327 ITR 520 and M/s Mehar Packaging Pvt. Ltd. v. CIT

24 Taxmann 204Reported decision#13814 most cited
7

judgments rely on this decision, according to BharatTax’s citation analysis of 346,713 Indian tax judgments — from 2018 to 2018.

Judgments citing 327 ITR 520 and M/s Mehar Packaging Pvt. Ltd. v. CIT

ACIT, Sangrur vs. M/S H.M.Steels Ltd, Dirba

In the result, this appeal of the Revenue is partly allowed

ITA 1101/CHANDI/2016[2011-12]Status: DisposedITAT Chandigarh05 Nov 2018AY 2011-12

Bench: Shri Sanjay Garg & Dr. B.R.R. Kumarआयकर अपील सं Ita No. 366/Chd/2013 "नधा"रण वष" / Assessment Year : 2008-09

For Appellant: Sh. N.K.Garg, AdvocateFor Respondent: Smt. Chanderkanta, Sr.DR
Section 234BSection 80Section 80ISection 8O

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ -“ए”, च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH, ‘A’, CHANDIGARH "ी संजय गग", "या"यक सद"य एवं डा. बी.आर.आर, कुमार, लेखा सद"य BEFORE SHRI SANJAY GARG, JUDICIAL MEMBER AND DR. B.R.R. KUMAR, ACCOUNTANT MEMBER आयकर अपील सं ITA No. 366/CHD/2013 "नधा"रण वष" / Assessment Year : 2008-09 M/s H.M. Steels Ltd., Vs. The Addl CIT. Sangrur Road, Sangrur Range, Sangrur Dibra, Distt.Sangrur PAN No. AABCH0164Q आयकर अपील सं./ ITA No. 583/CHD/2014 "नधा"रण वष" / Assessment Year : 2009-10 The DCIT, Vs. M/s H.M. Steels Ltd., Circle, Sangrur Road, Dibra, Sangrur Distt.Sangrur PAN…

H.M. Steels Ltd., Sangrur vs. ACIT, Sangrur

In the result, this appeal of the Revenue is partly allowed

ITA 590/CHANDI/2014[2010-11]Status: DisposedITAT Chandigarh05 Nov 2018AY 2010-11

Bench: Shri Sanjay Garg & Dr. B.R.R. Kumarआयकर अपील सं Ita No. 366/Chd/2013 "नधा"रण वष" / Assessment Year : 2008-09

For Appellant: Sh. N.K.Garg, AdvocateFor Respondent: Smt. Chanderkanta, Sr.DR
Section 234BSection 80Section 80ISection 8O

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ -“ए”, च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH, ‘A’, CHANDIGARH "ी संजय गग", "या"यक सद"य एवं डा. बी.आर.आर, कुमार, लेखा सद"य BEFORE SHRI SANJAY GARG, JUDICIAL MEMBER AND DR. B.R.R. KUMAR, ACCOUNTANT MEMBER आयकर अपील सं ITA No. 366/CHD/2013 "नधा"रण वष" / Assessment Year : 2008-09 M/s H.M. Steels Ltd., Vs. The Addl CIT. Sangrur Road, Sangrur Range, Sangrur Dibra, Distt.Sangrur PAN No. AABCH0164Q आयकर अपील सं./ ITA No. 583/CHD/2014 "नधा"रण वष" / Assessment Year : 2009-10 The DCIT, Vs. M/s H.M. Steels Ltd., Circle, Sangrur Road, Dibra, Sangrur Distt.Sangrur PAN…

H.M. Steels Ltd., Sangrur vs. ACIT, Sangrur

In the result, this appeal of the Revenue is partly allowed

ITA 589/CHANDI/2014[2009-10]Status: DisposedITAT Chandigarh05 Nov 2018AY 2009-10

Bench: Shri Sanjay Garg & Dr. B.R.R. Kumarआयकर अपील सं Ita No. 366/Chd/2013 "नधा"रण वष" / Assessment Year : 2008-09

For Appellant: Sh. N.K.Garg, AdvocateFor Respondent: Smt. Chanderkanta, Sr.DR
Section 234BSection 80Section 80ISection 8O

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ -“ए”, च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH, ‘A’, CHANDIGARH "ी संजय गग", "या"यक सद"य एवं डा. बी.आर.आर, कुमार, लेखा सद"य BEFORE SHRI SANJAY GARG, JUDICIAL MEMBER AND DR. B.R.R. KUMAR, ACCOUNTANT MEMBER आयकर अपील सं ITA No. 366/CHD/2013 "नधा"रण वष" / Assessment Year : 2008-09 M/s H.M. Steels Ltd., Vs. The Addl CIT. Sangrur Road, Sangrur Range, Sangrur Dibra, Distt.Sangrur PAN No. AABCH0164Q आयकर अपील सं./ ITA No. 583/CHD/2014 "नधा"रण वष" / Assessment Year : 2009-10 The DCIT, Vs. M/s H.M. Steels Ltd., Circle, Sangrur Road, Dibra, Sangrur Distt.Sangrur PAN…

DCIT, Sangrur vs. M/S H.M. Steel Ltd., Sangrur

In the result, this appeal of the Revenue is partly allowed

ITA 584/CHANDI/2014[2010-11]Status: DisposedITAT Chandigarh05 Nov 2018AY 2010-11

Bench: Shri Sanjay Garg & Dr. B.R.R. Kumarआयकर अपील सं Ita No. 366/Chd/2013 "नधा"रण वष" / Assessment Year : 2008-09

For Appellant: Sh. N.K.Garg, AdvocateFor Respondent: Smt. Chanderkanta, Sr.DR
Section 234BSection 80Section 80ISection 8O

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ -“ए”, च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH, ‘A’, CHANDIGARH "ी संजय गग", "या"यक सद"य एवं डा. बी.आर.आर, कुमार, लेखा सद"य BEFORE SHRI SANJAY GARG, JUDICIAL MEMBER AND DR. B.R.R. KUMAR, ACCOUNTANT MEMBER आयकर अपील सं ITA No. 366/CHD/2013 "नधा"रण वष" / Assessment Year : 2008-09 M/s H.M. Steels Ltd., Vs. The Addl CIT. Sangrur Road, Sangrur Range, Sangrur Dibra, Distt.Sangrur PAN No. AABCH0164Q आयकर अपील सं./ ITA No. 583/CHD/2014 "नधा"रण वष" / Assessment Year : 2009-10 The DCIT, Vs. M/s H.M. Steels Ltd., Circle, Sangrur Road, Dibra, Sangrur Distt.Sangrur PAN…

DCIT, Sangrur vs. M/S H.M. Steel Ltd., Sangrur

In the result, this appeal of the Revenue is partly allowed

ITA 583/CHANDI/2014[2009-10]Status: DisposedITAT Chandigarh05 Nov 2018AY 2009-10

Bench: Shri Sanjay Garg & Dr. B.R.R. Kumarआयकर अपील सं Ita No. 366/Chd/2013 "नधा"रण वष" / Assessment Year : 2008-09

For Appellant: Sh. N.K.Garg, AdvocateFor Respondent: Smt. Chanderkanta, Sr.DR
Section 234BSection 80Section 80ISection 8O

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ -“ए”, च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH, ‘A’, CHANDIGARH "ी संजय गग", "या"यक सद"य एवं डा. बी.आर.आर, कुमार, लेखा सद"य BEFORE SHRI SANJAY GARG, JUDICIAL MEMBER AND DR. B.R.R. KUMAR, ACCOUNTANT MEMBER आयकर अपील सं ITA No. 366/CHD/2013 "नधा"रण वष" / Assessment Year : 2008-09 M/s H.M. Steels Ltd., Vs. The Addl CIT. Sangrur Road, Sangrur Range, Sangrur Dibra, Distt.Sangrur PAN No. AABCH0164Q आयकर अपील सं./ ITA No. 583/CHD/2014 "नधा"रण वष" / Assessment Year : 2009-10 The DCIT, Vs. M/s H.M. Steels Ltd., Circle, Sangrur Road, Dibra, Sangrur Distt.Sangrur PAN…

DCIT, Sangrur vs. M/S H.M. Steel Ltd., Sangrur

In the result, this appeal of the Revenue is partly allowed

ITA 585/CHANDI/2013[2008-09]Status: DisposedITAT Chandigarh05 Nov 2018AY 2008-09

Bench: Shri Sanjay Garg & Dr. B.R.R. Kumarआयकर अपील सं Ita No. 366/Chd/2013 "नधा"रण वष" / Assessment Year : 2008-09

For Appellant: Sh. N.K.Garg, AdvocateFor Respondent: Smt. Chanderkanta, Sr.DR
Section 234BSection 80Section 80ISection 8O

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ -“ए”, च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH, ‘A’, CHANDIGARH "ी संजय गग", "या"यक सद"य एवं डा. बी.आर.आर, कुमार, लेखा सद"य BEFORE SHRI SANJAY GARG, JUDICIAL MEMBER AND DR. B.R.R. KUMAR, ACCOUNTANT MEMBER आयकर अपील सं ITA No. 366/CHD/2013 "नधा"रण वष" / Assessment Year : 2008-09 M/s H.M. Steels Ltd., Vs. The Addl CIT. Sangrur Road, Sangrur Range, Sangrur Dibra, Distt.Sangrur PAN No. AABCH0164Q आयकर अपील सं./ ITA No. 583/CHD/2014 "नधा"रण वष" / Assessment Year : 2009-10 The DCIT, Vs. M/s H.M. Steels Ltd., Circle, Sangrur Road, Dibra, Sangrur Distt.Sangrur PAN…

M/S H.M. Steel Ltd., Sangrur vs. Addl. CIT, Sangrur

In the result, this appeal of the Revenue is partly allowed

ITA 366/CHANDI/2013[2008-09]Status: DisposedITAT Chandigarh05 Nov 2018AY 2008-09

Bench: Shri Sanjay Garg & Dr. B.R.R. Kumarआयकर अपील सं Ita No. 366/Chd/2013 "नधा"रण वष" / Assessment Year : 2008-09

For Appellant: Sh. N.K.Garg, AdvocateFor Respondent: Smt. Chanderkanta, Sr.DR
Section 234BSection 80Section 80ISection 8O

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ -“ए”, च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH, ‘A’, CHANDIGARH "ी संजय गग", "या"यक सद"य एवं डा. बी.आर.आर, कुमार, लेखा सद"य BEFORE SHRI SANJAY GARG, JUDICIAL MEMBER AND DR. B.R.R. KUMAR, ACCOUNTANT MEMBER आयकर अपील सं ITA No. 366/CHD/2013 "नधा"रण वष" / Assessment Year : 2008-09 M/s H.M. Steels Ltd., Vs. The Addl CIT. Sangrur Road, Sangrur Range, Sangrur Dibra, Distt.Sangrur PAN No. AABCH0164Q आयकर अपील सं./ ITA No. 583/CHD/2014 "नधा"रण वष" / Assessment Year : 2009-10 The DCIT, Vs. M/s H.M. Steels Ltd., Circle, Sangrur Road, Dibra, Sangrur Distt.Sangrur PAN…

327 ITR 520 and M/s Mehar Packaging Pvt. Ltd. v. CIT (24 Taxmann 204) — Cited in 7 Judgments | BharatTax