3 Supporting Case Laws: 3.1.3.1 DCIT v. Enron India Ltd.

82 Taxmann.com 334Income Tax Appellate Tribunal2017#21450 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 348,627 Indian tax judgments — from 2021 to 2022.

Judgments citing 3 Supporting Case Laws: 3.1.3.1 DCIT v. Enron India Ltd.

Geetanjali Hotels & Promoters Pvt Ltd, Jaipur vs. ACIT, Jaipur

In the result, the appeals of the assessee in ITA No

ITA 299/JPR/2017[2013-14]Status: DisposedITAT Jaipur26 Sept 2022AY 2013-14
For Appellant: Shri Mahendra Gargieya ( Adv.) &For Respondent: Ms. Runi Pal (Addl.CIT)a
Section 143(3)Section 14ASection 251(2)Section 36(1)(iii)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR MkWa- ,l-lhrky{eh] U;kf;d lnL; ,oa Jh jkBksM deys'k t;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. No. 298 & 299/JP/2017 fu/kZkj.k o"kZ@Assessment Years : 2012-13 & 2013-14 cuke Geetanjali Hotels & Promoters Pvt. ACIT/DCIT, Ltd., Vs. Circle-2, 41, Sanjay Marg, Hathroi Fort, Jaipur. Jaipur-302001. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAACG8756G vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri Mahend…

Geetanjali Hotels & Promoters Pvt Ltd, Jaipur vs. ACIT, Jaipur

In the result, the appeals of the assessee in ITA No

ITA 298/JPR/2017[2012-13]Status: DisposedITAT Jaipur26 Sept 2022AY 2012-13
For Appellant: Shri Mahendra Gargieya ( Adv.) &For Respondent: Ms. Runi Pal (Addl.CIT)a
Section 143(3)Section 14ASection 251(2)Section 36(1)(iii)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR MkWa- ,l-lhrky{eh] U;kf;d lnL; ,oa Jh jkBksM deys'k t;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. No. 298 & 299/JP/2017 fu/kZkj.k o"kZ@Assessment Years : 2012-13 & 2013-14 cuke Geetanjali Hotels & Promoters Pvt. ACIT/DCIT, Ltd., Vs. Circle-2, 41, Sanjay Marg, Hathroi Fort, Jaipur. Jaipur-302001. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAACG8756G vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri Mahend…

M/S. Wieland Metals India Private Limited, Bangalore vs. Principal Commissioner of Income Tax, Ward- 7(1)(3), Bangalore

In the result, the appeal by the assessee is partly allowed for statistical purposes

ITA 2394/BANG/2019[2015-16]Status: DisposedITAT Bangalore22 Sept 2021AY 2015-16

Bench: Shri Chandra Poojari & Shri George George K.

For Appellant: Shri K.P. Srinivas, CAFor Respondent: Shri Pradeep Kumar, CIT(DR) (ITAT), Bengaluru
Section 143(3)Section 144C(5)Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SHRI GEORGE GEORGE K., JUDICIAL MEMBER IT(TP)A No.2394/Bang/2019 Assessment year : 2015-16 Vs. M/s. Wieland Metals India Private Ltd., The Income Tax Officer, 18A & B, Bommasandra Industrial Area, Ward 7(1)(3), Hebbagodi Village, Attibele Hobli, Bangalore. Anekal Taluk, Bangalore. PAN: AAACW 7975K APPELLANT RESPONDENT Appellant by : Shri K.P. Srinivas, CA Respondent by : Shri Pradeep Kumar, CIT(DR) (ITAT), Bengaluru. Date of hearing : 03.08.2021 Date of Pronouncement : 22.09.2021 O R D E R Per Chan…

Moonrock Hospitality (P) Ltd., New Delhi vs. ACIT Circle-17(1), New Delhi

In the result, the appeal filed by the assessee is allowed

ITA 5895/DEL/2019[2016-17]Status: DisposedITAT Delhi22 Sept 2021AY 2016-17

Bench: Shri R.K. Pandaassessment Year: 2016-17 Moonrock Hospitality (P) Ltd., Vs. Acit, C-561, Defence Colony, Circle-17(1), New Delhi. New Delhi. Pan: Aafcm7112H (Appellant) (Respondent) Assessee By : Dr. Shaswat Bajpai, Advocate & Shri Vishal Aggarwal, Advocate Revenue By : Shri Ramesh Kumar, Sr. Dr Date Of Hearing : 24.08.2021 Date Of Pronouncement : 22.09.2021 Order

For Appellant: Dr. Shaswat Bajpai, Advocate &For Respondent: Shri Ramesh Kumar, Sr. DR
Section 14ASection 36Section 36(1)(iii)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH : SMC : NEW DELHI (Through Virtual Hearing) BEFORE SHRI R.K. PANDA, ACCOUNTANT MEMBER Assessment Year: 2016-17 Moonrock Hospitality (P) Ltd., Vs. ACIT, C-561, Defence Colony, Circle-17(1), New Delhi. New Delhi. PAN: AAFCM7112H (Appellant) (Respondent) Assessee by : Dr. Shaswat Bajpai, Advocate & Shri Vishal Aggarwal, Advocate Revenue by : Shri Ramesh Kumar, Sr. DR Date of Hearing : 24.08.2021 Date of Pronouncement : 22.09.2021 ORDER This appeal filed by the assessee is directed against the order dated 6th May, 2019 of the CIT(A)-6, New Delhi, relating to Assessm…

3 Supporting Case Laws: 3.1.3.1 DCIT v. Enron India Ltd. (82 Taxmann.com 334) — Cited in 4 Judgments | BharatTax