326 (Bombay), Pr. CIT v. Visteon Engineering Centre (India) (P.) Ltd.

113 Taxmann.com 161High Court2020#22040 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2021 to 2024.

Judgments citing 326 (Bombay), Pr. CIT v. Visteon Engineering Centre (India) (P.) Ltd.

Siddakatte Sahakari Vyavasayika Sangha Ltd., Bantwal vs. Income Tax Officer, Ward-2(1), Mangalore

ITA 1336/BANG/2024[2017-18]Status: DisposedITAT Bangalore12 Nov 2024AY 2017-18

Bench: Shri Laxmi Prasad Sahu & Shri Keshav Dubeyassessment Year : 2017-18

For Appellant: Shri A. Shiva Rao, CAFor Respondent: Shri Ganesh R. Ghale, Standing Counsel

Section 4Section 80PSection 80P(2)(a)Section 80P(2)(d)

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER AND SHRI KESHAV DUBEY, JUDICIAL MEMBER Assessment year : 2017-18 Siddakatte Sahakari Vyavasayika Vs. The Income Tax Officer, Sangha Ltd., Ward 2(1), Siddakatte, Mangaluru. Bantwal – 574 237. PAN : AABAS 2750F APPELLANT RESPONDENT Appellant by : Shri A. Shiva Rao, CA Respondent by : Shri Ganesh R. Ghale, Standing Counsel Date of hearing : 23.09.2024 Date of Pronouncement : 13.11.2024 O R D E R Per Laxmi Prasad Sahu, Accountant Member This appeal is filed by the assessee against the order dated 15.05.202…

ACIT 12(3)(2), Mumbai vs. Morgan Stanley Advantage Services P.Ltd, Mumbai

In the result, appeal of the Revenue is dismissed and Cross

ITA 1215/MUM/2016[2011-12]Status: DisposedITAT Mumbai24 May 2022AY 2011-12

Section 143(3)Section 144C(5)

…IN THE INCOME TAX APPELLATE TRIBUNAL, ‘J‘ BENCH MUMBAI BEFORE: SHRI M.BALAGANESH, ACCOUNTANT MEMBER & MS. KAVITHA RAJAGOPAL, JUDICIAL MEMBER ACIT-12(3)(2) Vs. M/s. Morgan Stanley Room No.147B, Advantage Services Pvt. Ltd., 1st Floor, Aayakar Bhavan Athena Building No.5 M.K.Road, Mumbai-400020 Sector – 30, Mindspace, Goregaon (W) Mumbai – 400 090 PAN/GIR No.AAECA3400B (Appellant) .. (Respondent) CO No.55/Mum/2016 (Arising out of ITA No.1215/Mum/2016) (Assessment Year :2011-12) M/s. Morgan Stanley Vs. ACIT-12(3)(2) Advantage Services Pvt. Room No.147B, 1st Floor, Aayakar Bhavan Ltd., Athena Building No.5 M.K.Road,…

Morgan Stanley Advantage Services P.Ltd, Mumbai vs. DCIT Cir 9(2), Mumbai

In the result, appeal is partly allowed

ITA 625/MUM/2014[2009-10]Status: DisposedITAT Mumbai10 May 2021AY 2009-10

Bench: Shri Saktijit Dey & Shri S. Rifaur Rahman

For Appellant: Shri Sunil LalaFor Respondent: Shri A Mohan

Section 10ASection 143(3)Section 144C(5)

…IN THE INCOME TAX APPELLATE TRIBUNAL “J” BENCH, MUMBAI BEFORE SHRI SAKTIJIT DEY, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER ITA no.625/Mum./2014 (Assessment Year : 2009–10) Morgan Stanley Advantage Services Pvt. Ltd., Building no.5 Sector–30, Mindspace ……………. Appellant Goregaon (W), Mumbai 400 090 PAN – AAECA3400B v/s Dy. Commissioner of Income Tax ……………. Respondent Circle–9(2), Mumbai Assessee by : Shri Sunil Lala Revenue by : Shri A Mohan Date of Hearing – 18.02.2021 Date of Order – 10.05.2021 O R D E R PER S. RIFAUR RAHMAN, A.M. The aforesaid appeal has been filed by the assessee challen…