year: 2016-17) Income Tax Officer, vs. Ramesh Kumar Bagri, Ward 2 (1), Faridabad. E-6, 204, Sterling Apartment, Charwood Village, Faridabad – 121 005 (Haryana). (PAN : AAIPB2718E) (APPELLANT) (RESPONDENT) ASSESSEE BY : Shri Akash Ojha, Advocate REVENUE BY : Ms. Pooja Swaroop, CIT DR Date of Hearing : 11.11.2025 Date of Order : 21.01.2026 O R D E R PER S. RIFAUR RAHMAN, ACCOUNTANT M…

INCOME TAX OFFICER, FARIDABAD vs. RAMESH KUMAR BAGRI , FARIDABAD

Accordingly, the appeal filed by the Revenue being ITA No.521/Del/2025 for AY 2015-16 is dismissed

ITA 522/DEL/2025[2014-15]Status: DisposedITAT Delhi21 Jan 2026AY 2014-15

Bench: Shri S.Rifaur Rahman & Shri Anubhav Sharma

For Appellant: Shri Akash Ojha, AdvocateFor Respondent: Ms. Pooja Swaroop, CIT DR
Section 115BSection 139Section 142(1)Section 147Section 148Section 69

…# IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES 'B': NEW DELHI. # BEFORE SHRI S.RIFAUR RAHMAN, ACCOUNTANT MEMBER and SHRI ANUBHAV SHARMA, JUDICIAL MEMBER ITA No.521/Del/2025 (Assessment Year: 2015-16) ITA No.522/Del/2025 (Assessment Year: 2014-15) ITA No.523/Del/2025 (Assessment Year: 2013-14) ITA No.524/Del/2025 (Assessment Year: 2016-17) Income Tax Officer, vs. Ramesh Kumar Bagri, Ward 2 (1), Faridabad. E-6, 204, Sterling Apartment, Charwood Village, Faridabad – 121 005 (Haryana). (PAN : AAIPB2718E) (APPELLANT) (RESPONDENT) ASSESSEE BY : Shri Akash Ojha, Advocate REVENUE BY : Ms. Pooja Swaroop,…

RAMESH KUMAR BAGRI,GURUGRAM vs. ITO WARD 2(1), FARIDABAD

ITA 45/DEL/2025[2017-18]Status: DisposedITAT Delhi29 Aug 2025AY 2017-18

Bench: Shri Satbeer Singh Godara & Shri Naveen Chandra

Section 147

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI BENCH: ‘A’ NEW DELHI BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI NAVEEN CHANDRA, ACCOUNTANT MEMBER ITA Nos.41 to 45/Del/2025 Assessment Years: 2013-14 to 2017-18 Vs. Income Tax Officer/NFAC, Sh. Ramesh Kumar Bagri, Shop No. 1, Near Hamilton Delhi Court, DLF Phase-IV, Gurugram, Haryana PAN: AAIPB2718E (Appellant) (Respondent) Assessee by Sh. Akash Ojha, Adv. Department by Sh. Anurag S. Daria, Sr. DR Date of hearing 21.08.2025 Date of pronouncement 29.08.2025 ORDER PER SATBEER SINGH GODARA, JM: The instant batch of five appeals pertains to the single ass…

RAMESH KUMAR BAGRI,GURUGRAM vs. ITO WARD -2(1), FARIDABAD

ITA 44/DEL/2025[2016-17]Status: DisposedITAT Delhi29 Aug 2025AY 2016-17

Bench: Shri Satbeer Singh Godara & Shri Naveen Chandra

Section 147

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI BENCH: ‘A’ NEW DELHI BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI NAVEEN CHANDRA, ACCOUNTANT MEMBER ITA Nos.41 to 45/Del/2025 Assessment Years: 2013-14 to 2017-18 Vs. Income Tax Officer/NFAC, Sh. Ramesh Kumar Bagri, Shop No. 1, Near Hamilton Delhi Court, DLF Phase-IV, Gurugram, Haryana PAN: AAIPB2718E (Appellant) (Respondent) Assessee by Sh. Akash Ojha, Adv. Department by Sh. Anurag S. Daria, Sr. DR Date of hearing 21.08.2025 Date of pronouncement 29.08.2025 ORDER PER SATBEER SINGH GODARA, JM: The instant batch of five appeals pertains to the single ass…

RAMESH KUMAR BAGRI,GURUGRAM vs. ITO WARD - 2(1), FARIDABAD

ITA 43/DEL/2025[2015-16]Status: DisposedITAT Delhi29 Aug 2025AY 2015-16

Bench: Shri Satbeer Singh Godara & Shri Naveen Chandra

Section 147

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI BENCH: ‘A’ NEW DELHI BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI NAVEEN CHANDRA, ACCOUNTANT MEMBER ITA Nos.41 to 45/Del/2025 Assessment Years: 2013-14 to 2017-18 Vs. Income Tax Officer/NFAC, Sh. Ramesh Kumar Bagri, Shop No. 1, Near Hamilton Delhi Court, DLF Phase-IV, Gurugram, Haryana PAN: AAIPB2718E (Appellant) (Respondent) Assessee by Sh. Akash Ojha, Adv. Department by Sh. Anurag S. Daria, Sr. DR Date of hearing 21.08.2025 Date of pronouncement 29.08.2025 ORDER PER SATBEER SINGH GODARA, JM: The instant batch of five appeals pertains to the single ass…

RAMESH KUMAR BAGRI,GURUGRAM vs. ITO WARD-2(1), FARIDABAD

ITA 42/DEL/2025[2014-15]Status: DisposedITAT Delhi29 Aug 2025AY 2014-15

Bench: Shri Satbeer Singh Godara & Shri Naveen Chandra

Section 147

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI BENCH: ‘A’ NEW DELHI BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI NAVEEN CHANDRA, ACCOUNTANT MEMBER ITA Nos.41 to 45/Del/2025 Assessment Years: 2013-14 to 2017-18 Vs. Income Tax Officer/NFAC, Sh. Ramesh Kumar Bagri, Shop No. 1, Near Hamilton Delhi Court, DLF Phase-IV, Gurugram, Haryana PAN: AAIPB2718E (Appellant) (Respondent) Assessee by Sh. Akash Ojha, Adv. Department by Sh. Anurag S. Daria, Sr. DR Date of hearing 21.08.2025 Date of pronouncement 29.08.2025 ORDER PER SATBEER SINGH GODARA, JM: The instant batch of five appeals pertains to the single ass…

RAMESH KUMAR BAGRI,GURUGRAM vs. ITO WARD - 2(1), FARIDABAD

ITA 41/DEL/2025[2013-14]Status: DisposedITAT Delhi29 Aug 2025AY 2013-14

Bench: Shri Satbeer Singh Godara & Shri Naveen Chandra

Section 147

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI BENCH: ‘A’ NEW DELHI BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI NAVEEN CHANDRA, ACCOUNTANT MEMBER ITA Nos.41 to 45/Del/2025 Assessment Years: 2013-14 to 2017-18 Vs. Income Tax Officer/NFAC, Sh. Ramesh Kumar Bagri, Shop No. 1, Near Hamilton Delhi Court, DLF Phase-IV, Gurugram, Haryana PAN: AAIPB2718E (Appellant) (Respondent) Assessee by Sh. Akash Ojha, Adv. Department by Sh. Anurag S. Daria, Sr. DR Date of hearing 21.08.2025 Date of pronouncement 29.08.2025 ORDER PER SATBEER SINGH GODARA, JM: The instant batch of five appeals pertains to the single ass…