306 ITR 392/174 Taxman 87 and Sahney Steel and Press Works Ltd. v. CIT

ITA 611/CHANDI/2019[2008-09]Status: DisposedITAT Chandigarh28 May 2020AY 2008-09

…आयकर अपील"य अ"धकरण, च"डीगढ़ "यायपीठ “बी”, च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH ‘B, CHANDIGARH "ी संजय गग", "याय"क सद"य एवं "ीमती अ"नपूणा" गु"ता, लेखा सद"य BEFORE SHRI SANJAY GARG, JUDICIAL MEMBER AND SMT.ANNAPURNA GUPTA, ACCOUNTANT MEMBER आयकर अपील सं./ ITA No.484 /Chd/2019 "नधा"रण वष" / Assessment Year : 2008-09 Vardhman Textiles Limited, The A.C.I.T., बनाम Chandigarh Road, Ludhiana. Circle-1, Ludhiana. "थायी लेखा सं./PAN NO: AABCM4692E अपीलाथ"/Appellant ""यथ"/Respondent & आयकर अपील सं./ ITA No.611 /Chd/2019 "नधा"रण वष" / Assessment Year : 2008-09 The D.C.I.T., Vardhman Textiles Limi…

DCIT, C-1, Ludhiana vs. M/S Vardhman Textiles Limited, Ludhiana

The appeal of the Revenue is partly allowed for

Bench: Shri Sanjay Garg & Smt.Annapurna Guptaआयकर अपील सं./ Ita No.484 /Chd/2019 "नधा"रण वष" / Assessment Year : 2008-09

For Appellant: S/Shri Subhash Aggarwal, AdvFor Respondent: Smt.C.Chanderkanta, CIT DR

ITA 485/CHANDI/2019[2009-10]Status: DisposedITAT Chandigarh28 May 2020AY 2009-10

…आयकर अपील"य अ"धकरण, च"डीगढ़ "यायपीठ “बी”, च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH ‘B, CHANDIGARH "ी संजय गग", "याय"क सद"य एवं "ीमती अ"नपूणा" गु"ता, लेखा सद"य BEFORE SHRI SANJAY GARG, JUDICIAL MEMBER AND SMT.ANNAPURNA GUPTA, ACCOUNTANT MEMBER आयकर अपील सं./ ITA No.484 /Chd/2019 "नधा"रण वष" / Assessment Year : 2008-09 Vardhman Textiles Limited, The A.C.I.T., बनाम Chandigarh Road, Ludhiana. Circle-1, Ludhiana. "थायी लेखा सं./PAN NO: AABCM4692E अपीलाथ"/Appellant ""यथ"/Respondent & आयकर अपील सं./ ITA No.611 /Chd/2019 "नधा"रण वष" / Assessment Year : 2008-09 The D.C.I.T., Vardhman Textiles Limi…

M/S Vardhman Textiles Limited, Ludhiana vs. JCIT, C-1, Ludhiana

The appeal of the Revenue is partly allowed for

Bench: Shri Sanjay Garg & Smt.Annapurna Guptaआयकर अपील सं./ Ita No.484 /Chd/2019 "नधा"रण वष" / Assessment Year : 2008-09

For Appellant: S/Shri Subhash Aggarwal, AdvFor Respondent: Smt.C.Chanderkanta, CIT DR

ITA 484/CHANDI/2019[2008-09]Status: DisposedITAT Chandigarh28 May 2020AY 2008-09

…आयकर अपील"य अ"धकरण, च"डीगढ़ "यायपीठ “बी”, च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH ‘B, CHANDIGARH "ी संजय गग", "याय"क सद"य एवं "ीमती अ"नपूणा" गु"ता, लेखा सद"य BEFORE SHRI SANJAY GARG, JUDICIAL MEMBER AND SMT.ANNAPURNA GUPTA, ACCOUNTANT MEMBER आयकर अपील सं./ ITA No.484 /Chd/2019 "नधा"रण वष" / Assessment Year : 2008-09 Vardhman Textiles Limited, The A.C.I.T., बनाम Chandigarh Road, Ludhiana. Circle-1, Ludhiana. "थायी लेखा सं./PAN NO: AABCM4692E अपीलाथ"/Appellant ""यथ"/Respondent & आयकर अपील सं./ ITA No.611 /Chd/2019 "नधा"रण वष" / Assessment Year : 2008-09 The D.C.I.T., Vardhman Textiles Limi…

M/S Vardhman Textiles Limited, Ludhiana vs. ACIT, C-1, Ludhiana

The appeal of the Revenue is partly allowed for

Bench: Shri Sanjay Garg & Smt.Annapurna Guptaआयकर अपील सं./ Ita No.484 /Chd/2019 "नधा"रण वष" / Assessment Year : 2008-09

For Appellant: S/Shri Subhash Aggarwal, AdvFor Respondent: Smt.C.Chanderkanta, CIT DR

ITA 613/CHANDI/2019[2013-14]Status: DisposedITAT Chandigarh27 May 2020AY 2013-14

…आयकर अपील"य अ"धकरण, च"डीगढ़ "यायपीठ “बी”, च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH ‘B, CHANDIGARH "ी संजय गग", "याय"क सद"य एवं "ीमती अ"नपूणा" गु"ता, लेखा सद"य BEFORE SHRI SANJAY GARG, JUDICIAL MEMBER AND SMT.ANNAPURNA GUPTA, ACCOUNTANT MEMBER आयकर अपील सं./ ITA No.484 /Chd/2019 "नधा"रण वष" / Assessment Year : 2008-09 Vardhman Textiles Limited, The A.C.I.T., बनाम Chandigarh Road, Ludhiana. Circle-1, Ludhiana. "थायी लेखा सं./PAN NO: AABCM4692E अपीलाथ"/Appellant ""यथ"/Respondent & आयकर अपील सं./ ITA No.611 /Chd/2019 "नधा"रण वष" / Assessment Year : 2008-09 The D.C.I.T., Vardhman Textiles Limi…

DCIT, C-1, Ludhiana vs. Vardhman Textiles Ltd., Ludhiana

The appeal of the Revenue is partly allowed for

Bench: Shri Sanjay Garg & Smt.Annapurna Guptaआयकर अपील सं./ Ita No.484 /Chd/2019 "नधा"रण वष" / Assessment Year : 2008-09

For Appellant: S/Shri Subhash Aggarwal, AdvFor Respondent: Smt.C.Chanderkanta, CIT DR

ITA 2218/AHD/2016[2012-13]Status: DisposedITAT Ahmedabad03 Oct 2019AY 2012-13

…आयकर अपील"य अ"धकरण, च"डीगढ़ "यायपीठ “बी”, च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH ‘B, CHANDIGARH "ी संजय गग", "याय"क सद"य एवं "ीमती अ"नपूणा" गु"ता, लेखा सद"य BEFORE SHRI SANJAY GARG, JUDICIAL MEMBER AND SMT.ANNAPURNA GUPTA, ACCOUNTANT MEMBER आयकर अपील सं./ ITA No.484 /Chd/2019 "नधा"रण वष" / Assessment Year : 2008-09 Vardhman Textiles Limited, The A.C.I.T., बनाम Chandigarh Road, Ludhiana. Circle-1, Ludhiana. "थायी लेखा सं./PAN NO: AABCM4692E अपीलाथ"/Appellant ""यथ"/Respondent & आयकर अपील सं./ ITA No.611 /Chd/2019 "नधा"रण वष" / Assessment Year : 2008-09 The D.C.I.T., Vardhman Textiles Limi…

The Dy. CIT., Anand Circle, Anand vs. M/S. Kaira Dist. Co.-Op. Milk Producers Union Ltd., Anand

In the result, the appeal of the revenue is dismissed

Bench: Shri Kul Bharat & Shri Waseem Ahmedआयकर अपील सं./Ita No.2218/Ahd/2016 "नधा"रण वष"/Asstt. Year: 2012-2013 D.C.I.T, M/S. Kaira District Co-Op. Milk, Anand Circle, Vs. Producers Union Ltd., Anand. Amul Dairy Road, Anand-388001. Pan: Aaaak8694F

For Appellant: Shri Yogesh Shah A.R

Section 143(3)Section 15Section 32(1)Section 36Section 80P(2)(d)

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’A’’ BENCH, AHMEDABAD BEFORE SHRI KUL BHARAT, JUDICIAL MEMBER AND SHRI WASEEM AHMED, ACCOUNTANT MEMBER आयकर अपील सं./ITA No.2218/AHD/2016 "नधा"रण वष"/Asstt. Year: 2012-2013 D.C.I.T, M/s. Kaira District Co-op. Milk, Anand Circle, Vs. Producers Union Ltd., Anand. Amul Dairy Road, Anand-388001. PAN: AAAAK8694F (Applicant) (Respondent) : Revenue by Shri O.P. Vaishnav, CIT.D.R Assessee by : Shri Yogesh Shah A.R सुनवाई क" तार"ख/Date of Hearing : 01/10/2019 घोषणा क" तार"ख /Date of Pronouncement: 03/10/2019 आदेश/O R D E R PER WASEEM AHMED ACCOU…

Kaira Dist.Co.Op.Milk Producers Union Ltd., Anand vs. The ACIT., Anand Circle, Anand

In the result, appeal filed by the Revenue is dismissed

ITA 3614/AHD/2015[2011-12]Status: DisposedITAT Ahmedabad26 Jun 2019AY 2011-12

Bench: Shri Mahavir Prasad & Shri Waseem Ahmed)

For Appellant: Shri Lalit P. Jain, Sr. D.RFor Respondent: Shri Sanjay R. Shah, A.R

Section 35Section 37

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “C” BENCH (BEFORE SHRI MAHAVIR PRASAD, JUDICIAL MEMBER & SHRI WASEEM AHMED, ACCOUNTANT MEMBER) ITA. No: 3614/AHD/2015 & 1237/AHD/2016 (Assessment Year: 2011-12) Kaira Dist. CO.OP. Milk V/S Assistant Commissioner of Producers Union Ltd., Income Tax Anand Circle, Amul Dairy Road, Anand- Anand 388001 (Appellant) (Respondent) ITA. No: 3558/AHD/2015 & C.O. No. 19/AHD/2016 (Assessment Year: 2011-12) Deputy Commissioner of V/S Kaira Dist. CO.OP. Milk Income Tax Anand Circle, Producers Union Ltd., Anand Amul Dairy Road, Anand- 388001 Kaira Dist. CO.OP. Milk V/S…

Britannia Industries Limited, Kolkata vs. DCIT, Circle - 7(1), Kolkata

In the result, the appeal of the assessee is partly allowed

ITA 2235/KOL/2017[2013-14]Status: DisposedITAT Kolkata03 May 2019AY 2013-14

Bench: Shri S. S. Godara, Jm &Dr. A.L.Saini, Am आयकरअपीलसं./Ita No.2235/Kol/2017 ("नधा"रणवष" / Assessment Year:2013-14)

For Appellant: Priyanka Salarpuria, FCAFor Respondent: Dr. P. K. Srihari, CIT DR

Section 115JSection 143(3)Section 144C(13)Section 144C(5)Section 14ASection 14A(2)Section 92B

…IN THE INCOME TAX APPELLATE TRIBUNAL “C”, BENCH KOLKATA BEFORE SHRI S. S. GODARA, JM &DR. A.L.SAINI, AM आयकरअपीलसं./ITA No.2235/Kol/2017 ("नधा"रणवष" / Assessment Year:2013-14) Britannia Industries Ltd. Vs. DCIT, Circle-7(1), Kolkata C/o, Pramod Kumar Saraf, Advocate, 238B, A.J.C. Bose Road, 1st Floor, Kolkata-700020. "थायीलेखासं./जीआइआरसं./PAN/GIR No.: AABCB2066 P (Assessee) .. (Revenue) Assessee by :Priyanka Salarpuria, FCA Respondent by : Dr. P. K. Srihari, CIT DR सुनवाईक"तार"ख/ Date of Hearing : 07/02/2019 घोषणाक"तार"ख/Date of Pronouncement :03/05/2019 आदेश / O R D E R Per Dr. A. L. Saini: The captio…

Pepsico India Holdings Pvt. Ltd., Gurgaon vs. ACIT, Central Circle- 7, New Delhi

In the result, all the appeals of the assessee are treated as partly allowed

ITA 6582/DEL/2017[2013-14]Status: DisposedITAT Delhi03 Dec 2018AY 2013-14

Bench: Shri Amit Shukla & Shri Prashant Maharishi

ITA 4518/DEL/2016[2011-12]Status: DisposedITAT Delhi03 Dec 2018AY 2011-12

…1 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “I-2” NEW DELHI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER & SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER I.T.As. No. 1334/CHANDI/2010, 1203/ CHANDI /2011, 2511/DEL/2013, 1044/DEL/2014 & 4516/DEL/2016 ASSESSMENT YEARS: 2006-07 to 2010-11 M/s PepsiCo India Holdings Pvt vs. Additional Commissioner Ltd, of Income TaX, Range 1, (erstwhile M/s Pepsi Foods Pvt. Chandigarh Ltd.), Level 3-6, Pioneer Square, Sector- 62, Near Golf Course EXtension Road, Gurugram, Haryana - 122101 TAN/PAN: AAACP 1272G (Appellant) (Respondent) I.T.As. No. 4517/DEL/2016, 4518/DEL/2016, 6537/DE…

M/S Pepsico India Holdings Pvt. Ltd., Gurgaon vs. ACIT, New Delhi

In the result, all the appeals of the assessee are treated as partly allowed

Bench: Shri Amit Shukla & Shri Prashant Maharishi

ITA 4517/DEL/2016[2010-11]Status: DisposedITAT Delhi03 Dec 2018AY 2010-11

…1 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “I-2” NEW DELHI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER & SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER I.T.As. No. 1334/CHANDI/2010, 1203/ CHANDI /2011, 2511/DEL/2013, 1044/DEL/2014 & 4516/DEL/2016 ASSESSMENT YEARS: 2006-07 to 2010-11 M/s PepsiCo India Holdings Pvt vs. Additional Commissioner Ltd, of Income TaX, Range 1, (erstwhile M/s Pepsi Foods Pvt. Chandigarh Ltd.), Level 3-6, Pioneer Square, Sector- 62, Near Golf Course EXtension Road, Gurugram, Haryana - 122101 TAN/PAN: AAACP 1272G (Appellant) (Respondent) I.T.As. No. 4517/DEL/2016, 4518/DEL/2016, 6537/DE…

M/S Pepsico India Holdings Pvt. Ltd., Gurgaon vs. ACIT, New Delhi

In the result, all the appeals of the assessee are treated as partly allowed

Bench: Shri Amit Shukla & Shri Prashant Maharishi

ITA 4516/DEL/2016[2010-11]Status: DisposedITAT Delhi03 Dec 2018AY 2010-11

…1 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “I-2” NEW DELHI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER & SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER I.T.As. No. 1334/CHANDI/2010, 1203/ CHANDI /2011, 2511/DEL/2013, 1044/DEL/2014 & 4516/DEL/2016 ASSESSMENT YEARS: 2006-07 to 2010-11 M/s PepsiCo India Holdings Pvt vs. Additional Commissioner Ltd, of Income TaX, Range 1, (erstwhile M/s Pepsi Foods Pvt. Chandigarh Ltd.), Level 3-6, Pioneer Square, Sector- 62, Near Golf Course EXtension Road, Gurugram, Haryana - 122101 TAN/PAN: AAACP 1272G (Appellant) (Respondent) I.T.As. No. 4517/DEL/2016, 4518/DEL/2016, 6537/DE…

M/S Pepsico India Holdings Pvt. Ltd., Gurgaon vs. ACIT, New Delhi

In the result, all the appeals of the assessee are treated as partly allowed

Bench: Shri Amit Shukla & Shri Prashant Maharishi

ITA 1044/DEL/2014[2009-10]Status: DisposedITAT Delhi03 Dec 2018AY 2009-10

…1 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “I-2” NEW DELHI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER & SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER I.T.As. No. 1334/CHANDI/2010, 1203/ CHANDI /2011, 2511/DEL/2013, 1044/DEL/2014 & 4516/DEL/2016 ASSESSMENT YEARS: 2006-07 to 2010-11 M/s PepsiCo India Holdings Pvt vs. Additional Commissioner Ltd, of Income TaX, Range 1, (erstwhile M/s Pepsi Foods Pvt. Chandigarh Ltd.), Level 3-6, Pioneer Square, Sector- 62, Near Golf Course EXtension Road, Gurugram, Haryana - 122101 TAN/PAN: AAACP 1272G (Appellant) (Respondent) I.T.As. No. 4517/DEL/2016, 4518/DEL/2016, 6537/DE…

M/S. Pepsi Foods Limited, Gurgaon vs. ACIT, New Delhi

In the result, all the appeals of the assessee are treated as partly allowed

Bench: Shri Amit Shukla & Shri Prashant Maharishi

ITA 2511/DEL/2013[2008-09]Status: DisposedITAT Delhi03 Dec 2018AY 2008-09

…1 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “I-2” NEW DELHI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER & SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER I.T.As. No. 1334/CHANDI/2010, 1203/ CHANDI /2011, 2511/DEL/2013, 1044/DEL/2014 & 4516/DEL/2016 ASSESSMENT YEARS: 2006-07 to 2010-11 M/s PepsiCo India Holdings Pvt vs. Additional Commissioner Ltd, of Income TaX, Range 1, (erstwhile M/s Pepsi Foods Pvt. Chandigarh Ltd.), Level 3-6, Pioneer Square, Sector- 62, Near Golf Course EXtension Road, Gurugram, Haryana - 122101 TAN/PAN: AAACP 1272G (Appellant) (Respondent) I.T.As. No. 4517/DEL/2016, 4518/DEL/2016, 6537/DE…

Pepsi Foods Pvt. Ltd., Gurgaon vs. DCIT, New Delhi

In the result, all the appeals of the assessee are treated as partly allowed

Bench: Shri Amit Shukla & Shri Prashant Maharishi

ITA 336/DEL/2015[2010-11]Status: DisposedITAT Delhi11 Jul 2018AY 2010-11

…1 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “I-2” NEW DELHI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER & SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER I.T.As. No. 1334/CHANDI/2010, 1203/ CHANDI /2011, 2511/DEL/2013, 1044/DEL/2014 & 4516/DEL/2016 ASSESSMENT YEARS: 2006-07 to 2010-11 M/s PepsiCo India Holdings Pvt vs. Additional Commissioner Ltd, of Income TaX, Range 1, (erstwhile M/s Pepsi Foods Pvt. Chandigarh Ltd.), Level 3-6, Pioneer Square, Sector- 62, Near Golf Course EXtension Road, Gurugram, Haryana - 122101 TAN/PAN: AAACP 1272G (Appellant) (Respondent) I.T.As. No. 4517/DEL/2016, 4518/DEL/2016, 6537/DE…

DCIT, New Delhi vs. M/S. Sutlej Textiles and Industries Ltd., Rajasthan

In the result, the appeal of the Department is dismissed

Bench: Sh. H.S. Sidhu, Jm & Sh. Prashant Maharishi, Am

For Appellant: Sh. Rohit Jain, AdvFor Respondent: Sh. S. S. Rana, CIT (DR)

Section 115JSection 142(1)Section 143(1)Section 143(2)Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘G’, NEW DELHI Before Sh. H.S. Sidhu, JM and Sh. Prashant Maharishi, AM ITA No. 336/Del/2015 : Asstt. Year : 2010-11 Dy. Commissioner of Income Vs M/s Sutlej Textiles and Industries Tax, Circle-9(1), Ltd., Pachpahar Road, New Delhi Bhawanimandi, Rajasthan (APPELLANT) (RESPONDENT) PAN/GIR No. AAJCS1850N Revenue by : Sh. S. S. Rana, CIT (DR) Assessee by : Sh. Rohit Jain, Adv. ORDER Per H.S. Sidhu, JM: This is an appeal by the department against the order dated 12.11.2014 of the ld. CIT(A)-XII, New Delhi. 2. Following grounds have been raised in this appeal: “1.…

Asstt.Commissioner of Income Tax, Ludhiana vs. M/S Mrs.Bectors Food Specilties Ltd, Ludhiana

ITA 559/CHANDI/2017[2013-14]Status: DisposedITAT Chandigarh21 May 2018AY 2013-14

Bench: Smt. Diva Singh & Dr. B.R.R. Kumar

For Appellant: Sh. Subhash AggarwalFor Respondent: Smt. Chandrakanta

ITA 558/CHANDI/2017[2012-13]Status: DisposedITAT Chandigarh21 May 2018AY 2012-13

…IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH’A’, CHANDIGARH BEFORE SMT. DIVA SINGH, JUDICIAL MEMBER AND DR. B.R.R. KUMAR, ACCOUNTANT MEMBER ITA Nos.555,405,556,557,558 & 559/Chd/2017 Assessment Years: 2007-08 to 2008-09 & 2010-11 to 2013-14 Asst. CIT, Vs. M/s Mrs. Bectors Food Specialities Ltd. Circle-3, BXXXIII/324, G.T. Road(west), Ludhiana Ludhiana PAN No. AABCM9495K C.O. No.26,27,28,29,30 & 31/Chd/2017 (In ITA Nos.555,405,556,557,558 & 559/Chd/2017) Assessment Years: 2007-08 to 2008-09 & 2010-11 to 2013-14 M/s Mrs. Bectors Food Specialities Ltd. Vs. Asst. CIT BXXXIII/324, G.T. Road(west), Circle-…

Asstt.Commissioner of Income Tax, Ludhiana vs. M/S Mrs.Bectors Food Specilties Ltd, Ludhiana

Bench: Smt. Diva Singh & Dr. B.R.R. Kumar

For Appellant: Sh. Subhash AggarwalFor Respondent: Smt. Chandrakanta

ITA 557/CHANDI/2017[2011-12]Status: DisposedITAT Chandigarh21 May 2018AY 2011-12

…IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH’A’, CHANDIGARH BEFORE SMT. DIVA SINGH, JUDICIAL MEMBER AND DR. B.R.R. KUMAR, ACCOUNTANT MEMBER ITA Nos.555,405,556,557,558 & 559/Chd/2017 Assessment Years: 2007-08 to 2008-09 & 2010-11 to 2013-14 Asst. CIT, Vs. M/s Mrs. Bectors Food Specialities Ltd. Circle-3, BXXXIII/324, G.T. Road(west), Ludhiana Ludhiana PAN No. AABCM9495K C.O. No.26,27,28,29,30 & 31/Chd/2017 (In ITA Nos.555,405,556,557,558 & 559/Chd/2017) Assessment Years: 2007-08 to 2008-09 & 2010-11 to 2013-14 M/s Mrs. Bectors Food Specialities Ltd. Vs. Asst. CIT BXXXIII/324, G.T. Road(west), Circle-…

Asstt.Commissioner of Income Tax, Ludhiana vs. M/S Mrs.Bectors Food Specilties Ltd, Ludhiana

Bench: Smt. Diva Singh & Dr. B.R.R. Kumar

For Appellant: Sh. Subhash AggarwalFor Respondent: Smt. Chandrakanta

ITA 556/CHANDI/2017[2010-11]Status: DisposedITAT Chandigarh21 May 2018AY 2010-11

…IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH’A’, CHANDIGARH BEFORE SMT. DIVA SINGH, JUDICIAL MEMBER AND DR. B.R.R. KUMAR, ACCOUNTANT MEMBER ITA Nos.555,405,556,557,558 & 559/Chd/2017 Assessment Years: 2007-08 to 2008-09 & 2010-11 to 2013-14 Asst. CIT, Vs. M/s Mrs. Bectors Food Specialities Ltd. Circle-3, BXXXIII/324, G.T. Road(west), Ludhiana Ludhiana PAN No. AABCM9495K C.O. No.26,27,28,29,30 & 31/Chd/2017 (In ITA Nos.555,405,556,557,558 & 559/Chd/2017) Assessment Years: 2007-08 to 2008-09 & 2010-11 to 2013-14 M/s Mrs. Bectors Food Specialities Ltd. Vs. Asst. CIT BXXXIII/324, G.T. Road(west), Circle-…

Asstt.Commissioner of Income Tax, Ludhiana vs. M/S Mrs.Bectors Food Specilties Ltd, Ludhiana

Bench: Smt. Diva Singh & Dr. B.R.R. Kumar

For Appellant: Sh. Subhash AggarwalFor Respondent: Smt. Chandrakanta

ITA 555/CHANDI/2017[2007-08]Status: DisposedITAT Chandigarh21 May 2018AY 2007-08

…IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH’A’, CHANDIGARH BEFORE SMT. DIVA SINGH, JUDICIAL MEMBER AND DR. B.R.R. KUMAR, ACCOUNTANT MEMBER ITA Nos.555,405,556,557,558 & 559/Chd/2017 Assessment Years: 2007-08 to 2008-09 & 2010-11 to 2013-14 Asst. CIT, Vs. M/s Mrs. Bectors Food Specialities Ltd. Circle-3, BXXXIII/324, G.T. Road(west), Ludhiana Ludhiana PAN No. AABCM9495K C.O. No.26,27,28,29,30 & 31/Chd/2017 (In ITA Nos.555,405,556,557,558 & 559/Chd/2017) Assessment Years: 2007-08 to 2008-09 & 2010-11 to 2013-14 M/s Mrs. Bectors Food Specialities Ltd. Vs. Asst. CIT BXXXIII/324, G.T. Road(west), Circle-…

Asstt.Commissioner of Income Tax, Ludhiana vs. M/S Mrs.Bectors Food Specilties Ltd, Ludhiana

Bench: Smt. Diva Singh & Dr. B.R.R. Kumar

For Appellant: Sh. Subhash AggarwalFor Respondent: Smt. Chandrakanta