3. Neelkantha Commosales Pvt. Ltd. v. ITO

135 Taxmann.com 326High Court#22439 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 348,356 Indian tax judgments — from 2023 to 2024.

Issues it is cited on

share application money section 68 section 142(1)person company section 143(3)interest

Judgments citing 3. Neelkantha Commosales Pvt. Ltd. v. ITO

Sonal Sandeep Satav, Pune vs. PCIT, Pune-2, Pune

In the result, the appeal of the assessee is dismissed

ITA 945/PUN/2024[2018-19]Status: DisposedITAT Pune03 Dec 2024AY 2018-19

Bench: Ms. Astha Chandra & Shree G.D. Padmahshali

For Appellant: Shri Sarang GudhateFor Respondent: Shri Ajay Kumar Keshari

Section 142(1)Section 143(2)Section 143(3)Section 263

…आयकर अपीलीय अधिकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE BEFORE MS. ASTHA CHANDRA, JUDICIAL MEMBER AND SHREE G.D. PADMAHSHALI, ACCOUNTANT MEMBER आयकर अपील सं. / ITA No.945/PUN/2024 धििाारण वर्ा / Assessment Year : 2018-19 Sonal Sandeep Satav, Principal Commissioner of A/1, Chhatrapati Shivaji Hsg. Soc., Income Tax, Pune - 2 Opp. Patrakar Nagar, Vs. Gokhalenagar, Pune-411016 PAN : ASDPB2963J अपीलार्थी / Appellant प्रत्यर्थी / Respondent Assessee by : Shri Sarang Gudhate Department by : Shri Ajay Kumar Keshari Date of hearing : 16-10-2024 Date of 03-12-2024 Pronouncement :…

M/S. Lado Ceramic Pvt. Ltd., Bela (Rangpar), Dist. Morbi vs. The Pr. CIT-1, Rajkot

In the result, the appeal of the assessee is dismissed

ITA 72/RJT/2021[2016-17]Status: DisposedITAT Rajkot18 Oct 2023AY 2016-17

Bench: Smt. Annapurna Gupta & Shri Siddhartha Nautiyal

For Appellant: Shri Mehul Ranpura, Ld. A.RFor Respondent: Shri Shramdeep Sinha, CIT DR

Section 143(3)Section 263Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL RAJKOT BENCH, RAJKOT (Conducted through E-Court at Ahmedabad) BEFORE SMT. ANNAPURNA GUPTA, ACCOUNTANT MEMBER & SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER I.T.A. No.72/Rjt/2021 (Assessment Year: 2016-17) M/s. Lado Ceramic Pvt. Ltd., Vs. The Principal Commissioner of Survey No. 255/P1/P1, Jetpar Pipali Income Tax, Road, At Bela, Dist. Morbi-363641 Rajkot-1 [PAN No.AACCL7489F] (Appellant) .. (Respondent) Appellant by : Shri Mehul Ranpura, Ld. A.R. Respondent by: Shri Shramdeep Sinha, CIT DR Date of Hearing 04.09.2023 Date of Pronouncement 18.10.2023 O R D E R PER SIDDHARTHA NA…

Aman Exports International, Jaipur vs. DCIT Circle 1, Jaipur

In the result, appeal of the assessee is partly allowed

ITA 147/JPR/2023[2012-13]Status: DisposedITAT Jaipur24 Aug 2023AY 2012-13

Bench: SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

For Appellant: Sh. Manish Tatiwal (CA)For Respondent: Smt. Runi Pal (Addl. CIT) &

Section 142(1)Section 143(1)Section 143(2)Section 143(3)Section 148Section 40A(3)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR Jh lanhi xkslkbZ] U;kf;d lnL; ,oa Jh jkBkSM+ deys'k t;arHkkbZ] ys[kk lnL; ds le{k BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA No. 147/JP/2023 fu/kZkj.k o"kZ@Assessment Years : 2012-13 cuke Aman Exports International DCIT, Vs. G-93 Epip Sitapura, Industrial Area Circle-01, Sitapura, Jaipur Jaipur LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAQFA 6304 F vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Sh. Manish Tatiwal (CA) jktLo dh vksj…