379 (Karnataka) 2. ITO, Ward-2(3), Kolkata v. Last Peak Data (p) Ltd.

63 Taxmann.com 45Income Tax Appellate Tribunal2015#25399 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2018 to 2022.

Judgments citing 379 (Karnataka) 2. ITO, Ward-2(3), Kolkata v. Last Peak Data (p) Ltd.

Srikaram Prescience P.Ltd, New Delhi vs. ITO, Ward-24(2), New Delhi

The appeal is dismissed

ITA 2845/DEL/2019[2013-14]Status: DisposedITAT Delhi28 Apr 2022AY 2013-14

Bench: Sh. R.K.Panda & Sh. Anubhav Sharmam/S. Srikaram Prescience Pvt. Vs. Ito, Ltd. Ward-24(2), 99/1, Block C, Inderpuri, New Delhi New Delhi-110012 Pan – Aamcs9536J (Appellant) (Respondent)

Section 10ASection 143(3)Section 56

…1 ITA No. 2845/Del./2019 M/s. Srikaram Prescience P. Ltd. IN THE INCOME TAX APPELLATE TRIBUNAL DELHI (DELHI BENCH ‘B’ : NEW DELHI) BEFORE SH. R.K.PANDA, ACCOUNTANT MEMBER AND SH. ANUBHAV SHARMA, JUDICIAL MEMBER M/s. Srikaram Prescience Pvt. Vs. ITO, Ltd. Ward-24(2), 99/1, Block C, Inderpuri, New Delhi New Delhi-110012 PAN – AAMCS9536J (APPELLANT) (RESPONDENT) Assessee by Sh. Ranjan Chopra, CA Revenue by Sh. Rajesh Kumar Dhanesta, Sr. DR Date of hearing: 20.04.2022 Date of Pronouncement: 28.04.2022 ORDER PER ANUBHAV SHARMA, JM: The appeal has been filed by the assessee against the order dated 01.02.2019 in a…

DCIT 15 (1)(2), Mumbai vs. Dutyfree Distribution Services Pvt.Ltd., Mumbai

In the result, these grounds of appeal are dismissed

ITA 2855/MUM/2018[2013-14]Status: DisposedITAT Mumbai02 Dec 2019AY 2013-14

Bench: Shri Shamim Yahya () & Shri Pawan Singh () Assessment Year: 2013-14

For Appellant: Mr. J.P. Bairagra, ARFor Respondent: Mr. Anand Mohan, DR

Section 10A

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “K” MUMBAI BEFORE SHRI SHAMIM YAHYA (ACCOUNTANT MEMBER) AND SHRI PAWAN SINGH (JUDICIAL MEMBER) Assessment Year: 2013-14 Dy. Commissioner of M/s Duty Free Distribution Income Tax-15(1)(2), Vs. Services Pvt. Ltd. D/73-I, TTC Room No. 483, 4th floor, Industrial Area, Turbhe, Navi Aayakar Bhavan, M.K. Mumbai-400705. Road, Mumbai-400020. PAN No. AACCD6134D Appellant Respondent Revenue by : Mr. Anand Mohan, DR Assessee by : Mr. J.P. Bairagra, AR Date of Hearing : 09/10/2019 Date of pronouncement : 02/12/2019 ORDER PER PAWAN SINGH,JM This appeal by assessee is dir…

ITO 15(1)(4), Mumbai vs. Duty Distribution Services Pvt. Ltd., Navi Mumbai

In the result, both appeals filed by the revenue are hereby ordered to be dismissed

ITA 6198/MUM/2016[2012-13]Status: DisposedITAT Mumbai22 Jun 2018AY 2012-13

Bench: Shri B. R. Baskaran, Am & Shri Amarjit Singh, Jm

For Appellant: Shri J. P. BairagraFor Respondent: Shri Saurabh Deshpande(DR)

Section 10ASection 263Section 288

…IN THE INCOME TAX APPELLATE TRIBUNAL“H” BENCH, MUMBAI BEFORE SHRI B. R. BASKARAN, AM AND SHRI AMARJIT SINGH, JM I.T.A. Nos.6198/M/2016&6199/M/2016 Assessment Years: 2012-13 & 2009-10 ITO 15(1)(4), Mumbai Vs. M/s. Dutyfree Distribution Ecstacy Construction Pvt. Services Pvt. Ltd. D-73/1, Ltd. Room No.15B, Ground TTC Industrial Area, MIDC, Floor, Aayakar Bhavan, M.K. Turbhe, Navi Mumbai- road, Mumbai-400020. 400705. स्थायीलेखासं./जीआइआरसं./PAN/GIR No. : AACCD6134D (Appellant) .. (Respondent) Assessee by: Shri J. P. Bairagra Department by: Shri Saurabh Deshpande(DR) Date of Hearing: 01.05.2018 Date of Pronouncemen…