36 ITR (Trib) 39 (Mum.) 2. SBI v. JCIT

56 Taxmann.com 311Reported decision2015#21080 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2017 to 2017.

Judgments citing 36 ITR (Trib) 39 (Mum.) 2. SBI v. JCIT

Visa Chemical Industries, Thane vs. Addl CIT TDS RG, Thane

In the result, the appeal of assessee is allowed

ITA 4177/MUM/2016[2009-10]Status: DisposedITAT Mumbai26 May 2017AY 2009-10

Bench: Sri Mahavir Singh, Jm & Sri N.K. Pradhan, Am Visa Chemical Industries Addl. Cit Tds Rg S-6 Ratnamanjuah Industries Quareshi Manison, Gokhale Compound, Naupada Vs. Rd, Naupada Thane-400602 Thane-400602 Pan No.Aacfv2308L Appellant .. Respondent .. Shri M Subramanian, Ar Assessee By Revenue By .. Shri Pradeep Kumar Singh, Dr .. Date Of Hearing 18-05-2017 Date Of Pronouncement .. 26-05-2017 O R D E R Per Mahavir Singh, Jm:

Section 200(3)Section 272A(2)(K)Section 272A(2)(k)

…IN THE INCOME TAX APPELLATE TRIBUNAL “G” BENCH, MUMBAI BEFORE SRI MAHAVIR SINGH, JM AND SRI N.K. PRADHAN, AM Visa Chemical Industries Addl. CIT TDS RG S-6 Ratnamanjuah Industries Quareshi Manison, Gokhale Compound, Naupada Vs. RD, Naupada Thane-400602 Thane-400602 PAN No.AACFV2308L Appellant .. Respondent .. Shri M Subramanian, AR Assessee by Revenue by .. Shri Pradeep Kumar Singh, DR .. Date of hearing 18-05-2017 Date of pronouncement .. 26-05-2017 O R D E R PER MAHAVIR SINGH, JM: This appeal by the assessee is arising out of the order of CIT(A)-1, Mumbai, in appeal No. 355/13-14 dated 21-03-2016. The penalty…

Dr Khan Industrial Consultants P.Ltd, Thane vs. Addl CIT TDS RG, Thane

In the result, appeal of the assessee in ITA No

ITA 4661/MUM/2016[2011-12]Status: DisposedITAT Mumbai20 Apr 2017AY 2011-12

Bench: Shri Mahavir Singh & Shri Ramit Kocharआयकर अपील सं./I.T.A. No.4659/Mum/2016 ("नधा"रण वष" / Assessment Year : 2009-10)

For Appellant: Shri M. Subramanian, ARFor Respondent: Shri Sunil Kumar Agarwal
Section 200(3)Section 272A(2)(k)

…आयकर अपील"य अ"धकरण “I” "यायपीठ मुंबई म"। IN THE INCOME TAX APPELLATE TRIBUNAL “I” BENCH, MUMBAI BEFORE SHRI MAHAVIR SINGH, JUDICIAL MEMBER AND SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A. No.4659/Mum/2016 ("नधा"रण वष" / Assessment Year : 2009-10) आयकर अपील सं./I.T.A. No.4660/Mum/2016 ("नधा"रण वष" / Assessment Year : 2010-11) आयकर अपील सं./I.T.A. No.4661/Mum/2016 ("नधा"रण वष" / Assessment Year : 2011-12) Dr. Khan Industrial बनाम/ Addl. C.I.T. TDS Range, Consultants Pvt. Ltd., Qureshi Mansion, v. S-6, Ranamanjusha, Gokhale Road, Ravi Industries Compound, Naupada, Naupada, THANE – 400 602. THANE – 40…

Dr Khan Industrial Consultants P.Ltd, Thane vs. Addl CIT TDS RG, Thane

In the result, appeal of the assessee in ITA No

ITA 4660/MUM/2016[2010-11]Status: DisposedITAT Mumbai20 Apr 2017AY 2010-11

Bench: Shri Mahavir Singh & Shri Ramit Kocharआयकर अपील सं./I.T.A. No.4659/Mum/2016 ("नधा"रण वष" / Assessment Year : 2009-10)

For Appellant: Shri M. Subramanian, ARFor Respondent: Shri Sunil Kumar Agarwal
Section 200(3)Section 272A(2)(k)

…आयकर अपील"य अ"धकरण “I” "यायपीठ मुंबई म"। IN THE INCOME TAX APPELLATE TRIBUNAL “I” BENCH, MUMBAI BEFORE SHRI MAHAVIR SINGH, JUDICIAL MEMBER AND SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A. No.4659/Mum/2016 ("नधा"रण वष" / Assessment Year : 2009-10) आयकर अपील सं./I.T.A. No.4660/Mum/2016 ("नधा"रण वष" / Assessment Year : 2010-11) आयकर अपील सं./I.T.A. No.4661/Mum/2016 ("नधा"रण वष" / Assessment Year : 2011-12) Dr. Khan Industrial बनाम/ Addl. C.I.T. TDS Range, Consultants Pvt. Ltd., Qureshi Mansion, v. S-6, Ranamanjusha, Gokhale Road, Ravi Industries Compound, Naupada, Naupada, THANE – 400 602. THANE – 40…

Dr Khan Industrial Consultants P.Ltd, Thane vs. Addl CIT TDS RG, Thane

In the result, appeal of the assessee in ITA No

ITA 4659/MUM/2016[2009-10]Status: DisposedITAT Mumbai20 Apr 2017AY 2009-10

Bench: Shri Mahavir Singh & Shri Ramit Kocharआयकर अपील सं./I.T.A. No.4659/Mum/2016 ("नधा"रण वष" / Assessment Year : 2009-10)

For Appellant: Shri M. Subramanian, ARFor Respondent: Shri Sunil Kumar Agarwal
Section 200(3)Section 272A(2)(k)

…आयकर अपील"य अ"धकरण “I” "यायपीठ मुंबई म"। IN THE INCOME TAX APPELLATE TRIBUNAL “I” BENCH, MUMBAI BEFORE SHRI MAHAVIR SINGH, JUDICIAL MEMBER AND SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A. No.4659/Mum/2016 ("नधा"रण वष" / Assessment Year : 2009-10) आयकर अपील सं./I.T.A. No.4660/Mum/2016 ("नधा"रण वष" / Assessment Year : 2010-11) आयकर अपील सं./I.T.A. No.4661/Mum/2016 ("नधा"रण वष" / Assessment Year : 2011-12) Dr. Khan Industrial बनाम/ Addl. C.I.T. TDS Range, Consultants Pvt. Ltd., Qureshi Mansion, v. S-6, Ranamanjusha, Gokhale Road, Ravi Industries Compound, Naupada, Naupada, THANE – 400 602. THANE – 40…

36 ITR (Trib) 39 (Mum.) 2. SBI v. JCIT (56 Taxmann.com 311) — Cited in 4 Judgments | BharatTax