362 ITR331(Gujarat) 5. CIT v. Kalpadi Co-operative Township Ltd.

74 Taxmann.com 226High Court2016#25736 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2016 to 2024.

Sections most often in play

Section 250 Section 80P(2)(a)(i)

Judgments citing 362 ITR331(Gujarat) 5. CIT v. Kalpadi Co-operative Township Ltd.

INCOME TAX OFFICER, WARD 3(1) KALYAN, KALYAN vs. KANCHANGAURI MAHILA SAHAKARI PATPEDHI MARYADIT, DOMBIVLI EAST

In the result, the appeal is dismissed

ITA 4692/MUM/2023[2017-18]Status: DisposedITAT Mumbai29 May 2024AY 2017-18

Bench: SHRI AMIT SHUKLA (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

For Appellant: Shri V. G. Ginde, A.RFor Respondent: Shri P.D. Chougule (Addl. CIT), Sr

Section 250Section 80Section 80P(2)(a)Section 80P(4)

…IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI BENCH “E”, MUMBAI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI RATNESH NANDAN SAHAY, ACCOUNTANT MEMBER Assessment Year: 2017-18 Income Tax Officer, Kanchangauri Mahila Ward 3(1) Sahakari Patpedhi Rani Mansion, Maryadit 1st Floor, Murbad Road, Vs. Kalyan West- 421301 Riddhi Siddhi Complex, PAN: AABAK6464E Malwiya Path, Ramnagar, Dombivli (E.)- 421201 (Appellant) (Respondent) Present for: Assessee by : Shri V. G. Ginde, A.R. Revenue by : Shri P.D. Chougule (Addl. CIT), Sr. D.R. Date of Hearing : 14 . 05 . 2024 Date of Pronouncement : 29 . 05 . 2024 O R D E R Per: R…

M/S. HIMACHAL CULTURE ASSOCIATION CO-OP CREDIT SOCIETY LTD.,MUMBAI vs. ASSISTANT COMMISSIONER OF INCOME TAX, CPC, BANGALORE

In the result, the appeal of the assessee is allowed

ITA 5273/MUM/2019[2015-16]Status: DisposedITAT Mumbai03 Feb 2021AY 2015-16

Bench: Shri Rajesh Kumar & Shri Pavan Kumar Gadaleassessment Year: 2015-16

For Appellant: Dr. P. Daniel, A.RFor Respondent: Shri Gurbinder Singh, D.R

Section 143(1)Section 154Section 80Section 80P(2)(a)

…IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI BENCH “H”, MUMBAI BEFORE SHRI RAJESH KUMAR, ACCOUNTANT MEMBER AND SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER Assessment Year: 2015-16 M/s. Himachal Culture ACIT, CPC, Association Co-op. Credit Post Bag 8, Society Ltd., EPO, Bangalore, 302, 3rd Floor, Karnataka- 560100 Nirmal Industrial Estate, Vs. Plot No.109, Opp. Nehru Garden, Sion (E), Mumbai – 400 022 PAN: AAAAH5036L (Appellant) (Respondent) Present for: Assessee by : Dr. P. Daniel, A.R. Revenue by : Shri Gurbinder Singh, D.R. Date of Hearing : 21.01.2021 Date of Pronouncement : 03.02.2021 O R D E R Per Rajesh Ku…

ASST CIT CIR 3, KALYAN vs. KANCHANGAURI MAHILA SAHAKARI PATHPEDHI MARYADI, DOMBIVALI

ITA 369/MUM/2016[2012-13]Status: DisposedITAT Mumbai11 Nov 2016AY 2012-13

Bench: Shri B.R.Baskaran & Shri Pawan Singh

Section 253Section 254(1)Section 5Section 80PSection 80P(2)(a)Section 80P(4)

…1 IN THE INCOME TAX APPELLATE TRIBUNAL, BENCH “C”, MUMBAI BEFORE SHRI B.R.BASKARAN, ACCOUNTANT MEMBER AND SHRI PAWAN SINGH, JUDICIAL MEMBER ITA No.369/Mum/2016 for A Y : 2012-13) ACIT, CC-23 M/s. Kanchangauri Mahila Sahakari Pathpedhi Maryadit, 1st Floor, [Now ACIT, Circle-3, 2nd Floor, Rani Mansion, Vs. Riddhi Siddhi Complex, Malviya Murbad Road, Path, Ramnagar, Dombivili(E), Kalyan (W)-421301. PAN : AABFK3740F (Appellant) (Respondent) Appellant by Shri C.W. Angolkar (DR) Assessee by Shri V.G. Ginde & Uday M. Karve Date of hearing 09.11.2016 Date of pronouncement 11.11.2016 Order under section 254(1) of In…