327 ITR 543(Delhi), CIT v. Proagro Seeds Ltd.

170 Taxmann 38High Court2008#19480 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2017 to 2018.

Judgments citing 327 ITR 543(Delhi), CIT v. Proagro Seeds Ltd.

DCIT, New Delhi vs. M/S Phi Seeds (P) Ltd, Hyderabad

In the result, appeal of the Revenue in ITA

ITA 4366/DEL/2015[2007-08]Status: DisposedITAT Delhi29 Jun 2018AY 2007-08
Section 10(1)Section 143(3)Section 271(1)Section 271(1)(C)Section 271(1)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘F’, NEW DELHI BEFORE SH. O.P. KANT, ACCOUNTANT MEMBER AND MS. SUCHITRA KAMBLE, JUDICIAL MEMBER Assessment Year: 2004-05 DCIT, Vs. PHI Seeds Private Circle-14(1), New Delhi Limited,(Formerly PHI Seeds Ltd.), 6-3-1099/1100, Babukhan’s Millennium Centre, 3rd Floor, Raj Bhavan Road, Somajiguda, Hyderabad. PAN :AACCP3920F (Appellant) (Respondent) And Assessment year: 2006-05 DCIT, Vs. PHI Seeds Ltd., Circle-14(1), New Delhi B-4, Greater Kailash Enclave, New Delhi PAN :AACCP3920F (Appellant) (Respondent) And Assessment year: 2007-08 DCIT, Vs. PHI Seeds Private Limited,…

DCIT, New Delhi vs. M/S. Phi Seeds Ltd., New Delhi

In the result, appeal of the Revenue in ITA

ITA 6645/DEL/2013[2006-07]Status: DisposedITAT Delhi29 Jun 2018AY 2006-07
Section 10(1)Section 143(3)Section 271(1)Section 271(1)(C)Section 271(1)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘F’, NEW DELHI BEFORE SH. O.P. KANT, ACCOUNTANT MEMBER AND MS. SUCHITRA KAMBLE, JUDICIAL MEMBER Assessment Year: 2004-05 DCIT, Vs. PHI Seeds Private Circle-14(1), New Delhi Limited,(Formerly PHI Seeds Ltd.), 6-3-1099/1100, Babukhan’s Millennium Centre, 3rd Floor, Raj Bhavan Road, Somajiguda, Hyderabad. PAN :AACCP3920F (Appellant) (Respondent) And Assessment year: 2006-05 DCIT, Vs. PHI Seeds Ltd., Circle-14(1), New Delhi B-4, Greater Kailash Enclave, New Delhi PAN :AACCP3920F (Appellant) (Respondent) And Assessment year: 2007-08 DCIT, Vs. PHI Seeds Private Limited,…

DCIT, New Delhi vs. M/S. Phi Seeds Private Limited, Hyderabad

In the result, appeal of the Revenue in ITA

ITA 6622/DEL/2013[2004-05]Status: DisposedITAT Delhi29 Jun 2018AY 2004-05
Section 10(1)Section 143(3)Section 271(1)Section 271(1)(C)Section 271(1)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘F’, NEW DELHI BEFORE SH. O.P. KANT, ACCOUNTANT MEMBER AND MS. SUCHITRA KAMBLE, JUDICIAL MEMBER Assessment Year: 2004-05 DCIT, Vs. PHI Seeds Private Circle-14(1), New Delhi Limited,(Formerly PHI Seeds Ltd.), 6-3-1099/1100, Babukhan’s Millennium Centre, 3rd Floor, Raj Bhavan Road, Somajiguda, Hyderabad. PAN :AACCP3920F (Appellant) (Respondent) And Assessment year: 2006-05 DCIT, Vs. PHI Seeds Ltd., Circle-14(1), New Delhi B-4, Greater Kailash Enclave, New Delhi PAN :AACCP3920F (Appellant) (Respondent) And Assessment year: 2007-08 DCIT, Vs. PHI Seeds Private Limited,…

ITO, Jaipur vs. Ravi Sancheti, Jaipur

In the result, the appeal of the revenue is dismissed

ITA 1061/JPR/2016[2007-08]Status: DisposedITAT Jaipur18 May 2017AY 2007-08
For Appellant: Shri Manish Agarwal (CA)For Respondent: Shri Ajay Malik(JCIT) fu/kZkfjrh dh vksj ls@
Section 271(1)(c)Section 54F

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES, JAIPUR Jh Hkkxpan] ys[kk lnL; ,oa Jh dqy Hkkjr] U;kf;d lnL; ds le{k BEFORE: SHRI BHAGCHAND, AM & SHRI KUL BHARAT, JM vk;dj vihy la-@ITA No. 1061/JP/2016 fu/kZkj.k o"kZ@Assessment Year : 2007-08 cuke Income Tax Officer, Ravi Sancheti, Vs. Ward 2(1), (i) 176, Haldiyon Ka Rasta, Jaipur. Johari Bazar, Jaipur, (ii) C/o- O.P. Agarwal, CA, 13/3147, 1st Floor, Ajmeri Gate, M.I. Road, Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: ABXPS 3597 C vihykFkhZ@Appellant izR;FkhZ@Respondent jktLo dh vksj ls@ Revenue by : Shri Ajay…

327 ITR 543(Delhi), CIT v. Proagro Seeds Ltd. (170 Taxmann 38) — Cited in 4 Judgments | BharatTax