341/214 Taxman 655 (All.) (HC), DIT v. Foundation of Ophthalmic and Optometry Research Education Centre

25 Taxmann.com 376High Court2012#23966 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2025 to 2025.

Sections most often in play

Section 12ASection 12ABSection 12AB(1)(b)(i)Section 36ASection 36A(3)

Issues it is cited on

section 12aasection 12absection 12asection 12prescribeddocument

Judgments citing 341/214 Taxman 655 (All.) (HC), DIT v. Foundation of Ophthalmic and Optometry Research Education Centre

Mulbhut Adhikar Karya Sanstha, Thane vs. CIT (Exemption), Pune

In the result, assessee’s appeal stands allowed

ITA 3189/MUM/2024[2023-24]Status: DisposedITAT Mumbai13 Jun 2025AY 2023-24

Bench: BEFORESHRI VIKRAM SINGH YADAV (Accountant Member), SHRI ANIKESH BANERJEE (Judicial Member)

For Appellant: Shri Rohan DedhiaFor Respondent: Shri Uma Shankar Prasad (CIT DR)
Section 12ASection 12A(1)(ac)Section 36ASection 36A(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “D”, MUMBAI BEFORESHRI VIKRAM SINGH YADAV, ACCOUNTANT MEMBER AND SHRI ANIKESH BANERJEE, JUDICIAL MEMBER Mulbhut Adhikar Karya vs Commissionerof Income Tax Sanstha, Thane, (Exemptions), Pune, 322, 3rd Floor, Income Tax Office, NL 5, Bldg 12, Room No.18, Sector 11, Nerul, Darave BO- PMT Building Commercial Complex, 400706 Shankar Seth Road, Swargate, Pune- PAN: AAHTM2615G 411037 APPELLANT RESPONDENT Assessee by : Shri Rohan Dedhia Respondent by : Shri Uma Shankar Prasad (CIT DR) Date of hearing : 11/06/2025 Date of pronouncement : 13/06/2025 O R D E R Per Anike…

Shri Vyankanath Maharaj Shikshan Sanstha Murtizapur, Akola vs. ITO Ward - 2, Exemp, Nagpur

In the result, assessee’s appeal stands allowed

ITA 398/NAG/2024[2022-23]Status: DisposedITAT Nagpur21 Mar 2025AY 2022-23

Bench: Shri V. Durga Rao & Shri K.M. Roy, Accountant, Member

For Appellant: Shri Kishore P. DewaniFor Respondent: Shri Sandipkumar Salunke
Section 12ASection 12A(1)(ac)

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI V. DURGA RAO, JUDICIAL MEMBER AND SHRI K.M. ROY, ACCOUNTANT, MEMBER ITA no.398/Nag./2024 (Assessment Year : N.A.) Shri Vyankanath Maharaj Shikshan Sanstha Murtizapur Near Nemade Typing School ……………. Appellant Shri Vyankatesh School Murtizapur 444 107 PAN – AARAS7006G v/s Income Tax Officer ……………. Respondent Ward–2, Exemption, Nagpur Assessee by : Shri Kishore P. Dewani Revenue by : Shri Sandipkumar Salunke Date of Hearing – 20/01/2025 Date of Order – 21/03/2025 O R D E R PER K.M. ROY, A.M. The instant appeal by the assessee is emanating fr…

Trehan Seva Bharti Charitable Trust, Alwar vs. CIT(E), Jaipur

In the result, both the appeals of the assessee are allowed

ITA 1027/JPR/2024[NA]Status: DisposedITAT Jaipur15 Jan 2025

Bench: Dr. S. Seethalakshmi & Shri Gagan Goyal

For Appellant: Mr. P. C. Parwal, CA, Ld. ARFor Respondent: Ms. Alka Gautam, CIT, Ld. DR
Section 12(1)Section 12ASection 80GSection 80G(5)

…IN THE INCOME TAX APPELLATE TRIBUNAL JAIPUR BENCH “B”, JAIPUR BEFORE Dr. S. SEETHALAKSHMI, JUDICIAL MEMBER AND SHRI GAGAN GOYAL, ACCOUNTANT MEMBER ITA Nos.1027 & 1028/JPR/2024 Trehan Seva Bharti Charitable Trust, Kalani & Co., 5th Floor, Milestone Building Gandhi Nagar Turn, Tonk Road, Jaipur - 302 015. PAN No.:AADTT8776F Appellant Vs. CIT Exemption, Jaipur - 302 015. Respondent Appellant by : Mr. P. C. Parwal, CA, Ld. AR Respondent by : Ms. Alka Gautam, CIT, Ld. DR Date of hearing : 08/01/2025 Date of pronouncement : 15/01/2025 ORDER PER GAGAN GOYAL, A.M: This two appeals by the assessee is directed agains…