34 (Gujarat) 3. Truptiben Bakulbhai Patel v. ITO (Gujarat) 4. Champalal S. Shah vs. Ito

86 Taxmann.com 258Income Tax Appellate Tribunal2017#13034 most cited
8

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2019 to 2024.

Judgments citing 34 (Gujarat) 3. Truptiben Bakulbhai Patel v. ITO (Gujarat) 4. Champalal S. Shah vs. Ito

FATHIMATH SOUDHA ,DAKSHINA KANNADA vs. INCOME TAX OFFICER, WARD-2(5), MANGALORE

In the result, appeal filed by the assessee is partly allowed

ITA 176/BANG/2024[2017-18]Status: DisposedITAT Bangalore19 Apr 2024AY 2017-18
For Appellant: Smt. Suman Lunkar, CAFor Respondent: Shri. Ganesh R. Ghale, Standing Counsel
Section 115BSection 142(1)Section 250Section 69A

…IN THE INCOME TAX APPELLATE TRIBUNAL "B" BENCH : BANGALORE BEFORE SHRI GEORGE GEORGE K, VICE PRESIDENT AND SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER Smt. Fathimath Soudha, #3-9(4), Kinnigoli House, Belthangady Taluk, Kuvettu, Dakshina Kannada – 574 224. PAN : GLRPS 0274 Q APPELLANT Assessee by : Smt. Suman Lunkar, CA Revenue by : Shri. Ganesh R. Ghale, Standing Counsel. Date of hearing : 18.04.2024 Date of Pronouncement: 19.04.2024 ORDER Per George George K, Vice President : This appeal at the instance of the assessee is directed against the Order of the CIT(A) dated 30.11.2023 passed under section 250 of the Inc…

FINE GUJRANWALA JEWELLERS,NEW DELHI vs. ITO,WARD-51(3), NEW DELHI

In the result the appeal of the assessee is allowed

ITA 1540/DEL/2022[2017-18]Status: DisposedITAT Delhi27 Mar 2023AY 2017-18

Bench: Shri Anil Chaturvedi & Shri Yogesh Kumar U.S.

For Appellant: Shri K. Sampath, Advocate
Section 285BSection 68

…IN THE INCOME TAX APPELLATE TRIBUNAL [ DELHI BENCH: ‘B’ NEW DELHI ] BEFORE SHRI ANIL CHATURVEDI, ACCOUNTANT MEMBER AND SHRI YOGESH KUMAR U.S., JUDICIAL MEMBER I.T.A. No. 1540/DEL/2022 (A.Y. 2017-18) M/s. Fine Gujaranwala Vs. Income Tax Officer, Jewellers, 2630, Bank Street, Ward : 51 (3) Karol Bagh, New Delhi – 110 005. New Delhi. PAN No. AAEFF7028B ( RESPONDENT ) ( APPELLANT ) SA No. 244/Del/2022 (In I.T.A. No. 1540/DEL/2022 (A.Y. 2017-18)) M/s. Fine Gujaranwala Vs. Income Tax Officer, Jewellers, 2630, Bank Street, Ward : 51 (3) Karol Bagh, New Delhi – 110 005. New Delhi. PAN No. AAEFF7028B ( RESPONDENT…

SHRI ANKUSH GOKHROO,JAIPUR vs. INCOME TAX OFFICER, JAIPUR

In the result, the appeal filed by the assessee is partly allowed for

ITA 387/JPR/2018[2014-15]Status: DisposedITAT Jaipur30 Jun 2022AY 2014-15

Bench: Or At The Time Of Hearing.” 2. The Assessee Is An Individual & Engaged In The Business Of Trading Of Diamond & Color Stones Through His Proprietorship Concern

For Appellant: Shri Piyush Chhajed, CAFor Respondent: Shri Saroj Kumar Dubey, CIT
Section 133(6)Section 143(2)Section 143(3)Section 68

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”A” JAIPUR Mk0 ,l- lhrky{eh] U;kf;d lnL; ,oa Jh jkBksM deys'k t;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA No. 387/JP/2018 fu/kZkj.k o"kZ@Assessment Year : 2014-15 cuke Shri Ankush Gokhroo The ITO, Vs. Prop. M/s Gokhroo Gems, Ward-1(5) J-89, Flat No. 402, Gurukurpa Apartment, Jaipur. Adrash Nagar, Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AGAPG 6075 B vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by: Shri Piyus…

SHRI MANISH KUMAR MUKIM ,ALWAR vs. .INCOME TAX OFFICER, WARD-2-2, ALWAR

In the result, the appeal of the assessee is dismissed

ITA 233/JPR/2019[2010-11]Status: DisposedITAT Jaipur07 Aug 2019AY 2010-11
For Appellant: Shri P.C. Parwal (C.A.)For Respondent: Shri B.K. Gupta (CIT)
Section 131(1)(d)Section 133(6)Section 148

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR Jh fot; iky jko] U;kf;d lnL; ,oa Jh foØe flag ;kno] ys[kk lnL; ds le{k BEFORE: SHRI VIJAY PAL RAO, JM & SHRI VIKRAM SINGH YADAV, AM vk;dj vihy la-@ITA No. 233/JP/2019 fu/kZkj.k o"kZ@Assessment Year : 2010-11 cuke Sh. Manish Kumar Mukim The ITO Vs. H. No. 907, Apna Ghar Shalimar, Ward-2(2), Tijara Road, Alwar. Alwar. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: ASLPM 2549 K vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri P.C. Parwal (C.A.) jktLo dh vksj ls@ Revenue by : Shri B.…

DCIT, NEW DELHI vs. M/S. VASUDEVA JEWELLERS PVT. LTD., NEW DELHI

In the result the appeal of Revenue for AY 2008-09 is

ITA 4248/DEL/2014[2008-09]Status: DisposedITAT Delhi15 Mar 2019AY 2008-09

Bench: Shri G.D.Agrawal & Shri Sudhanshu Srivastava

For Appellant: Sh. Ved Jain, Adv, Sh. Ashish GoelFor Respondent: Shri J.K.Mishra, CIT-DR
Section 132(1)Section 153C

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘D’ NEW DELHI BEFORE SHRI G.D.AGRAWAL, VICE PRESIDENT & SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER ITA No.-4246-4248/Del/2014 (Assessment Year: 2006-07, 2007-08, 2008-09) DCIT Vs. M/s. Vasudeva Jewellers Pvt. Ltd. Central Circle-11 2653, Vijay Plaza Building, New Delhi Karol Bagh, New Delhi PAN : AABCV6233G Assessment Year : 2007-08 M/s. Vasudeva Jewellers Vs. DCIT Pvt. Ltd. Central Circle-11 2653, Vijay Plaza Building, New Delhi Karol Bagh, New Delhi PAN : AABCV6233G Appellant Respondent Assessee by : Sh. Ved Jain, Adv, Sh. Ashish Goel, Ms. Surbhi Goel, C…

DCIT, NEW DELHI vs. M/S. VASUDEVA JEWELLERS PVT. LTD., NEW DELHI

In the result the appeal of Revenue for AY 2008-09 is

ITA 4247/DEL/2014[2007-08]Status: DisposedITAT Delhi15 Mar 2019AY 2007-08

Bench: Shri G.D.Agrawal & Shri Sudhanshu Srivastava

For Appellant: Sh. Ved Jain, Adv, Sh. Ashish GoelFor Respondent: Shri J.K.Mishra, CIT-DR
Section 132(1)Section 153C

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘D’ NEW DELHI BEFORE SHRI G.D.AGRAWAL, VICE PRESIDENT & SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER ITA No.-4246-4248/Del/2014 (Assessment Year: 2006-07, 2007-08, 2008-09) DCIT Vs. M/s. Vasudeva Jewellers Pvt. Ltd. Central Circle-11 2653, Vijay Plaza Building, New Delhi Karol Bagh, New Delhi PAN : AABCV6233G Assessment Year : 2007-08 M/s. Vasudeva Jewellers Vs. DCIT Pvt. Ltd. Central Circle-11 2653, Vijay Plaza Building, New Delhi Karol Bagh, New Delhi PAN : AABCV6233G Appellant Respondent Assessee by : Sh. Ved Jain, Adv, Sh. Ashish Goel, Ms. Surbhi Goel, C…

DCIT, NEW DELHI vs. M/S. VASUDEVA JEWELLERS PVT. LTD., NEW DELHI

In the result the appeal of Revenue for AY 2008-09 is

ITA 4246/DEL/2014[2006-07]Status: DisposedITAT Delhi15 Mar 2019AY 2006-07

Bench: Shri G.D.Agrawal & Shri Sudhanshu Srivastava

For Appellant: Sh. Ved Jain, Adv, Sh. Ashish GoelFor Respondent: Shri J.K.Mishra, CIT-DR
Section 132(1)Section 153C

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘D’ NEW DELHI BEFORE SHRI G.D.AGRAWAL, VICE PRESIDENT & SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER ITA No.-4246-4248/Del/2014 (Assessment Year: 2006-07, 2007-08, 2008-09) DCIT Vs. M/s. Vasudeva Jewellers Pvt. Ltd. Central Circle-11 2653, Vijay Plaza Building, New Delhi Karol Bagh, New Delhi PAN : AABCV6233G Assessment Year : 2007-08 M/s. Vasudeva Jewellers Vs. DCIT Pvt. Ltd. Central Circle-11 2653, Vijay Plaza Building, New Delhi Karol Bagh, New Delhi PAN : AABCV6233G Appellant Respondent Assessee by : Sh. Ved Jain, Adv, Sh. Ashish Goel, Ms. Surbhi Goel, C…

VASUDEVA JEWELLERS PVT. LTD.,NEW DELHI vs. DCIT, NEW DELHI

In the result the appeal of Revenue for AY 2008-09 is

ITA 3669/DEL/2014[2007-08]Status: DisposedITAT Delhi15 Mar 2019AY 2007-08

Bench: Shri G.D.Agrawal & Shri Sudhanshu Srivastava

For Appellant: Sh. Ved Jain, Adv, Sh. Ashish GoelFor Respondent: Shri J.K.Mishra, CIT-DR
Section 132(1)Section 153C

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘D’ NEW DELHI BEFORE SHRI G.D.AGRAWAL, VICE PRESIDENT & SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER ITA No.-4246-4248/Del/2014 (Assessment Year: 2006-07, 2007-08, 2008-09) DCIT Vs. M/s. Vasudeva Jewellers Pvt. Ltd. Central Circle-11 2653, Vijay Plaza Building, New Delhi Karol Bagh, New Delhi PAN : AABCV6233G Assessment Year : 2007-08 M/s. Vasudeva Jewellers Vs. DCIT Pvt. Ltd. Central Circle-11 2653, Vijay Plaza Building, New Delhi Karol Bagh, New Delhi PAN : AABCV6233G Appellant Respondent Assessee by : Sh. Ved Jain, Adv, Sh. Ashish Goel, Ms. Surbhi Goel, C…

34 (Gujarat) 3. Truptiben Bakulbhai Patel v. ITO (Gujarat) 4. Champalal S. Shah vs. Ito (86 Taxmann.com 258) — Cited in 8 Judgments | BharatTax