333(Kar. HC.) 2. Saleem Fazalbhoy v. DCIT (2007) 106 ITD 167(Mum.Trib.) 3. B B Sarkar v. CIT

115 Taxmann 232Reported decision2001#18763 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2016 to 2022.

Judgments citing 333(Kar. HC.) 2. Saleem Fazalbhoy v. DCIT (2007) 106 ITD 167(Mum.Trib.) 3. B B Sarkar v. CIT

Sh.Ashok Kumar Gupta, Ludhiana vs. Pr.CIT-1, Ludhiana

In the result, the appeal of the assessee is allowed

ITA 35/CHANDI/2021[2016-17]Status: DisposedITAT Chandigarh30 Nov 2022AY 2016-17

For Appellant: Shri. Pankaj Bhalla, C.AFor Respondent: Smt. Kusum, CIT DR

Section 143(2)Section 143(3)Section 263Section 54

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ “ए” , च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “A”, CHANDIGARH "ी संजय गग", "या"यक सद"य एवं "ी "व"म "संह यादव, लेखा सद"य BEFORE: SHRI. SANJAY GARG, JM & SHRI VIKRAM SINGH YADAV, AM आयकर अपील सं./ ITA NO. 35/Chd/ 2021 "नधा"रण वष" / Assessment Year : 2016-17 Shri Ashok Kumar Gupta The Pr. CIT-1 बनाम F-66, Phase-VII, Focal Point Aaykar Bhawan Ludhiana-141101, Punjab Ludhiana-Punjab "थायी लेखा सं./PAN NO: AAFPG1788A अपीलाथ"/Appellant ""यथ"/Respondent "नधा"रती क" ओर से/Assessee by : Shri. Pankaj Bhalla, C.A राज"व क" ओर से/ Revenue by : Smt. Kusum, CIT DR सुनव…

Manoj Kumar Sabharwal, New Delhi vs. ITO, Ward- 5(3), New Delhi

In the result, the appeal of the assessee is allowed

ITA 3930/DEL/2017[20102-13]Status: DisposedITAT Delhi16 Oct 2017

Bench: Sh. N.K.Saini & Sh.K.N.Charymanoj Kumar Sabharwal, Vs Ito, A-1, G.T.Karnal Road, Industrial Ward-5(3), Area, Delhi-110033. C.R.Building, New Delhi. (Appellant) (Respondent)

Section 143(3)Section 54

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘E’ NEW DELHI BEFORE SH. N.K.SAINI, ACCOUNTANT MEMBER AND SH.K.N.CHARY, JUDICIAL MEMBER Manoj Kumar Sabharwal, vs ITO, A-1, G.T.Karnal Road, Industrial Ward-5(3), Area, Delhi-110033. C.R.Building, New Delhi. (Appellant) (Respondent) Appellant by Sh. Raj Kumar Gupta, CA & Sh. Sumit Respondent by Sh. S.P.Gupta, Sr.DR Date of Hearing 14.09.2017 Date of Pronouncement 16.10.2017 ORDER PER K.N.CHARY, JUDICIAL MEMBER This appeal preferred by the assessee is directed against the order dated 05.05.2017 in appeal No.121/15-16 passing by the Commissioner of Income Tax (Ap…

Rajpal Trehan, New Delhi vs. ACIT, New Delhi

In the result, the appeal of the assessee is allowed

ITA 6113/DEL/2016[2013-14]Status: DisposedITAT Delhi05 May 2017AY 2013-14

Bench: Shri N. K. Saini

For Appellant: Sh. Raj Kumar Gupta &For Respondent: Ms. Bedobani, Sr. DR

Section 133B(1)Section 143(1)Section 234Section 54Section 54F

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘SMC’, NEW DELHI BEFORE SHRI N. K. SAINI, ACCOUNTANT MEMBER ITA No. 6113/Del/2016 : Asstt. Year : 2013-14 Rajpal Trehan, Vs ACIT, C/o Raj Kumar & Associates, CA Circle-59(1), L-7A(LGF), South Ext. Part-2, New Delhi New Delhi-110049 (APPELLANT) (RESPONDENT) PAN No. AACPT0299G Assessee by : Sh. Raj Kumar Gupta & Sh. Sumit Goyal, CAs Revenue by : Ms. Bedobani, Sr. DR Date of Hearing : 06.02.2017 Date of Pronouncement : 05.05.2017 ORDER This is an appeal by the assessee against the order dated 14.10.2016 of ld. CIT (A)-19, New Delhi. 2. Following grounds have been…

Rustom Homi Vakil, Mumbai vs. ACIT Cir 12(3), Mumbai

In the result, the appeal filed by the assessee in ITA N0

ITA 4450/MUM/2014[2009-10]Status: DisposedITAT Mumbai30 Mar 2016AY 2009-10

Bench: Shri Amit Shukla & Shri Ramit Kocharआयकर अपील सं./I.T.A. No.4450/Mum/2014 ("नधा"रण वष" / Assessment Year : 2009-10) Rustom Homi Vakil Acit 12(3) बनाम/ Flat No 27, Aaykar Bhawan V. 107,Maison Belvedre New Marine Lines Maharshi Karve Road Mumbai-400 020 Mumbai-400 020 "थायी लेखा सं./Pan :Aabpv1053F (अपीलाथ" /Appellant) .. (""यथ" / Respondent)

For Appellant: Mr. Mahesh C. MathurFor Respondent: Mr. B S Bist, Sr. DR

Section 143(2)Section 143(3)Section 250Section 54Section 54(1)(i)

…आयकर अपील"य अ"धकरण “D” "यायपीठ मुंबई म"। IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, MUMBAI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A. No.4450/Mum/2014 ("नधा"रण वष" / Assessment Year : 2009-10) Rustom Homi Vakil ACIT 12(3) बनाम/ Flat No 27, Aaykar Bhawan v. 107,Maison Belvedre New Marine Lines Maharshi Karve Road Mumbai-400 020 Mumbai-400 020 "थायी लेखा सं./PAN :AABPV1053F (अपीलाथ" /Appellant) .. (""यथ" / Respondent) Assessee by : Mr. Mahesh C. Mathur Revenue by : Mr. B S Bist, Sr. DR सुनवाई क" तार"ख /Date of Hearing : 02-02-2016 घोषणा क" तार"ख /…