352 (Andhra Pradesh) Sunil Agarwal v. ACIT

Mr. B. Anand Babu, Coimbatore vs. DCIT, CC-3, Coimbatore

In the result, all the penalty appeals are allowed

Bench: Shri Aby T. Varkey & Shri S.R.Raghunatha

…आयकर अपीलीय अिधकरण, ’सी’ "यायपीठ, चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH: CHENNAI "ी एबी टी. वक", "ाियक सद" एवं "ी एस. आर. रघुनाथा, लेखा सद" के सम" BEFORE SHRI ABY T. VARKEY, JUDICIAL MEMBER AND SHRI S.R.RAGHUNATHA, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.2085, 2086 & 2087/Chny/2025 िनधा"रण वष"/Assessment Years: 2016-17, 2017-18 & 2019-20 v. Mr.B. Anand Babu, The DCIT, 225A, Sambal Thottam, Central Circle-3, Samichettipalayam, Coimbatore. Coimbatore-641 047. [PAN: AHNPB 9506 A] (अपीलाथ"/Appellant) (""यथ"/Respondent) : अपीलाथ" क" ओर से/ Appellant by Mr.A.G. Sathyanarayana, Advocate & Mr. Shrenik Ch…

B. Anand Babu, Coimbatore vs. DCIT, CC-3, Coimbatore

…आयकर अपीलीय अधिकरण, 'सी' न्यायपीठ, चेन्नई। IN THE INCOME TAX APPELLATE TRIBUNAL 'C' BENCH: CHENNΑΙ श्री एबी टी. वर्की, न्यायिक सदस्य एवं श्री एस. आर. रघुनाथा, लेखा सदस्य के समक्ष BEFORE SHRI ABY T. VARKEY, JUDICIAL MEMBER AND SHRI S.R.RAGHUNATHA, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.2085, 2086 & 2087/Chny/2025 निर्धारण वर्ष/Assessment Years: 2016-17, 2017-18 & 2019-20 Mr.B. Anand Babu, v. The DCIT, 225A, Sambal Thottam, Central Circle-3, Samichettipalayam, Coimbatore. Coimbatore-641 047. [PAN: AHNPB 9506 A] (अपीलार्थी/Appellant) (प्रत्यर्थी/Respondent) अपीलार्थी की ओर से/ Appellant by : Mr.A.G. Sathyanarayana,…

B. Anand Babu, Coimbatore vs. DCIT, Central Circle-3, Coimbatore

In the result, all the penalty appeals are allowed

Bench: Shri Aby T. Varkey & Shri S.R.Raghunatha

…आयकर अपीलीय अिधकरण, ’सी’ "यायपीठ, चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH: CHENNAI "ी एबी टी. वक", "ाियक सद" एवं "ी एस. आर. रघुनाथा, लेखा सद" के सम" BEFORE SHRI ABY T. VARKEY, JUDICIAL MEMBER AND SHRI S.R.RAGHUNATHA, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.2085, 2086 & 2087/Chny/2025 िनधा"रण वष"/Assessment Years: 2016-17, 2017-18 & 2019-20 v. Mr.B. Anand Babu, The DCIT, 225A, Sambal Thottam, Central Circle-3, Samichettipalayam, Coimbatore. Coimbatore-641 047. [PAN: AHNPB 9506 A] (अपीलाथ"/Appellant) (""यथ"/Respondent) : अपीलाथ" क" ओर से/ Appellant by Mr.A.G. Sathyanarayana, Advocate & Mr. Shrenik Ch…

Deputy Commissioner of Income Tax, Central Circle 2(2), Chennai vs. Jayapriya Company, Chennai

…आयकर अपीलीय अधिकरण, 'सी' न्यायपीठ, चेन्नई। IN THE INCOME TAX APPELLATE TRIBUNAL 'C' BENCH: CHENNAI श्री एबी टी. वर्की, न्यायिक सदस्य एवं श्री एस. आर. रघुनाथा, लेखा सदस्य के समक्ष BEFORE SHRI ABY T. VARKEY, JUDICIAL MEMBER AND SHRI S.R.RAGHUNATHA, ACCOUNTANT MEMBER आयकर अपील सं./ITA No.1899/Chny/2025 निर्धारण वर्ष/Assessment Year: 2021-22 & Cross-Objection No.65/Chny/2025 निर्धारण वर्ष/Assessment Year: 2021-22 v. Jayapriya Company, No.37, Second Floor, Siva Vishnu Complex, Natesan Street, T. Nagar, Chennai-600 017. [PAN: AAHFJ 0958 M] (प्रत्यर्थी/Respondent/Cross- Objector) Mr. Bipin C.N., CIT & Ms. R. Anita, Addl…