293 (Gujarat), Manzil Dineshkumar Shah v. Principal CIT

71 Taxmann.com 256Reported decision2016#21305 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2017 to 2025.

Judgments citing 293 (Gujarat), Manzil Dineshkumar Shah v. Principal CIT

Mahendra Singh Dasana, Kandivali vs. Commissioner of Income Tax (Appeal)-NFAC, Delhi

In the result the appeal filed by the assessee stands

ITA 586/MUM/2025[2017-18]Status: DisposedITAT Mumbai04 Aug 2025AY 2017-18

Bench: Hon’Ble Shri Sandeep Gosain & Shri Girish Agrawal

Section 250Section 69C

…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH MUMBAI BEFORE HON’BLE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER & SHRI GIRISH AGRAWAL, ACCOUNTANT MEMBER ITA No. 586/Mum/2025 (Assessment Year: 2017-18) Mahendra Singh Dasana Vs. ITO 33(2)(3) D-562/1/2, Saidham 8th Floor, Kautilya Society, Hanuman Nagar Bhavan, Bandra Akruli Road, Kandivali East 400101. PAN/GIR No. BKXPD8521M (Applicant) (Respondent) Assessee by Shri Vimal Pnmiya Revenue by Shri Annavaram Kosuri Sr. AR Date of Hearing 14.07.2025 Date of Pronouncement 04.07.2025 आदेश / ORDER PER SANDEEP GOSAIN, JM: The present appeal has been filed by the assessee challeng…

The Deputy Commissioner of Income Tax, Central Circle - 1, Guntur vs. Ravindra Bharathi Educational Society, Spsr Nellore

In the result, appeal filed by the revenue and cross objection filed by the assessee are dismissed

ITA 255/VIZ/2020[2016-17]Status: DisposedITAT Visakhapatnam24 Sept 2021AY 2016-17

Bench: Shri N.K.Choudhry, Hon’Ble & Shri D.S. Sunder Singh, Hon’Bleआयकरअपीऱसं./ I.T.A. No. 255/Viz/2020 (निर्धारणवर्ा/Assessment Year : 2016-17)

For Appellant: Shri C. Cubrahmanyam, FCAFor Respondent: Shri D.K. Sonawal, CIT DR

Section 132Section 133ASection 139(1)Section 143(2)Section 148Section 68

…आयकरअपीऱीयअधिकरण, विशाखापटणमपीठ, विशाखापटणम IN THE INCOME TAX APPELLATE TRIBUNAL, VISAKHAPATNAM BENCH, VISAKHAPATNAM श्री एन के चौिरी, न्याययकसदस्यएिं श्री डड.एस .सुन्दरससंह, ऱेखासदस्य के समऺ BEFORE SHRI N.K.CHOUDHRY, HON’BLE JUDICIAL MEMBER & SHRI D.S. SUNDER SINGH, HON’BLE ACCOUNTANT MEMBER आयकरअपीऱसं./ I.T.A. No. 255/VIZ/2020 (निर्धारणवर्ा/Assessment Year : 2016-17) DCIT, Central Circle-1, M/s. Ravindra Bharathi Vs. Guntur. Educational Society, 23/812, Ravindra Bharathi Bhavan, Fathekhan Pet, SPSR Nellore. [PAN No. AAAR 2715 E] (अपीऱार्थी/ Appellant) (प्रत्यर्थी/ Respondent) C.O.No. 11/VIZ/2021 (Arising ou…

Chirag Bharambhai Masani, Ahmedabad vs. DCIT, Gandhinagar Circle, Gandhinagar

In the result, appeal of the assessee is allowed

ITA 2260/AHD/2018[2012-13]Status: DisposedITAT Ahmedabad30 Apr 2019AY 2012-13

Bench: Shri Pradip Kumar Kedia & Shri Mahavir Prasadआयकर अपील सं./I.T.A. No. 2260/Ahd/2018 ("नधा"रण वष" / Assessment Year : 2012-13)

For Appellant: Shri Chetan Agarwal, A.R

Section 143(3)Section 147

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ ‘C’ अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, AHMEDABAD BEFORE SHRI PRADIP KUMAR KEDIA, ACCOUNTANT MEMBER & SHRI MAHAVIR PRASAD, JUDICIAL MEMBER आयकर अपील सं./I.T.A. No. 2260/Ahd/2018 ("नधा"रण वष" / Assessment Year : 2012-13) Chirag Bharambhai बनाम/ Deputy Commissioner of Masani Income Tax, Vs. 204, Golden Signature Gandhinagar Circle, Complex, Near National Gandhinagar Handloom, C.G. Road, Ahmedabad - 380009 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AHCPM7191F .. (अपीलाथ" /Appellant) (""यथ" / Respondent) अपीलाथ" ओर से /Appellant by : Shri Chetan Agarwal, A…

ACIT, Cir-40, Kolkata vs. Sundarlal Mohanlal Sarda & Others, Kolkata

In the result, Revenue’s appeal is dismissed as infructuous

ITA 116/KOL/2014[2007-08]Status: DisposedITAT Kolkata31 Oct 2017AY 2007-08

Bench: Shri N.V.Vasudevan & Shri Waseem Ahmedassessment Year :007-08

Section 147Section 148

…आयकर अपील"य अधीकरण, "यायपीठ – “B” कोलकाता, IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH “B” KOLKATA Before Shri N.V.Vasudevan, Judicial Member and Shri Waseem Ahmed, Accountant Member Assessment Year :007-08 ACIT, Circle-40, V/s. Sundarlal Mohanlal 18, Rabindra Sarani, Sarda & Others (AOP), Podder Court, 4th Floor, H.O Suit No.64, 6th Kolkata-001 Floor, 8, A.J.C. Bose Road, Kolkata-11 [PAN No.AABAS 7905G] .. अपीलाथ" /Appellant ""यथ"/Respondent C.O. No.12/Kol/2014 (a/o ITANo.116/Kol/2014) Assessment Year: 2007-08 Sundarlal Mohanlal V/s. ACIT, Circle-40, Sarda & Others (AOP), 18, Rabindra Sarani, H.O Suit…