30 95 (Mum), Bayer. Material Science (P.) SOT Ltd. v. Addl. CIT

18 Taxmann.com 60Reported decision2012#23219 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 346,713 Indian tax judgments — from 2017 to 2020.

Judgments citing 30 95 (Mum), Bayer. Material Science (P.) SOT Ltd. v. Addl. CIT

DCIT 1(1)(1), Mumbai vs. Alstom India Ltd, Mumbai

In the result, the assessee’s appeals are partly allowed, assessee’s cross objection is dismissed and Revenue’s appeals are dismissed

ITA 1727/MUM/2015[2010-11]Status: DisposedITAT Mumbai31 Aug 2020AY 2010-11

Bench: Shri Shamim Yahya & Shri Amarjit Singh: A.Y : 2010-11

For Appellant: Ms. Fereshte Sethna &For Respondent: Shri Anand Mohan

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “K”, MUMBAI BEFORE SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER AND SHRI AMARJIT SINGH, JUDICIAL MEMBER : A.Y : 2010-11 DCIT – 1(1)(1), vs. M/s. Alstom India Ltd., Mumbai. (Appellant) (Formerly Alstom Project India Ltd.) The International, 5th floor, 16, New Marine Lines, Off M.K. Road, Mumbai 400 020. PAN : AABCA8679F (Respondent) CO NO. 71/MUM/2015 : A.Y : 2010-11 (in ITA NO. 1727/MUM/2015) M/s. Alstom India Ltd., vs. ITO – 1(1)(1), The International, 5th floor, 16, Mumbai. (Respondent/ New Marine Lines, Off M.K. Road, Orig. Appellant) Mumbai 400 020. PAN : AABCA867…

Si Group India Ltd, Navi Mumbai vs. Asst CIT Ltu, Mumbai

ITA 1745/MUM/2014[2009-10]Status: DisposedITAT Mumbai19 Jun 2019AY 2009-10

Bench: Shri Saktijit Dey, Jm & Shri M.Balaganesh, Am M/S. Si Group India Limited Vs. Asst. Commissioner Of Plot No.D-2/1, Ttc Income Tax, Industrial Area, Ltu, Mumbai Thane-Belapur Road Opp. Juinagar Railway Station Navi Mumbai – 400 705 Pan/Gir No.Aaach7323L (Appellant) .. (Respondent) Asst. Commissioner Of Vs. M/S. Si Group India Limited Income Tax, Plot No.D-2/1, Ttc Industrial Centre-1, 29Th Floor Area, World Trade Centre Thane-Belapur Road Cuffe Parade, Opp. Juinagar Railway Station Mumbai-400 005 Navi Mumbai – 400 705 Pan/Gir No.Aaach7323L (Appellant) .. (Respondent) Assessee By Shri Ajit Kumar Jain & Shri Siddhesh Chaugule Revenue By Shri Manoj Kumar Singh Date Of Hearing 17/05/2019 Date Of Pronouncement 19/06/2019

Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL “J”, BENCH MUMBAI BEFORE SHRI SAKTIJIT DEY, JM & SHRI M.BALAGANESH, AM M/s. SI Group India Limited Vs. Asst. Commissioner of Plot No.D-2/1, TTC Income Tax, Industrial Area, LTU, Mumbai Thane-Belapur Road Opp. Juinagar Railway Station Navi Mumbai – 400 705 PAN/GIR No.AAACH7323L (Appellant) .. (Respondent) Asst. Commissioner of Vs. M/s. SI Group India Limited Income Tax, Plot No.D-2/1, TTC Industrial Centre-1, 29th Floor Area, World Trade Centre Thane-Belapur Road Cuffe Parade, Opp. Juinagar Railway Station Mumbai-400 005 Navi Mumbai – 400 705 PAN/GIR No.AAACH7323L (Appellant)…

Nippon Paint India Private Limited, Chennai vs. ACIT, Chennai

In the result, the appeal of the assessee is partly allowed

ITA 779/CHNY/2016[2011-12]Status: DisposedITAT Chennai10 Feb 2017AY 2011-12

Bench: Shri N.R.S. Ganesan & Shri D.S.Sunder Singhआयकर अपील सं./Ita No.779/Mds/2016 "नधा"रण वष" /Assessment Year: 2011-12

For Respondent: Mr.Pathlavath Peerya, CIT

Section 143(3)Section 92Section 92(1)Section 92C(1)

…आयकर अपील"य अ"धकरण, ’डी’ "यायपीठ, चे"नई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘D’ BENCH: CHENNAI "ी एन.आर.एस. गणेशन, "या"यक सद"य एवं "ी "ड.एस. सु"दर "संह, लेखा सद"य के सम" BEFORE SHRI N.R.S. GANESAN, JUDICIAL MEMBER AND SHRI D.S.SUNDER SINGH, ACCOUNTANT MEMBER आयकर अपील सं./ITA No.779/Mds/2016 "नधा"रण वष" /Assessment Year: 2011-12 M/s.Nippon Paint India Pvt. Ltd., The Asst. Commissioner of KRM Centre, 9th Floor, East Wing, Income Tax, Vs. No.2, Harrington Road, Chetpet, Corporate Circle-4(2), Chennai – 600 031. Chennai. [PAN: AACCN 2352 F] (अपीलाथ"/Appellant) (""यथ"/Respondent) : अपीलाथ" क" ओर से/ Appellant…