308 ITR 287 2 Pr.CIT v. Cama Hotels Gujarat High Court

68 Taxmann.com 153High Court2016#25622 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2018 to 2022.

Judgments citing 308 ITR 287 2 Pr.CIT v. Cama Hotels Gujarat High Court

A.K.MULTIMETALS PRIVATE LIMITED,MANDI GOBINDGARH vs. ACIT,CIRCLE, MANDI GOBIND GARH

In the result, appeal of the Assessee is allowed

ITA 251/CHANDI/2021[2017-18]Status: DisposedITAT Chandigarh27 Apr 2022AY 2017-18

For Appellant: Shri Jaspal Sharma, AdvocateFor Respondent: Smt. Priyanka Dhar, Sr. DR

Section 40A(2)(b)

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ “ए” , च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “A”, CHANDIGARH "ी एन.के.सैनी, उपा"य" एवं "ी सुधांशु "ीवा"तव, "या"यक सद"य BEFORE: SHRI. N.K.SAINI, VP & SHRI. SUDHANSHU SRIVASTAVA, JM (Through Virtual Hearing) आयकर अपील सं./ ITA No. 251/Chd/2021 "नधा"रण वष" / Assessment Year : 2017-18 M/s. A.K Multimetals Private Limited ACIT, Cir- G Garh, Railway Road, बनाम A-1 Focal Point Mandi Sirhind Punjab-140406 Gobindgarh, Punjab-147301. "थायी लेखा सं./PAN No: AACCA6026F अपीलाथ"/Appellant ""यथ"/Respondent "नधा"रती क" ओर से/Assessee by : Shri Jaspal Sharma, Advocate राज"व…

M/S. NEPTUNE ASSOCIATES,,VADODARA vs. THE DCIT, CIRCLE-1(2),, VADODARA

In the result, the appeal filed by the assessee is allowed

ITA 2907/AHD/2017[2014-15]Status: DisposedITAT Ahmedabad20 Jan 2020AY 2014-15

Bench: Shri Pradip Kumar Kedia & Smt. Madhumita Royआयकर अपील सं./I.T.A. No. 2907/Ahd/2017 ("नधा"रण वष" / Assessment Year : 2014-15)

For Respondent: Shri Vidhyut Trivedi, CIT.D.R

Section 40A(2)Section 40A(2)(b)

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ ‘B’ अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, AHMEDABAD BEFORE SHRI PRADIP KUMAR KEDIA, ACCOUNTANT MEMBER & SMT. MADHUMITA ROY, JUDICIAL MEMBER आयकर अपील सं./I.T.A. No. 2907/Ahd/2017 ("नधा"रण वष" / Assessment Year : 2014-15) M/s. Neptune Associates The Deputy बनाम/ 22/23, Rokadnath Commissioner of Vs. Society, Race Course Income Tax Circle (South), Vadodara Circle 1(2), - 390007 Aayakar bhavan, Race Course, Vadodara – 390 007 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AAAAN5530F .. (अपीलाथ" /Appellant) (""यथ" / Respondent) Shri Milind Mehta, A.R. अपीलाथ" ओर…

DEPUTY COMMISSIONER OF INCOME TAX - CENTRAL CIRCLE - 3(3), MUMBAI vs. PARK VIEW DEVELOPERS, MUMBAI

In the result, assessee’s appeal is allowed and Revenue’s appeal is dismissed

ITA 705/MUM/2018[2013-14]Status: DisposedITAT Mumbai05 Oct 2018AY 2013-14

Bench: Shri Saktijit Dey

For Appellant: Ms. Arati VissanjiFor Respondent: Shri Swapan Kumar Bepari

Section 40A(2)Section 40A(2)(b)

…IN THE INCOME TAX APPELLATE TRIBUNAL “SMC” BENCH, MUMBAI BEFORE SHRI SAKTIJIT DEY, JUDICIAL MEMBER ITA no.705/Mum./2018 (Assessment Year : 2013–14) Dy. Commissioner of Income Tax ……………. Appellant Central Circle–3(3), Mumbai v/s Park View Developers A–501, Gladdiola Old Hanuman Road ……………. Respondent Near Tilak School, Vile Parle (E) Mumbai 400 057 PAN – AALFP1697F ITA no.733/Mum./2018 (Assessment Year : 2013–14) Park View Developers A–501, Gladdiola Old Hanuman Road ……………. Appellant Near Tilak School, Vile Parle (E) Mumbai 400 057 PAN – AALFP1697F v/s Dy. Commissioner of Income Tax ……………. Respondent Central…