336 (Delhi) 3. CIT v. SPL’s Siddhartha Ltd.

50 Taxmann.com 312High Court2014#25172 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,627 Indian tax judgments — from 2015 to 2021.

Judgments citing 336 (Delhi) 3. CIT v. SPL’s Siddhartha Ltd.

M/S Global Associates, Bangalore vs. DCIT, Bangalore

In the result, the appeal filed by the assessee is treated as allowed

ITA 602/BANG/2015[2005-06]Status: DisposedITAT Bangalore30 Sept 2021AY 2005-06

Bench: Shri N.V. Vasudevan & Shri B.R. Baskaranassessment Year : 2005-06

For Appellant: Shri Narendra Sharma, A.RFor Respondent: Shri Sankar Ganesh, D.R
Section 143Section 143(3)Section 147Section 148Section 151Section 151(2)

…ITA No.602/Bang/2015 M/s. Global Associates, Bengaluru IN THE INCOME TAX APPELLATE TRIBUNAL “A’’ BENCH: BANGALORE BEFORE SHRI N.V. VASUDEVAN, VICE PRESIDENT AND SHRI B.R. BASKARAN, ACCOUNTANT MEMBER Assessment Year : 2005-06 M/s. Global Associates No.14, Geneva House Deputy Commissioner of Cunningham Road Income-tax Vs. Bangalore 560 052 Central Circle-1(4) Bengaluru PAN NO :AAGFG0074L APPELLANT RESPONDENT Appellant by : Shri Narendra Sharma, A.R. Respondent by : Shri Sankar Ganesh, D.R. Date of Hearing : 08.09.2021 Date of Pronouncement : 30.09.2021 O R D E R PER B.R. BASKARAN, ACCOUNTANT MEMBER: The a…

Cairn Uk Holding Ltd., Ahmedabad vs. DCIT (International Taxation), New Delhi

In the result ground No. 5 of the appeal of the assessee is allowed

ITA 1669/DEL/2016[2007-08]Status: DisposedITAT Delhi09 Mar 2017AY 2007-08

Bench: Shri H. S. Sidhu & Shri Prashant Maharishi

For Appellant: Shri Percy Pardiwala Sr. AdvFor Respondent: Shri Sanjay Puri CIT
Section 143(3)Section 144

…P a g e | 1 INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ―D‖: NEW DELHI BEFORE SHRI H. S. SIDHU, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER ITA No. 1669 /Del/2016 (Assessment Year: 2007-08) Crain U K Holdings V Deputy Commissioner of Limited Income Tax ( International s 50 Lothian Road Taxation) – Circle 1(2)(1) . Edinburgh , Scotland New Delhi EH39BY PAN : AACCC9135H (Appellant) (Respondent) Assessee by : Shri Percy Pardiwala Sr. Adv Shi P Maheshwari, CA Ms. Aarti Sathe, Adv Revenue by: Shri Sanjay Puri CIT Shri Anuj Arora CIT DR Date of Hearing 19/12/2016 Date of pronouncement 09/03/2017 O…

ACIT, New Delhi vs. M/S Tarun International Ltd., New Delhi

In the result, the appeal of the department is dismissed

ITA 5136/DEL/2012[2009-10]Status: DisposedITAT Delhi05 Nov 2015AY 2009-10

Bench: Sh. N. K. Saini, Am & Smt. Beena A. Pillai, Jm Ita Nos. 5136/Del/2012 : Asstt. Year : 2009-10 Asstt. Commissioner Of Income Vs M/S Tarun International Ltd., Tax, Circle-16(1), 5037, Excelsior Cinema, New Delhi Street Sirikiwalan, Chandni Chowk, Delhi-110006 (Appellant) (Respondent) Pan No. Aaact2713N Assessee By : Sh. Amit Goel, Ca Revenue By : Sh. J. P. Chandrakar, Sr. Dr Date Of Hearing : 03.09.2015 Date Of Pronouncement : 05.11.2015 Order Per N. K. Saini, Am:

For Appellant: Sh. Amit Goel, CAFor Respondent: Sh. J. P. Chandrakar, Sr. DR
Section 143(3)Section 147Section 148Section 151Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘H’, NEW DELHI Before Sh. N. K. Saini, AM And Smt. Beena A. Pillai, JM ITA Nos. 5136/Del/2012 : Asstt. Year : 2009-10 Asstt. Commissioner of Income Vs M/s Tarun International Ltd., Tax, Circle-16(1), 5037, Excelsior Cinema, New Delhi Street Sirikiwalan, Chandni Chowk, Delhi-110006 (APPELLANT) (RESPONDENT) PAN No. AAACT2713N Assessee by : Sh. Amit Goel, CA Revenue by : Sh. J. P. Chandrakar, Sr. DR Date of Hearing : 03.09.2015 Date of Pronouncement : 05.11.2015 ORDER Per N. K. Saini, AM: This is an appeal by the department against the order dated 23.07.2012 of CI…