3 Samsung Electronics Co Ltd. v. ITO

82 TTJ 366Income Tax Appellate Tribunal2005#21460 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2016 to 2016.

Judgments citing 3 Samsung Electronics Co Ltd. v. ITO

Infor Global Solutions Barneveld) Bv ( Now Known As Infor (Barneveld) Bv), Hyderabad vs. DDIT (It) Cir 3(1), Mumbai

The appeals of the revenue stands dismissed and that of the assessee stands allowed

ITA 777/MUM/2013[2008-09]Status: DisposedITAT Mumbai13 Jun 2016AY 2008-09

Bench: Shri G S Pannu & Shri Amit Shukla

Section 143(3)

…wing decisions: S.No. Case Law Citation 1 Alcatel USA International Marketing Inv v ADIT [2009-TIOL-733-ITAT-MUM 2 Infrasoft Ltd. v ACIT [2009-TIOL-21-DEL 3 Samsung Electronics Co Ltd v ITO 92 TTJ 658 (Bang) 4 Lucent Technologies Hindustan Ltd. v ITO [2005] 82 TTJ 366(Bang) 5 Hewlett Packard (India) (P) Ltd v [2006] 5 SOT 660 (Bang) ITO 6 Sonata Information Technology Ltd v Addl CIT [2006] 103 ITD 324 (Bang) 7 Motorola Inc. v DCIT [2005] 95 ITD 269 (Del)(SB) 8 Mphasis BFL v ITO [2006] 9 SOT 756 (Bang (ITAT) 8 M/s Baan Global B V now known as Information Global Solution (Barneveld) BV ITA 7048/Mum/2010 SSA Glo…

Infor Global Solutions Barneveld) Bv, Hyderabad vs. DDIT (It) Cir 3(1), Mumbai

The appeals of the revenue stands dismissed and that of the assessee stands allowed

ITA 776/MUM/2013[2007-08]Status: DisposedITAT Mumbai13 Jun 2016AY 2007-08

Bench: Shri G S Pannu & Shri Amit Shukla

Section 143(3)

…wing decisions: S.No. Case Law Citation 1 Alcatel USA International Marketing Inv v ADIT [2009-TIOL-733-ITAT-MUM 2 Infrasoft Ltd. v ACIT [2009-TIOL-21-DEL 3 Samsung Electronics Co Ltd v ITO 92 TTJ 658 (Bang) 4 Lucent Technologies Hindustan Ltd. v ITO [2005] 82 TTJ 366(Bang) 5 Hewlett Packard (India) (P) Ltd v [2006] 5 SOT 660 (Bang) ITO 6 Sonata Information Technology Ltd v Addl CIT [2006] 103 ITD 324 (Bang) 7 Motorola Inc. v DCIT [2005] 95 ITD 269 (Del)(SB) 8 Mphasis BFL v ITO [2006] 9 SOT 756 (Bang (ITAT) 8 M/s Baan Global B V now known as Information Global Solution (Barneveld) BV ITA 7048/Mum/2010 SSA Glo…

ITO (It) TDS 3, Mumbai vs. Ssa Global Technologies (I) P.Ltd ( Formerly Knwona As Infor Global Solutions (I) P.Ltd), Mumbai

The appeals of the revenue stands dismissed and that of the assessee stands allowed

ITA 3049/MUM/2011[2007-08]Status: DisposedITAT Mumbai13 Jun 2016AY 2007-08

Bench: Shri G S Pannu & Shri Amit Shukla

Section 143(3)

…wing decisions: S.No. Case Law Citation 1 Alcatel USA International Marketing Inv v ADIT [2009-TIOL-733-ITAT-MUM 2 Infrasoft Ltd. v ACIT [2009-TIOL-21-DEL 3 Samsung Electronics Co Ltd v ITO 92 TTJ 658 (Bang) 4 Lucent Technologies Hindustan Ltd. v ITO [2005] 82 TTJ 366(Bang) 5 Hewlett Packard (India) (P) Ltd v [2006] 5 SOT 660 (Bang) ITO 6 Sonata Information Technology Ltd v Addl CIT [2006] 103 ITD 324 (Bang) 7 Motorola Inc. v DCIT [2005] 95 ITD 269 (Del)(SB) 8 Mphasis BFL v ITO [2006] 9 SOT 756 (Bang (ITAT) 8 M/s Baan Global B V now known as Information Global Solution (Barneveld) BV ITA 7048/Mum/2010 SSA Glo…

ADIT (It) 3(2), Mumbai vs. Baan Global B.V. Now Known As Information Global Solution ( Barneveld) Bv, Mumbai

The appeals of the revenue stands dismissed and that of the assessee stands allowed

ITA 7048/MUM/2010[2006-07]Status: DisposedITAT Mumbai13 Jun 2016AY 2006-07

Bench: Shri G S Pannu & Shri Amit Shukla

Section 143(3)

…wing decisions: S.No. Case Law Citation 1 Alcatel USA International Marketing Inv v ADIT [2009-TIOL-733-ITAT-MUM 2 Infrasoft Ltd. v ACIT [2009-TIOL-21-DEL 3 Samsung Electronics Co Ltd v ITO 92 TTJ 658 (Bang) 4 Lucent Technologies Hindustan Ltd. v ITO [2005] 82 TTJ 366(Bang) 5 Hewlett Packard (India) (P) Ltd v [2006] 5 SOT 660 (Bang) ITO 6 Sonata Information Technology Ltd v Addl CIT [2006] 103 ITD 324 (Bang) 7 Motorola Inc. v DCIT [2005] 95 ITD 269 (Del)(SB) 8 Mphasis BFL v ITO [2006] 9 SOT 756 (Bang (ITAT) 8 M/s Baan Global B V now known as Information Global Solution (Barneveld) BV ITA 7048/Mum/2010 SSA Glo…

3 Samsung Electronics Co Ltd. v. ITO (82 TTJ 366) — Cited in 4 Judgments | BharatTax