300 ITR 251/169 Taxman 471 (SC) (b) N.J. Jose & Co. (P) Ltd. v. ACIT

174 Taxmann 141High Court2008#12283 most cited
8

judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2016 to 2023.

Judgments citing 300 ITR 251/169 Taxman 471 (SC) (b) N.J. Jose & Co. (P) Ltd. v. ACIT

300 ITR 251/169 Taxman 471 (SC) (b) N.J. Jose & Co. (P) Ltd. v. ACIT (174 Taxmann 141) — Cited in 8 Judgments | BharatTax