316 ITR 46 (Del) CIT v. Naveen Gera

COMMISSIONER OF INCOME TAX VII vs. SHRI KARAN KHANDELWAL

The appeals are allowed

Bench: HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE V.K. JAIN

…ITA Nos.82 & 334/09 Page 1 of 33 * IN THE HIGH COURT OF DELHI AT NEW DELHI % Judgment reserved on: 28.03.2012 Judgment pronounced on: 23.04.2012 + ITA 334/2009 COMMISSIONER OF INCOME TAX VII … Appellant versus SHRI KARAN KHANDELWAL … Respondent Advocates who appeared in this case: For the Petitioner : Mr N.P. Sahni with Mr Ruchesh Sinha For Respondent : Mr P.S. Khandelwal in person for Mr Karan Khandelwal And…

THE COMMISSIONER OF INCOME TAX CENTRAL III vs. SUNIL BEDI

The appeals are allowed

Bench: HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE V.K. JAIN

…ITA Nos.82 & 334/09 Page 1 of 33 * IN THE HIGH COURT OF DELHI AT NEW DELHI % Judgment reserved on: 28.03.2012 Judgment pronounced on: 23.04.2012 + ITA 334/2009 COMMISSIONER OF INCOME TAX VII … Appellant versus SHRI KARAN KHANDELWAL … Respondent Advocates who appeared in this case: For the Petitioner : Mr N.P. Sahni with Mr Ruchesh Sinha For Respondent : Mr P.S. Khandelwal in person for Mr Karan Khandelwal And…

THE COMMISSIONER OF INCOME TAX CENTRAL III vs. SUNIL BEDI

The appeals are allowed

…ITA Nos.82 & 334/09 Page 1 of 33 * IN THE HIGH COURT OF DELHI AT NEW DELHI % Judgment reserved on: 28.03.2012 Judgment pronounced on: 23.04.2012 + ITA 334/2009 COMMISSIONER OF INCOME TAX VII … Appellant versus SHRI KARAN KHANDELWAL … Respondent Advocates who appeared in this case: For the Petitioner : Mr N.P. Sahni with Mr Ruchesh Sinha For Respondent : Mr P.S. Khandelwal in person for Mr Karan Khandelwal And…