313 ITR 137 (Bom.); 7. Spectrum Consultants India (P.) Ltd. v. CIT

34 Taxmann.com 20High Court2013#389 most cited
228

judgments rely on this decision, according to BharatTax’s citation analysis of 367,181 Indian tax judgments — from 2015 to 2026.

Also referred to as

Spectrum Consultants India P Ltd v CIT · section 143(1)(a) · section 36(1)(va) · section 43B · employees contribution to PF · ESI · late deposit · disallowance · clarificatory amendment · retrospective amendment

Also reported as

215 Taxmann 597

Issues it is cited on

Judgments citing 313 ITR 137 (Bom.); 7. Spectrum Consultants India (P.) Ltd. v. CIT

Sri Mookambika Infosolutions Pvt Ltd, Madurai, Tamil Nadu vs. Assistant Director of Income Tax, CPC, Bengaluru

The appeal stands allowed in terms of our above order

ITA 94/CHNY/2022[2018-19]Status: DisposedITAT Chennai11 Apr 2022AY 2018-19

Bench: Hon’Ble Shri Mahavir Singh & Hon’Ble Shri Manoj Kumar Aggarwal, Am

For Appellant: Shri S. Balakrishnan (Director) & ShriFor Respondent: Shri ARV Sreenivasan (Addl. CIT) – Ld. DR
Section 139(1)Section 143(1)Section 154Section 2(24)(x)Section 36(1)(va)Section 43B

…आयकर अपीलीय अिधकरण ‘ए’ "ायपीठ चे"ई म"। IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, CHENNAI माननीय "ी महावीर िसंह, उपा"" एवं माननीय "ी मनोज कुमार अ"वाल ,लेखा सद" के सम"। BEFORE HON’BLE SHRI MAHAVIR SINGH, VICE PRESIDENT AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM आयकरअपीलसं./ ITA Nos.94 & 95/Chny/2022 (िनधा"रणवष" / Assessment Years: 2018-19 & 2019-20) Mookambika Infosolutions Pvt Ltd. ADIT बनाम/ 31, IIIrd Floor, Town Hall Road, Centralized Processing Center Vs. Madurai – 625 001. Bengaluru – 560 500 "थायीलेखासं./जीआइआरसं./PAN/GIR No. AAOCS-3451-J (अपीलाथ"/Appellant) : (""थ" / Respondent) अपीलाथ"कीओरसे/ Appella…

M/S Sree Lakshmi Venkateswara Spinning Mills (P) Ltd., Palladam vs. DCIT, CPC, Bengaluru

The appeal stands allowed in terms of our above order

ITA 37/CHNY/2022[2018-19]Status: DisposedITAT Chennai11 Apr 2022AY 2018-19

Bench: Hon’Ble Shri Mahavir Singh & Hon’Ble Shri Manoj Kumar Aggarwal, Am

For Appellant: Shri Yeshwanth Kumar (CA) -Ld. ARFor Respondent: Shri ARV Sreenivasan (Addl. CIT) – Ld. DR
Section 139(1)Section 143(1)Section 2(24)(x)Section 36Section 36(1)(va)Section 40Section 43B

…आयकर अपीलीय अिधकरण ‘ए’ "ायपीठ चे"ई म"। IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, CHENNAI माननीय "ी महावीर िसंह, उपा"" एवं माननीय "ी मनोज कुमार अ"वाल ,लेखा सद" के सम"। BEFORE HON’BLE SHRI MAHAVIR SINGH, VICE PRESIDENT AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM आयकरअपीलसं./ ITA No. 37/Chny/2022 (िनधा"रणवष" / Assessment Year: 2018-19) Sree Lakshmi Venkateswara Spinning Mills (P) Ltd बनाम DCIT S.F.No. 2, Karadivavi, Centralized Processing Center / Palladam – 641 664. Vs. Bengaluru – 560 500 "थायीलेखासं./जीआइआरसं./PAN/GIR No. AACCS-7041-L (अपीलाथ"/Appellant) : (""थ" / Respondent) अपीलाथ"कीओरसे/ Appellant by : S…