298/234 Taxman 253/375 ITR 522 (Kar.), Kostub Investment Ltd. v. CIT

45 Taxmann.com 123High Court2014#12810 most cited
8

judgments rely on this decision, according to BharatTax’s citation analysis of 350,364 Indian tax judgments — from 2020 to 2025.

Judgments citing 298/234 Taxman 253/375 ITR 522 (Kar.), Kostub Investment Ltd. v. CIT

Amar Brothers Global P.Ltd, Kanpur vs. AO Circle-1(1), Kanpur

In the result, the appeal of the assessee is partly allowed for statistical purposes

ITA 175/LKW/2024[2018-19]Status: DisposedITAT Lucknow29 Jul 2025AY 2018-19

Bench: Shri Kul Bharat & Shri Nikhil Choudharyआयकर अपील सं/ Ita No.175/Lkw/2024 ननिाारण वर्ा/ Assessment Year: 2018-19 Amar Brothers Global Pvt Ltd V. Dcit Circle-2(1)(1) 87/112, Kalpi Road, Kanpur- Vaibhav Bhawan, 802003. 15/295-A, Civil Lines, Kanpur-208001. Pan:Aaica6776A अपीलार्थी/(Appellant) प्रत्यर्थी/(Respondent) अपीलार्थी कक और से/Appellant By: Shri Rakesh Garg, Adv प्रत्यर्थी कक और से /Respondent By: Shri Amit Kumar, Cit(Dr) सुनवाई कक तारीख / Date Of Hearing: 02 07 2025 घोर्णा कक तारीख/ Date Of 29 07 2025 Pronouncement: आदेश / O R D E R

For Appellant: Shri Rakesh Garg, AdvFor Respondent: Shri Amit Kumar, CIT(DR)
Section 143(2)Section 143(3)Section 144BSection 14ASection 37

…आयकर अपीलीय अधिकरण ‘ए’ न्यायपीठ, लखनऊ। IN THE INCOME TAX APPELLATE TRIBUNAL LUCKNOW BENCH “A”, LUCKNOW श्री कुल भारत, उपाध्यक्ष एवं श्री ननखखल चौिरी, लेखा सदस्य के समछ BEFORE SHRI KUL BHARAT, VICE PRESIDENT AND SHRI NIKHIL CHOUDHARY, ACCOUNTANT MEMBER आयकर अपील सं/ ITA No.175/LKW/2024 ननिाारण वर्ा/ Assessment Year: 2018-19 Amar Brothers Global Pvt Ltd v. DCIT Circle-2(1)(1) 87/112, Kalpi Road, Kanpur- Vaibhav Bhawan, 802003. 15/295-A, Civil Lines, Kanpur-208001. PAN:AAICA6776A अपीलार्थी/(Appellant) प्रत्यर्थी/(Respondent) अपीलार्थी कक और से/Appellant by: Shri Rakesh Garg, Adv प्रत्यर्थी कक और से /Respondent by: S…

298/234 Taxman 253/375 ITR 522 (Kar.), Kostub Investment Ltd. v. CIT (45 Taxmann.com 123) — Cited in 8 Judgments | BharatTax