INCOME TAX OFFICER, FARIDABAD vs. RAMESH KUMAR BAGRI , FARIDABAD
Accordingly, the appeal filed by the Revenue being ITA No.521/Del/2025 for AY 2015-16 is dismissed
ITA 523/DEL/2025[2013-14]Status: DisposedITAT Delhi21 Jan 2026AY 2013-14
Bench: Shri S.Rifaur Rahman & Shri Anubhav Sharma
For Appellant: Shri Akash Ojha, AdvocateFor Respondent: Ms. Pooja Swaroop, CIT DR
Section 115BSection 139Section 142(1)Section 147Section 148
…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES ‘B’: NEW DELHI. BEFORE SHRI S.RIFAUR RAHMAN, ACCOUNTANT MEMBER and SHRI ANUBHAV SHARMA, JUDICIAL MEMBER ITA No.522/Del/2025 (Assessment Year: 2014-15) ITA No.524/Del/2025 (Assessment Year: 2016-17) Income Tax Officer, vs. Ramesh Kumar Bagri, Ward 2 (1), Faridabad. E-6, 204, Sterling Apartment, Charwood Village, Faridabad – 121 005 (Haryana). (PAN : AAIPB2718E) (APPELLANT) (RESPONDENT) ASSESSEE BY : Shri Akash Ojha, Advocate REVENUE BY : Ms. Pooja Swaroop, CIT DR Date of Hearing : 11.11.2025 Date of Order : 21.01.2026 O R D E R PER S. RIFAUR RAHMAN, ACCOUNTANT M…