WORLD TRADE PARK LIMITED,MUMBAI vs. PCIT - 5 , MUMBAI
In the result, the appeal filed by the assessee is allowed
ITA 1364/MUM/2022[2017-18]Status: DisposedITAT Mumbai28 Mar 2023AY 2017-18
Bench: Shri Baskaran Br & Shir Pavan Kumar Gadaleworld Trade Park Ltd., Vs. Pr. Cit -5 4Th Floor, Wtp, Jln Room No. 515, 5Th Marg, Jaipur, Floor, Aaykar Bhavan, Rajasthan – 302107 Mk Road, Mumbai-400020. "थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Aaccr8969E Appellant .. Respondent Appellant By : Shri Rajiv Sahai.Ar Respondent By : Shri.Dr.Kishordhule.Cit-Dr Date Of Hearing 08.02.2023 Date Of Pronouncement 17.03.2023 आदेश / O R D E R Per Pavan Kumar Gadale Jm: The Assessee Has Filed The Appeal Against The Order Of The Pr. Commissioner Of Income Tax (Pr.Cit)-52, Mumbai Passed U/S 263 Of The Act. The Assessee Has Raised The Fallowing Grounds Of Appeal.
For Appellant: Shri Rajiv Sahai.ARFor Respondent: Shri.Dr.KishorDhule.CIT-DR
Section 139(1)Section 143Section 143(1)Section 143(2)Section 143(3)Section 147Section 263Section 271B
…IN THE INCOME TAX APPELLATE TRIBUNAL “G” BENCH, MUMBAI BEFORE SHRI BASKARAN BR, ACCOUNTANT MEMBER & SHIR PAVAN KUMAR GADALE, JUDICIAL MEMBER World Trade Park Ltd., Vs. Pr. CIT -5 4th Floor, WTP, JLN Room No. 515, 5th Marg, Jaipur, Floor, Aaykar Bhavan, Rajasthan – 302107 MK Road, Mumbai-400020. "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AACCR8969E Appellant .. Respondent Appellant by : Shri Rajiv Sahai.AR Respondent by : Shri.Dr.KishorDhule.CIT-DR Date of Hearing 08.02.2023 Date of Pronouncement 17.03.2023 आदेश / O R D E R PER PAVAN KUMAR GADALE JM: The assessee has filed the appeal against the order of the Pr.…
