309)(Kar) (b) Electronics Corporation of India Ltd. v. ACIT

28 Taxmann.com 280High Court2012#4470 most cited
27

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2019 to 2026.

Sections most often in play

Section 143(3)Section 35(2AB)Section 37(1)Section 10(34)Section 10AASection 115JBSection 144C(3)Section 14A

Issues it is cited on

weighted deductionsection 35(2ab)section 35revenue expenditurecapital expendituresection 37(1)section 37section 115appeal before the tribunalprescribedsection 250company

Judgments citing 309)(Kar) (b) Electronics Corporation of India Ltd. v. ACIT

DCIT, CIRCLE-3(4), MUMBAI, MUMBAI vs. GLENMARK PHARMACEUTICALS LIMITED, MUMBAI

In the result, appeal of the Revenue for Assessment Year 2016-17

ITA 3991/MUM/2025[2016-17]Status: DisposedITAT Mumbai12 Mar 2026AY 2016-17

Bench: Shri Pawan Singh & Shri Girish Agrawal

For Appellant: Shri Vijay Mehta, CAFor Respondent: Ms. Neena Jeph, CIT DR
Section 143(3)Section 35Section 41(1)Section 801C

…IN THE INCOME TAX APPELLATE TRIBUNAL “K” BENCH MUMBAI BEFORE SHRI PAWAN SINGH, JUDICIAL MEMBER AND SHRI GIRISH AGRAWAL, ACCOUNTANT MEMBER ITA Nos. 3971 and 3991/MUM/2025 Assessment Years: 2015-16 and 2016-17 Deputy Commissioner of Glenmark Pharmaceuticals Income Tax, Limited Circle-3(4), B/2, Mahalaxmi Chambers, Mumbai Vs. 22 Bhulabhai Desai Road, Mahalaxmi, Cumballa Hill S.O Mumbai - 400026 (PAN: AAACG2207L) (Appellant) (Respondent) Present for: Assessee : Shri Vijay Mehta, CA Revenue : Ms. Neena Jeph, CIT DR Date of Hearing : 15.12.2025 and 22.12.2025 Date of Pronouncement : 12.03.2026 O R D E R PER GIRISH AGRA…

DCIT, CIRCLE-3(4), MUMBAI, MUMBAI vs. GLENMARK PHARMACEUTICALS LIMITED, MUMBAI

In the result, appeal of the Revenue for Assessment Year 2016-17

ITA 3971/MUM/2025[2015-16]Status: DisposedITAT Mumbai12 Mar 2026AY 2015-16

Bench: Shri Pawan Singh & Shri Girish Agrawal

For Appellant: Shri Vijay Mehta, CAFor Respondent: Ms. Neena Jeph, CIT DR
Section 143(3)Section 35Section 41(1)Section 801C

…IN THE INCOME TAX APPELLATE TRIBUNAL “K” BENCH MUMBAI BEFORE SHRI PAWAN SINGH, JUDICIAL MEMBER AND SHRI GIRISH AGRAWAL, ACCOUNTANT MEMBER ITA Nos. 3971 and 3991/MUM/2025 Assessment Years: 2015-16 and 2016-17 Deputy Commissioner of Glenmark Pharmaceuticals Income Tax, Limited Circle-3(4), B/2, Mahalaxmi Chambers, Mumbai Vs. 22 Bhulabhai Desai Road, Mahalaxmi, Cumballa Hill S.O Mumbai - 400026 (PAN: AAACG2207L) (Appellant) (Respondent) Present for: Assessee : Shri Vijay Mehta, CA Revenue : Ms. Neena Jeph, CIT DR Date of Hearing : 15.12.2025 and 22.12.2025 Date of Pronouncement : 12.03.2026 O R D E R PER GIRISH AGRA…

VE COMMERCIAL VEHICLES LTD,NEW DELHI vs. DCIT, CENTRAL CIRCLE-5, NEW DELHI

In the result, appeal of the Revenue is dismissed

ITA 1100/DEL/2023[2015-16]Status: DisposedITAT Delhi19 Aug 2025AY 2015-16

Bench: Shri Satbeer Singh Godara & Shri Manish Agarwal

Section 115Section 142(1)Section 143(2)Section 143(3)Section 250Section 35

…ITA Nos.1100, 1101 & 1411/Del/2023 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI “I” BENCH: NEW DELHI BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER & SHRI MANISH AGARWAL, ACCOUNTANT MEMBER ITA No.1100 & 1101/Del/2023 [Assessment Year : 2015-16 & 2016-17] VE Commercial Vehicle Ltd. vs DCIT 3rd Floor, Select City Walk, A-3 Central Circle-5 District Centre, Saket New Delhi New Delhi-110017 [Earlier assessed at PAN-AABCE9378F ACIT, Special Range 9, New Delhi] APPELLANT RESPONDENT [Assessment Year : 2015-16] ACIT vs VE Commercial Vehicle Ltd. Central Circle-05 3rd Floor, Select City Walk, A-3 New Delhi District Cent…

DR.REDDY'S LABORATORIES LIMITED ,HYDERABAD vs. ASST. COMMISSIONER OF INCOME TAX, CIRCLE-17(1), HYDERABAD

In the result, appeals of the Revenue in ITA No

ITA 1328/HYD/2018[2014-15]Status: DisposedITAT Hyderabad08 Aug 2022AY 2014-15

Bench: Shri Laxmi Prasad Sahu & Shri K.Narasimha Charyआ.अपी.सं / "नधा"रण अपीलाथ" / "" यथ" /

For Appellant: Shri K.R.Sekar &For Respondent: 04/07/2022
Section 10B

…आयकर अपील"य अ"धकरण, हैदराबाद पीठ म" IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “B”, HYDERABAD BEFORE SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER & SHRI K.NARASIMHA CHARY, JUDICIAL MEMBER आ.अपी.सं / "नधा"रण अपीलाथ" / "" यथ" / ITA Nos. Appellant Respondent वष" / A.Y. 1231/Hyd/2018 2011-12 Deputy M/s.Dr.Reddy’s Commissioner of Laboratories Income Tax, Limited, 1232/Hyd/2018 2013-14 Circle-17(1), Hyderabad [PAN: AAACD7999Q] Hyderabad 1285/Hyd/2018 2014-15 Deputy Commissioner of 1268/Hyd/2018 2011-12 M/s.Dr.Reddy’s Income Tax, Laboratories Circle-17(1), Limited, Hyderabad Hyderabad [PAN: AAACD7999Q] 1269/…

DY. COMMISSIONER OF INCOME TAX , CIRCLE-17(1), HYDERABAD vs. DR.REDDY'S LABORATORIES LIMITED , HYDERABAD

In the result, appeals of the Revenue in ITA No

ITA 1285/HYD/2018[2014-15]Status: DisposedITAT Hyderabad08 Aug 2022AY 2014-15

Bench: Shri Laxmi Prasad Sahu & Shri K.Narasimha Charyआ.अपी.सं / "नधा"रण अपीलाथ" / "" यथ" /

For Appellant: Shri K.R.Sekar &For Respondent: 04/07/2022
Section 10B

…आयकर अपील"य अ"धकरण, हैदराबाद पीठ म" IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “B”, HYDERABAD BEFORE SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER & SHRI K.NARASIMHA CHARY, JUDICIAL MEMBER आ.अपी.सं / "नधा"रण अपीलाथ" / "" यथ" / ITA Nos. Appellant Respondent वष" / A.Y. 1231/Hyd/2018 2011-12 Deputy M/s.Dr.Reddy’s Commissioner of Laboratories Income Tax, Limited, 1232/Hyd/2018 2013-14 Circle-17(1), Hyderabad [PAN: AAACD7999Q] Hyderabad 1285/Hyd/2018 2014-15 Deputy Commissioner of 1268/Hyd/2018 2011-12 M/s.Dr.Reddy’s Income Tax, Laboratories Circle-17(1), Limited, Hyderabad Hyderabad [PAN: AAACD7999Q] 1269/…

DR.REDDY'S LABORATORIES LIMITED,HYDERABAD vs. ASST. COMMISSIONER OF INCOME TAX, CIRCLE-17(1), HYDERABAD

In the result, appeals of the Revenue in ITA No

ITA 1269/HYD/2018[2013-14]Status: DisposedITAT Hyderabad08 Aug 2022AY 2013-14

Bench: Shri Laxmi Prasad Sahu & Shri K.Narasimha Charyआ.अपी.सं / "नधा"रण अपीलाथ" / "" यथ" /

For Appellant: Shri K.R.Sekar &For Respondent: 04/07/2022
Section 10B

…आयकर अपील"य अ"धकरण, हैदराबाद पीठ म" IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “B”, HYDERABAD BEFORE SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER & SHRI K.NARASIMHA CHARY, JUDICIAL MEMBER आ.अपी.सं / "नधा"रण अपीलाथ" / "" यथ" / ITA Nos. Appellant Respondent वष" / A.Y. 1231/Hyd/2018 2011-12 Deputy M/s.Dr.Reddy’s Commissioner of Laboratories Income Tax, Limited, 1232/Hyd/2018 2013-14 Circle-17(1), Hyderabad [PAN: AAACD7999Q] Hyderabad 1285/Hyd/2018 2014-15 Deputy Commissioner of 1268/Hyd/2018 2011-12 M/s.Dr.Reddy’s Income Tax, Laboratories Circle-17(1), Limited, Hyderabad Hyderabad [PAN: AAACD7999Q] 1269/…

DR.REDDY'S LABORATORIES LIMITED,HYDERABAD vs. DY. COMMISSIONER OF INCOME TAX , CIRCLE-17(1), HYDERABAD

In the result, appeals of the Revenue in ITA No

ITA 1268/HYD/2018[2011-12]Status: DisposedITAT Hyderabad08 Aug 2022AY 2011-12

Bench: Shri Laxmi Prasad Sahu & Shri K.Narasimha Charyआ.अपी.सं / "नधा"रण अपीलाथ" / "" यथ" /

For Appellant: Shri K.R.Sekar &For Respondent: 04/07/2022
Section 10B

…आयकर अपील"य अ"धकरण, हैदराबाद पीठ म" IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “B”, HYDERABAD BEFORE SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER & SHRI K.NARASIMHA CHARY, JUDICIAL MEMBER आ.अपी.सं / "नधा"रण अपीलाथ" / "" यथ" / ITA Nos. Appellant Respondent वष" / A.Y. 1231/Hyd/2018 2011-12 Deputy M/s.Dr.Reddy’s Commissioner of Laboratories Income Tax, Limited, 1232/Hyd/2018 2013-14 Circle-17(1), Hyderabad [PAN: AAACD7999Q] Hyderabad 1285/Hyd/2018 2014-15 Deputy Commissioner of 1268/Hyd/2018 2011-12 M/s.Dr.Reddy’s Income Tax, Laboratories Circle-17(1), Limited, Hyderabad Hyderabad [PAN: AAACD7999Q] 1269/…

DY. COMMISSIONER OF INCOME TAX , CIRCLE-17(1), HYDERABAD vs. DR.REDDY'S LABORATORIES LIMITED, HYDERABAD

In the result, appeals of the Revenue in ITA No

ITA 1232/HYD/2018[2013-14]Status: DisposedITAT Hyderabad08 Aug 2022AY 2013-14

Bench: Shri Laxmi Prasad Sahu & Shri K.Narasimha Charyआ.अपी.सं / "नधा"रण अपीलाथ" / "" यथ" /

For Appellant: Shri K.R.Sekar &For Respondent: 04/07/2022
Section 10B

…आयकर अपील"य अ"धकरण, हैदराबाद पीठ म" IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “B”, HYDERABAD BEFORE SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER & SHRI K.NARASIMHA CHARY, JUDICIAL MEMBER आ.अपी.सं / "नधा"रण अपीलाथ" / "" यथ" / ITA Nos. Appellant Respondent वष" / A.Y. 1231/Hyd/2018 2011-12 Deputy M/s.Dr.Reddy’s Commissioner of Laboratories Income Tax, Limited, 1232/Hyd/2018 2013-14 Circle-17(1), Hyderabad [PAN: AAACD7999Q] Hyderabad 1285/Hyd/2018 2014-15 Deputy Commissioner of 1268/Hyd/2018 2011-12 M/s.Dr.Reddy’s Income Tax, Laboratories Circle-17(1), Limited, Hyderabad Hyderabad [PAN: AAACD7999Q] 1269/…

DY. COMMISSIONER OF INCOME TAX , CIRCLE-17(1), HYDERABAD vs. DR.REDDY'S LABORATOREIS LIMITED, HYDERABAD

In the result, appeals of the Revenue in ITA No

ITA 1231/HYD/2018[2011-12]Status: DisposedITAT Hyderabad08 Aug 2022AY 2011-12

Bench: Shri Laxmi Prasad Sahu & Shri K.Narasimha Charyआ.अपी.सं / "नधा"रण अपीलाथ" / "" यथ" /

For Appellant: Shri K.R.Sekar &For Respondent: 04/07/2022
Section 10B

…आयकर अपील"य अ"धकरण, हैदराबाद पीठ म" IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “B”, HYDERABAD BEFORE SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER & SHRI K.NARASIMHA CHARY, JUDICIAL MEMBER आ.अपी.सं / "नधा"रण अपीलाथ" / "" यथ" / ITA Nos. Appellant Respondent वष" / A.Y. 1231/Hyd/2018 2011-12 Deputy M/s.Dr.Reddy’s Commissioner of Laboratories Income Tax, Limited, 1232/Hyd/2018 2013-14 Circle-17(1), Hyderabad [PAN: AAACD7999Q] Hyderabad 1285/Hyd/2018 2014-15 Deputy Commissioner of 1268/Hyd/2018 2011-12 M/s.Dr.Reddy’s Income Tax, Laboratories Circle-17(1), Limited, Hyderabad Hyderabad [PAN: AAACD7999Q] 1269/…

BIOLOGICAL E LIMITED ,HYDERABAD vs. DY. COMMISSIONER OF INCOME TAX , CIRCLE-1(2), HYDERABAD

In the result, appeal of the assessee is dismissed

ITA 1590/HYD/2018[2015-16]Status: DisposedITAT Hyderabad22 Jul 2022AY 2015-16

Bench: Shri Rama Kanta Panda & Shri K.Narasimha Chary

For Appellant: Shri V.Siva Kumar, ARFor Respondent: Shri Kumar Aditya, DR
Section 115Section 143(3)Section 14ASection 35

…आयकर अपील"य अ"धकरण, हैदराबाद पीठ म" IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “B”, HYDERABAD BEFORE SHRI RAMA KANTA PANDA, ACCOUNTANT MEMBER & SHRI K.NARASIMHA CHARY, JUDICIAL MEMBER आ.अपी.सं / ITA No. 1590/Hyd/2018 ("नधा"रण वष" / Assessment Year: 2015-16) Biological E Limited, Deputy Commissioner of Hyderabad Vs. Income Tax, [PAN No. AAACB7873P] Cicle-1(2), Hyderabad अपीलाथ" / Appellant "" यथ" / Respondent "नधा"रती "वारा/Assessee by: Shri V.Siva Kumar, AR राज" व "वारा/Revenue by: Shri Kumar Aditya, DR 28/06/2022 सुनवाई क" तार ख/Date of hearing: घोषणा क" तार ख/Pronouncement on: 22/07/2022 आदेश…

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)(2), BANGALORE vs. M/S. BHARAT FRITZ WERNER LIMITED, BANGALORE

In the result, all the appeals of the assessee are treated as allowed and all the appeals of the revenue are dismissed

ITA 2247/BANG/2019[2013-14]Status: DisposedITAT Bangalore30 Sept 2021AY 2013-14

Bench: Shri B. R. Baskaran & Smt. Beena Pillai

For Appellant: Shri S. Ramasubramanian, A.RFor Respondent: Ms. Neera Malhotra, D.R

…ITA No.2244to 2247 & 2046 to 2049/Bang/2019 M/s. Bhart Fritz Werner Ltd., Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “A’’BENCH: BANGALORE BEFORE SHRI B. R. BASKARAN, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos.2046 to 2049/Bang/2019 AssessmentYear:2010-11, 2011-12, 2012-13 & 2014-15 M/s. Bharath Fritz Werner Ltd. No.14, HMT Factory Main Road Deputy Commissioner of Peenya, Yeshwanthpur Post Income-tax Vs. Bangalore 560 022. Circle 11(2) Bangalore PAN NO :AAACB5723A APPELLANT RESPONDENT ITA Nos.2244 to 2247/Bang/2019 Assessment Year: 2010-11, 2011-12, 2012-13 & 2013-14 M/s. Bharath…

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)(2), BANGALORE vs. M/S. BHARAT FRITZ WERNER LIMITED, BANGALORE

In the result, all the appeals of the assessee are treated as allowed and all the appeals of the revenue are dismissed

ITA 2246/BANG/2019[2012-13]Status: DisposedITAT Bangalore30 Sept 2021AY 2012-13

Bench: Shri B. R. Baskaran & Smt. Beena Pillai

For Appellant: Shri S. Ramasubramanian, A.RFor Respondent: Ms. Neera Malhotra, D.R

…ITA No.2244to 2247 & 2046 to 2049/Bang/2019 M/s. Bhart Fritz Werner Ltd., Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “A’’BENCH: BANGALORE BEFORE SHRI B. R. BASKARAN, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos.2046 to 2049/Bang/2019 AssessmentYear:2010-11, 2011-12, 2012-13 & 2014-15 M/s. Bharath Fritz Werner Ltd. No.14, HMT Factory Main Road Deputy Commissioner of Peenya, Yeshwanthpur Post Income-tax Vs. Bangalore 560 022. Circle 11(2) Bangalore PAN NO :AAACB5723A APPELLANT RESPONDENT ITA Nos.2244 to 2247/Bang/2019 Assessment Year: 2010-11, 2011-12, 2012-13 & 2013-14 M/s. Bharath…

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)(2), BANGALORE vs. M/S. BHARAT FRITZ WERNER LIMITED, BANGALORE

In the result, all the appeals of the assessee are treated as allowed and all the appeals of the revenue are dismissed

ITA 2245/BANG/2019[2011-12]Status: DisposedITAT Bangalore30 Sept 2021AY 2011-12

Bench: Shri B. R. Baskaran & Smt. Beena Pillai

For Appellant: Shri S. Ramasubramanian, A.RFor Respondent: Ms. Neera Malhotra, D.R

…ITA No.2244to 2247 & 2046 to 2049/Bang/2019 M/s. Bhart Fritz Werner Ltd., Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “A’’BENCH: BANGALORE BEFORE SHRI B. R. BASKARAN, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos.2046 to 2049/Bang/2019 AssessmentYear:2010-11, 2011-12, 2012-13 & 2014-15 M/s. Bharath Fritz Werner Ltd. No.14, HMT Factory Main Road Deputy Commissioner of Peenya, Yeshwanthpur Post Income-tax Vs. Bangalore 560 022. Circle 11(2) Bangalore PAN NO :AAACB5723A APPELLANT RESPONDENT ITA Nos.2244 to 2247/Bang/2019 Assessment Year: 2010-11, 2011-12, 2012-13 & 2013-14 M/s. Bharath…

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)(2), BANGALORE vs. M/S. BHARAT FRITZ WERNER LIMITED, BANGALORE

In the result, all the appeals of the assessee are treated as allowed and all the appeals of the revenue are dismissed

ITA 2244/BANG/2019[2010-11]Status: DisposedITAT Bangalore30 Sept 2021AY 2010-11

Bench: Shri B. R. Baskaran & Smt. Beena Pillai

For Appellant: Shri S. Ramasubramanian, A.RFor Respondent: Ms. Neera Malhotra, D.R

…ITA No.2244to 2247 & 2046 to 2049/Bang/2019 M/s. Bhart Fritz Werner Ltd., Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “A’’BENCH: BANGALORE BEFORE SHRI B. R. BASKARAN, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos.2046 to 2049/Bang/2019 AssessmentYear:2010-11, 2011-12, 2012-13 & 2014-15 M/s. Bharath Fritz Werner Ltd. No.14, HMT Factory Main Road Deputy Commissioner of Peenya, Yeshwanthpur Post Income-tax Vs. Bangalore 560 022. Circle 11(2) Bangalore PAN NO :AAACB5723A APPELLANT RESPONDENT ITA Nos.2244 to 2247/Bang/2019 Assessment Year: 2010-11, 2011-12, 2012-13 & 2013-14 M/s. Bharath…

M/S. BHARARTH FRITZ WERNER LIMITED,BANGALORE vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)(2), BANGALORE

In the result, all the appeals of the assessee are treated as allowed and all the appeals of the revenue are dismissed

ITA 2049/BANG/2019[2014-15]Status: DisposedITAT Bangalore30 Sept 2021AY 2014-15

Bench: Shri B. R. Baskaran & Smt. Beena Pillai

For Appellant: Shri S. Ramasubramanian, A.RFor Respondent: Ms. Neera Malhotra, D.R

…ITA No.2244to 2247 & 2046 to 2049/Bang/2019 M/s. Bhart Fritz Werner Ltd., Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “A’’BENCH: BANGALORE BEFORE SHRI B. R. BASKARAN, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos.2046 to 2049/Bang/2019 AssessmentYear:2010-11, 2011-12, 2012-13 & 2014-15 M/s. Bharath Fritz Werner Ltd. No.14, HMT Factory Main Road Deputy Commissioner of Peenya, Yeshwanthpur Post Income-tax Vs. Bangalore 560 022. Circle 11(2) Bangalore PAN NO :AAACB5723A APPELLANT RESPONDENT ITA Nos.2244 to 2247/Bang/2019 Assessment Year: 2010-11, 2011-12, 2012-13 & 2013-14 M/s. Bharath…

M/S. BHARATH FRITZ WERNER LIMITED,BANGALORE vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 2(1)(1), BANGALORE

In the result, all the appeals of the assessee are treated as allowed and all the appeals of the revenue are dismissed

ITA 2048/BANG/2019[2012-13]Status: DisposedITAT Bangalore30 Sept 2021AY 2012-13

Bench: Shri B. R. Baskaran & Smt. Beena Pillai

For Appellant: Shri S. Ramasubramanian, A.RFor Respondent: Ms. Neera Malhotra, D.R

…ITA No.2244to 2247 & 2046 to 2049/Bang/2019 M/s. Bhart Fritz Werner Ltd., Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “A’’BENCH: BANGALORE BEFORE SHRI B. R. BASKARAN, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos.2046 to 2049/Bang/2019 AssessmentYear:2010-11, 2011-12, 2012-13 & 2014-15 M/s. Bharath Fritz Werner Ltd. No.14, HMT Factory Main Road Deputy Commissioner of Peenya, Yeshwanthpur Post Income-tax Vs. Bangalore 560 022. Circle 11(2) Bangalore PAN NO :AAACB5723A APPELLANT RESPONDENT ITA Nos.2244 to 2247/Bang/2019 Assessment Year: 2010-11, 2011-12, 2012-13 & 2013-14 M/s. Bharath…

M/S. BHARATH FRITZ WERNER LIMITED,BANGALORE vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 11(2), BANGALORE

In the result, all the appeals of the assessee are treated as allowed and all the appeals of the revenue are dismissed

ITA 2047/BANG/2019[2011-12]Status: DisposedITAT Bangalore30 Sept 2021AY 2011-12

Bench: Shri B. R. Baskaran & Smt. Beena Pillai

For Appellant: Shri S. Ramasubramanian, A.RFor Respondent: Ms. Neera Malhotra, D.R

…ITA No.2244to 2247 & 2046 to 2049/Bang/2019 M/s. Bhart Fritz Werner Ltd., Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “A’’BENCH: BANGALORE BEFORE SHRI B. R. BASKARAN, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos.2046 to 2049/Bang/2019 AssessmentYear:2010-11, 2011-12, 2012-13 & 2014-15 M/s. Bharath Fritz Werner Ltd. No.14, HMT Factory Main Road Deputy Commissioner of Peenya, Yeshwanthpur Post Income-tax Vs. Bangalore 560 022. Circle 11(2) Bangalore PAN NO :AAACB5723A APPELLANT RESPONDENT ITA Nos.2244 to 2247/Bang/2019 Assessment Year: 2010-11, 2011-12, 2012-13 & 2013-14 M/s. Bharath…

M/S. BHARATH FRITZ WERNER LIMITED,BANGALORE vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 11(2), BANGALORE

In the result, all the appeals of the assessee are treated as allowed and all the appeals of the revenue are dismissed

ITA 2046/BANG/2019[2010-11]Status: DisposedITAT Bangalore30 Sept 2021AY 2010-11

Bench: Shri B. R. Baskaran & Smt. Beena Pillai

For Appellant: Shri S. Ramasubramanian, A.RFor Respondent: Ms. Neera Malhotra, D.R

…ITA No.2244to 2247 & 2046 to 2049/Bang/2019 M/s. Bhart Fritz Werner Ltd., Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “A’’BENCH: BANGALORE BEFORE SHRI B. R. BASKARAN, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos.2046 to 2049/Bang/2019 AssessmentYear:2010-11, 2011-12, 2012-13 & 2014-15 M/s. Bharath Fritz Werner Ltd. No.14, HMT Factory Main Road Deputy Commissioner of Peenya, Yeshwanthpur Post Income-tax Vs. Bangalore 560 022. Circle 11(2) Bangalore PAN NO :AAACB5723A APPELLANT RESPONDENT ITA Nos.2244 to 2247/Bang/2019 Assessment Year: 2010-11, 2011-12, 2012-13 & 2013-14 M/s. Bharath…

DCIT, NEW DELHI vs. M/S VE COMMERCIAL VEHICLES LTD, NEW DELHI

In the result, the appeals of the revenue are dismissed

ITA 581/DEL/2016[2010-11]Status: DisposedITAT Delhi30 Apr 2020AY 2010-11

Bench: Ms. Sushma Chowladr. B. R. R. Kumarita No. 580/Del/2016 : Asstt. Year : 2009-10 Ita No. 581/Del/2016 : Asstt. Year : 2010-11 Dcit, Vs M/S Ve Commercial Vehicles Ltd., 3Rd Floor, Select City Walk, A-3, Circle-26(1), New Delhi District Centre, New Delhi-110017 (Appellant) (Respondent) Pan No. Aabce9378F

For Appellant: Sh. Gaurav Jain, AdvFor Respondent: Sh. N. K. Choudhary, CIT DR &
Section 14ASection 35

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES ‘G’, NEW DELHI Before Ms. Sushma Chowla, Vice President Dr. B. R. R. Kumar, Accountant Member ITA No. 580/Del/2016 : Asstt. Year : 2009-10 ITA No. 581/Del/2016 : Asstt. Year : 2010-11 DCIT, Vs M/s VE Commercial Vehicles Ltd., 3rd Floor, Select City Walk, A-3, Circle-26(1), New Delhi District Centre, New Delhi-110017 (APPELLANT) (RESPONDENT) PAN No. AABCE9378F ITA No. 5734/Del/2016 : Asstt. Year : 2011-12 Addl. CIT, Vs M/s VE Commercial Vehicles Ltd., 3rd Floor, Select City Walk, A-3, Special Range-9 New Delhi District Centre, New Delhi-110017 (APPELLANT) (RESP…

DCIT, NEW DELHI vs. M/S VE COMMERCIAL VEHICLES LTD, NEW DELHI

In the result, the appeals of the revenue are dismissed

ITA 580/DEL/2016[2009-10]Status: DisposedITAT Delhi30 Apr 2020AY 2009-10

Bench: Ms. Sushma Chowladr. B. R. R. Kumarita No. 580/Del/2016 : Asstt. Year : 2009-10 Ita No. 581/Del/2016 : Asstt. Year : 2010-11 Dcit, Vs M/S Ve Commercial Vehicles Ltd., 3Rd Floor, Select City Walk, A-3, Circle-26(1), New Delhi District Centre, New Delhi-110017 (Appellant) (Respondent) Pan No. Aabce9378F

For Appellant: Sh. Gaurav Jain, AdvFor Respondent: Sh. N. K. Choudhary, CIT DR &
Section 14ASection 35

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES ‘G’, NEW DELHI Before Ms. Sushma Chowla, Vice President Dr. B. R. R. Kumar, Accountant Member ITA No. 580/Del/2016 : Asstt. Year : 2009-10 ITA No. 581/Del/2016 : Asstt. Year : 2010-11 DCIT, Vs M/s VE Commercial Vehicles Ltd., 3rd Floor, Select City Walk, A-3, Circle-26(1), New Delhi District Centre, New Delhi-110017 (APPELLANT) (RESPONDENT) PAN No. AABCE9378F ITA No. 5734/Del/2016 : Asstt. Year : 2011-12 Addl. CIT, Vs M/s VE Commercial Vehicles Ltd., 3rd Floor, Select City Walk, A-3, Special Range-9 New Delhi District Centre, New Delhi-110017 (APPELLANT) (RESP…

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