3 Reliance of CIT(A) on CIT v. Sagar Constructions

56 Taxmann.com 343High Court#10678 most cited
10

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2017 to 2017.

Judgments citing 3 Reliance of CIT(A) on CIT v. Sagar Constructions

ACIT 4(2)(2), Mumbai vs. Gopaldas Visram & Co. Ltd, Mumbai

Appeals are disposed off accordingly

ITA 4588/MUM/2016[2012-13]Status: DisposedITAT Mumbai21 Sept 2017AY 2012-13

Bench: Shri C.N. Prasad, Jm & Shri Rajesh Kumar, Am

For Appellant: Shri Rajeev KhandelwalFor Respondent: Miss Vidisha Kalara
Section 69Section 69A

…आयकर अपीऱीय अधिकरण, म ुंबई न्यायपीठ “जी” म ुंबई IN THE INCOME TAX APPELLATE TRIBUNAL “G” BENCH, MUMBAI श्री सी. एन.प्रसाद, न्याययक सदस्य एवं श्री राजेश कुमार, ऱेखा सदस्य के समक्ष BEFORE SHRI C.N. PRASAD, JM AND SHRI RAJESH KUMAR, AM ITA NO.3513,3514,3515,3616 and 3517/Mum/2016 (ननधधायण वषा / Assessment Years: 2010-11 and 2008-09,2009-10, 2011-12,2012-13) Gopaldas Visram and Co. Ltd, Dy. Commissioner of Income 8, Fida Building, Tax-4(2), फनधभ/ 18, Shamaldas Marg, Mumbai Vs. Mumbai-400002 (अऩीरधथी /Appellant) (प्रत्मथी / Respondent) : Gopaldas Visram and Co.Ltd, Asstt. Commissioner of 8, Fida Building, Income Tax-…

ACIT 4(2)(2), Mumbai vs. Gopaldas Visram & Co. Ltd, Mumbai

Appeals are disposed off accordingly

ITA 4587/MUM/2016[2011-12]Status: DisposedITAT Mumbai21 Sept 2017AY 2011-12

Bench: Shri C.N. Prasad, Jm & Shri Rajesh Kumar, Am

For Appellant: Shri Rajeev KhandelwalFor Respondent: Miss Vidisha Kalara
Section 69Section 69A

…आयकर अपीऱीय अधिकरण, म ुंबई न्यायपीठ “जी” म ुंबई IN THE INCOME TAX APPELLATE TRIBUNAL “G” BENCH, MUMBAI श्री सी. एन.प्रसाद, न्याययक सदस्य एवं श्री राजेश कुमार, ऱेखा सदस्य के समक्ष BEFORE SHRI C.N. PRASAD, JM AND SHRI RAJESH KUMAR, AM ITA NO.3513,3514,3515,3616 and 3517/Mum/2016 (ननधधायण वषा / Assessment Years: 2010-11 and 2008-09,2009-10, 2011-12,2012-13) Gopaldas Visram and Co. Ltd, Dy. Commissioner of Income 8, Fida Building, Tax-4(2), फनधभ/ 18, Shamaldas Marg, Mumbai Vs. Mumbai-400002 (अऩीरधथी /Appellant) (प्रत्मथी / Respondent) : Gopaldas Visram and Co.Ltd, Asstt. Commissioner of 8, Fida Building, Income Tax-…

ACIT 4(2)(2), Mumbai vs. Gopaldas Visram & Co. Ltd, Mumbai

Appeals are disposed off accordingly

ITA 4586/MUM/2016[2010-11]Status: DisposedITAT Mumbai21 Sept 2017AY 2010-11

Bench: Shri C.N. Prasad, Jm & Shri Rajesh Kumar, Am

For Appellant: Shri Rajeev KhandelwalFor Respondent: Miss Vidisha Kalara
Section 69Section 69A

…आयकर अपीऱीय अधिकरण, म ुंबई न्यायपीठ “जी” म ुंबई IN THE INCOME TAX APPELLATE TRIBUNAL “G” BENCH, MUMBAI श्री सी. एन.प्रसाद, न्याययक सदस्य एवं श्री राजेश कुमार, ऱेखा सदस्य के समक्ष BEFORE SHRI C.N. PRASAD, JM AND SHRI RAJESH KUMAR, AM ITA NO.3513,3514,3515,3616 and 3517/Mum/2016 (ननधधायण वषा / Assessment Years: 2010-11 and 2008-09,2009-10, 2011-12,2012-13) Gopaldas Visram and Co. Ltd, Dy. Commissioner of Income 8, Fida Building, Tax-4(2), फनधभ/ 18, Shamaldas Marg, Mumbai Vs. Mumbai-400002 (अऩीरधथी /Appellant) (प्रत्मथी / Respondent) : Gopaldas Visram and Co.Ltd, Asstt. Commissioner of 8, Fida Building, Income Tax-…

ACIT 4(2)(2), Mumbai vs. Gopaldas Visram & Co. Ltd, Mumbai

Appeals are disposed off accordingly

ITA 4585/MUM/2016[2009-10]Status: DisposedITAT Mumbai21 Sept 2017AY 2009-10

Bench: Shri C.N. Prasad, Jm & Shri Rajesh Kumar, Am

For Appellant: Shri Rajeev KhandelwalFor Respondent: Miss Vidisha Kalara
Section 69Section 69A

…आयकर अपीऱीय अधिकरण, म ुंबई न्यायपीठ “जी” म ुंबई IN THE INCOME TAX APPELLATE TRIBUNAL “G” BENCH, MUMBAI श्री सी. एन.प्रसाद, न्याययक सदस्य एवं श्री राजेश कुमार, ऱेखा सदस्य के समक्ष BEFORE SHRI C.N. PRASAD, JM AND SHRI RAJESH KUMAR, AM ITA NO.3513,3514,3515,3616 and 3517/Mum/2016 (ननधधायण वषा / Assessment Years: 2010-11 and 2008-09,2009-10, 2011-12,2012-13) Gopaldas Visram and Co. Ltd, Dy. Commissioner of Income 8, Fida Building, Tax-4(2), फनधभ/ 18, Shamaldas Marg, Mumbai Vs. Mumbai-400002 (अऩीरधथी /Appellant) (प्रत्मथी / Respondent) : Gopaldas Visram and Co.Ltd, Asstt. Commissioner of 8, Fida Building, Income Tax-…

DCIT 4(2), Mumbai vs. Gopaldas Visram & Co. Ltd, Mumbai

Appeals are disposed off accordingly

ITA 4584/MUM/2016[2008-09]Status: DisposedITAT Mumbai21 Sept 2017AY 2008-09

Bench: Shri C.N. Prasad, Jm & Shri Rajesh Kumar, Am

For Appellant: Shri Rajeev KhandelwalFor Respondent: Miss Vidisha Kalara
Section 69Section 69A

…आयकर अपीऱीय अधिकरण, म ुंबई न्यायपीठ “जी” म ुंबई IN THE INCOME TAX APPELLATE TRIBUNAL “G” BENCH, MUMBAI श्री सी. एन.प्रसाद, न्याययक सदस्य एवं श्री राजेश कुमार, ऱेखा सदस्य के समक्ष BEFORE SHRI C.N. PRASAD, JM AND SHRI RAJESH KUMAR, AM ITA NO.3513,3514,3515,3616 and 3517/Mum/2016 (ननधधायण वषा / Assessment Years: 2010-11 and 2008-09,2009-10, 2011-12,2012-13) Gopaldas Visram and Co. Ltd, Dy. Commissioner of Income 8, Fida Building, Tax-4(2), फनधभ/ 18, Shamaldas Marg, Mumbai Vs. Mumbai-400002 (अऩीरधथी /Appellant) (प्रत्मथी / Respondent) : Gopaldas Visram and Co.Ltd, Asstt. Commissioner of 8, Fida Building, Income Tax-…

Gopaldas Visram & Co. Ltd, Mumbai vs. ACIT 4(2)(2), Mumbai

Appeals are disposed off accordingly

ITA 3518/MUM/2016[2009-10]Status: DisposedITAT Mumbai21 Sept 2017AY 2009-10

Bench: Shri C.N. Prasad, Jm & Shri Rajesh Kumar, Am

For Appellant: Shri Rajeev KhandelwalFor Respondent: Miss Vidisha Kalara
Section 69Section 69A

…आयकर अपीऱीय अधिकरण, म ुंबई न्यायपीठ “जी” म ुंबई IN THE INCOME TAX APPELLATE TRIBUNAL “G” BENCH, MUMBAI श्री सी. एन.प्रसाद, न्याययक सदस्य एवं श्री राजेश कुमार, ऱेखा सदस्य के समक्ष BEFORE SHRI C.N. PRASAD, JM AND SHRI RAJESH KUMAR, AM ITA NO.3513,3514,3515,3616 and 3517/Mum/2016 (ननधधायण वषा / Assessment Years: 2010-11 and 2008-09,2009-10, 2011-12,2012-13) Gopaldas Visram and Co. Ltd, Dy. Commissioner of Income 8, Fida Building, Tax-4(2), फनधभ/ 18, Shamaldas Marg, Mumbai Vs. Mumbai-400002 (अऩीरधथी /Appellant) (प्रत्मथी / Respondent) : Gopaldas Visram and Co.Ltd, Asstt. Commissioner of 8, Fida Building, Income Tax-…

Gopaldas Visram & Co. Ltd, Mumbai vs. DCIT 4(2)(2), Mumbai

Appeals are disposed off accordingly

ITA 3517/MUM/2016[2012-13]Status: DisposedITAT Mumbai21 Sept 2017AY 2012-13

Bench: Shri C.N. Prasad, Jm & Shri Rajesh Kumar, Am

For Appellant: Shri Rajeev KhandelwalFor Respondent: Miss Vidisha Kalara
Section 69Section 69A

…आयकर अपीऱीय अधिकरण, म ुंबई न्यायपीठ “जी” म ुंबई IN THE INCOME TAX APPELLATE TRIBUNAL “G” BENCH, MUMBAI श्री सी. एन.प्रसाद, न्याययक सदस्य एवं श्री राजेश कुमार, ऱेखा सदस्य के समक्ष BEFORE SHRI C.N. PRASAD, JM AND SHRI RAJESH KUMAR, AM ITA NO.3513,3514,3515,3616 and 3517/Mum/2016 (ननधधायण वषा / Assessment Years: 2010-11 and 2008-09,2009-10, 2011-12,2012-13) Gopaldas Visram and Co. Ltd, Dy. Commissioner of Income 8, Fida Building, Tax-4(2), फनधभ/ 18, Shamaldas Marg, Mumbai Vs. Mumbai-400002 (अऩीरधथी /Appellant) (प्रत्मथी / Respondent) : Gopaldas Visram and Co.Ltd, Asstt. Commissioner of 8, Fida Building, Income Tax-…

Gopaldas Visram & Co. Ltd, Mumbai vs. Addl CIT 4(2), Mumbai

Appeals are disposed off accordingly

ITA 3516/MUM/2016[2011-12]Status: DisposedITAT Mumbai21 Sept 2017AY 2011-12

Bench: Shri C.N. Prasad, Jm & Shri Rajesh Kumar, Am

For Appellant: Shri Rajeev KhandelwalFor Respondent: Miss Vidisha Kalara
Section 69Section 69A

…आयकर अपीऱीय अधिकरण, म ुंबई न्यायपीठ “जी” म ुंबई IN THE INCOME TAX APPELLATE TRIBUNAL “G” BENCH, MUMBAI श्री सी. एन.प्रसाद, न्याययक सदस्य एवं श्री राजेश कुमार, ऱेखा सदस्य के समक्ष BEFORE SHRI C.N. PRASAD, JM AND SHRI RAJESH KUMAR, AM ITA NO.3513,3514,3515,3616 and 3517/Mum/2016 (ननधधायण वषा / Assessment Years: 2010-11 and 2008-09,2009-10, 2011-12,2012-13) Gopaldas Visram and Co. Ltd, Dy. Commissioner of Income 8, Fida Building, Tax-4(2), फनधभ/ 18, Shamaldas Marg, Mumbai Vs. Mumbai-400002 (अऩीरधथी /Appellant) (प्रत्मथी / Respondent) : Gopaldas Visram and Co.Ltd, Asstt. Commissioner of 8, Fida Building, Income Tax-…

Gopaldas Visram & Co. Ltd, Mumbai vs. DCIT 4(2), Mumbai

Appeals are disposed off accordingly

ITA 3514/MUM/2016[2008-09]Status: DisposedITAT Mumbai21 Sept 2017AY 2008-09

Bench: Shri C.N. Prasad, Jm & Shri Rajesh Kumar, Am

For Appellant: Shri Rajeev KhandelwalFor Respondent: Miss Vidisha Kalara
Section 69Section 69A

…आयकर अपीऱीय अधिकरण, म ुंबई न्यायपीठ “जी” म ुंबई IN THE INCOME TAX APPELLATE TRIBUNAL “G” BENCH, MUMBAI श्री सी. एन.प्रसाद, न्याययक सदस्य एवं श्री राजेश कुमार, ऱेखा सदस्य के समक्ष BEFORE SHRI C.N. PRASAD, JM AND SHRI RAJESH KUMAR, AM ITA NO.3513,3514,3515,3616 and 3517/Mum/2016 (ननधधायण वषा / Assessment Years: 2010-11 and 2008-09,2009-10, 2011-12,2012-13) Gopaldas Visram and Co. Ltd, Dy. Commissioner of Income 8, Fida Building, Tax-4(2), फनधभ/ 18, Shamaldas Marg, Mumbai Vs. Mumbai-400002 (अऩीरधथी /Appellant) (प्रत्मथी / Respondent) : Gopaldas Visram and Co.Ltd, Asstt. Commissioner of 8, Fida Building, Income Tax-…

Gopaldas Visram & Co. Ltd, Mumbai vs. DCIT 4(2), Mumbai

Appeals are disposed off accordingly

ITA 3513/MUM/2016[2010-11]Status: DisposedITAT Mumbai21 Sept 2017AY 2010-11

Bench: Shri C.N. Prasad, Jm & Shri Rajesh Kumar, Am

For Appellant: Shri Rajeev KhandelwalFor Respondent: Miss Vidisha Kalara
Section 69Section 69A

…आयकर अपीऱीय अधिकरण, म ुंबई न्यायपीठ “जी” म ुंबई IN THE INCOME TAX APPELLATE TRIBUNAL “G” BENCH, MUMBAI श्री सी. एन.प्रसाद, न्याययक सदस्य एवं श्री राजेश कुमार, ऱेखा सदस्य के समक्ष BEFORE SHRI C.N. PRASAD, JM AND SHRI RAJESH KUMAR, AM ITA NO.3513,3514,3515,3616 and 3517/Mum/2016 (ननधधायण वषा / Assessment Years: 2010-11 and 2008-09,2009-10, 2011-12,2012-13) Gopaldas Visram and Co. Ltd, Dy. Commissioner of Income 8, Fida Building, Tax-4(2), फनधभ/ 18, Shamaldas Marg, Mumbai Vs. Mumbai-400002 (अऩीरधथी /Appellant) (प्रत्मथी / Respondent) : Gopaldas Visram and Co.Ltd, Asstt. Commissioner of 8, Fida Building, Income Tax-…

3 Reliance of CIT(A) on CIT v. Sagar Constructions (56 Taxmann.com 343) — Cited in 10 Judgments | BharatTax