292/398 ITR 33 (Raj.). (x) CIT v. White & White Mineral (P.) Ltd.

Amolak Singh Bhatia, Bilaspur vs. DCIT, Central Circle-08, Delhi

Bench: Shris.Rifaur Rahman & Shri Sudhir Kumar

…2002] 124 Taxman 384/253 ITR 534 (Bom.). (viii) CIT v. T.S. Chandrasekhar [2009] 221 CTR 385 (Kar.). (ix) Mohd Yasin v. CIT [2017] 84 taxmann.com 292/398 ITR 33 (Raj.). (x) CIT v. White & White Mineral (P.) Ltd. [2011] 12 taxmann.com 120/200 Taxman 192 (Mag.)/330 ITR 172 (Raj.). (xi) CIT v. Om Prakash Mandora [2013] 37 taxmann.com 426/[2014] 222 Taxman 138 (Raj.). (xii) M/s. Polisetty Somasundaram Versus The Deputy Commissioner of Income Tax, Central Circle-1, Guntur., [2024] 115 ITR (Trib) 548 (ITAT [Viskha]) (xiii) M/s Index Logistics Pvt Ltd Versus ACIT, 2025 (7) TMI 1098 - ITAT MUMBAI b) That it was lifted be…

DCIT, New Delhi vs. Sh. Sanjay Jain, New Delhi

In the result, appeals of the department are dismissed and the Cross Objections of the assessee’s are allowed as indicated above

Bench: Sh. N. K. Saini, Am & Sh. A. T. Varkey, Jm

…be quashed as per the aforesaid referred to order dated 30.05.2014. The reliance was placed on the following case laws: " DCIT Vs Adolf Patric Pinto 284 ITR (A.T) 207 (SC). " CIT Vs Deepak Agarwal 308 ITR 116 (Del.) " CIT Vs White and White Mineral Pvt. Ltd. 330 ITR 172 (Raj) " CIT Vs O.P Mandora 94 DTR (Raj). 209 " ACIT Vs Shri Ram Lime Products Ltd. 2012 TIOL 329 ITAT Jodhpur " Rakesh Sareen Vs DCIT 2011 TIOL 185 HC- Mad-IT " CIT Vs Plastica Enterprises ITA 1211 (2008) Mum. " Rakesh Kuamr Jain Vs JCIT dated 25/9/2012 (Mad.) Tax Case 1240/06. 12. In his rival submissions the ld. DR submitted that the issue unde…

Sh. Sanjay Jain, New Delhi vs. DCIT, New Delhi

In the result, appeals of the department are dismissed and the Cross Objections of the assessee’s are allowed as indicated above

Bench: Sh. N. K. Saini, Am & Sh. A. T. Varkey, Jm

…be quashed as per the aforesaid referred to order dated 30.05.2014. The reliance was placed on the following case laws: " DCIT Vs Adolf Patric Pinto 284 ITR (A.T) 207 (SC). " CIT Vs Deepak Agarwal 308 ITR 116 (Del.) " CIT Vs White and White Mineral Pvt. Ltd. 330 ITR 172 (Raj) " CIT Vs O.P Mandora 94 DTR (Raj). 209 " ACIT Vs Shri Ram Lime Products Ltd. 2012 TIOL 329 ITAT Jodhpur " Rakesh Sareen Vs DCIT 2011 TIOL 185 HC- Mad-IT " CIT Vs Plastica Enterprises ITA 1211 (2008) Mum. " Rakesh Kuamr Jain Vs JCIT dated 25/9/2012 (Mad.) Tax Case 1240/06. 12. In his rival submissions the ld. DR submitted that the issue unde…

JCIT, New Delhi vs. M/S Surya Vinayak Industries Ltd. Amalgamated Company of Amalgamating Company M/S. Rim Zim Valley Products Pvt. Ltd., New Delhi

In the result, appeals of the department are dismissed and the Cross Objections of the assessee’s are allowed as indicated above

Bench: Sh. N. K. Saini, Am & Sh. A. T. Varkey, Jm

…be quashed as per the aforesaid referred to order dated 30.05.2014. The reliance was placed on the following case laws: " DCIT Vs Adolf Patric Pinto 284 ITR (A.T) 207 (SC). " CIT Vs Deepak Agarwal 308 ITR 116 (Del.) " CIT Vs White and White Mineral Pvt. Ltd. 330 ITR 172 (Raj) " CIT Vs O.P Mandora 94 DTR (Raj). 209 " ACIT Vs Shri Ram Lime Products Ltd. 2012 TIOL 329 ITAT Jodhpur " Rakesh Sareen Vs DCIT 2011 TIOL 185 HC- Mad-IT " CIT Vs Plastica Enterprises ITA 1211 (2008) Mum. " Rakesh Kuamr Jain Vs JCIT dated 25/9/2012 (Mad.) Tax Case 1240/06. 12. In his rival submissions the ld. DR submitted that the issue unde…

JCIT, New Delhi vs. M/S Surya Vinayak Industries Ltd. Amalgamated Company of Amalgamating Company M/S. Rim Zim Valley Products Pvt. Ltd., New Delhi

In the result, appeals of the department are dismissed and the Cross Objections of the assessee’s are allowed as indicated above

Bench: Sh. N. K. Saini, Am & Sh. A. T. Varkey, Jm

…be quashed as per the aforesaid referred to order dated 30.05.2014. The reliance was placed on the following case laws: " DCIT Vs Adolf Patric Pinto 284 ITR (A.T) 207 (SC). " CIT Vs Deepak Agarwal 308 ITR 116 (Del.) " CIT Vs White and White Mineral Pvt. Ltd. 330 ITR 172 (Raj) " CIT Vs O.P Mandora 94 DTR (Raj). 209 " ACIT Vs Shri Ram Lime Products Ltd. 2012 TIOL 329 ITAT Jodhpur " Rakesh Sareen Vs DCIT 2011 TIOL 185 HC- Mad-IT " CIT Vs Plastica Enterprises ITA 1211 (2008) Mum. " Rakesh Kuamr Jain Vs JCIT dated 25/9/2012 (Mad.) Tax Case 1240/06. 12. In his rival submissions the ld. DR submitted that the issue unde…

JCIT, New Delhi vs. M/S Surya Vinyak Industries Ltd., New Delhi

In the result, appeals of the department are dismissed and the Cross Objections of the assessee’s are allowed as indicated above

Bench: Sh. N. K. Saini, Am & Sh. A. T. Varkey, Jm

…be quashed as per the aforesaid referred to order dated 30.05.2014. The reliance was placed on the following case laws: " DCIT Vs Adolf Patric Pinto 284 ITR (A.T) 207 (SC). " CIT Vs Deepak Agarwal 308 ITR 116 (Del.) " CIT Vs White and White Mineral Pvt. Ltd. 330 ITR 172 (Raj) " CIT Vs O.P Mandora 94 DTR (Raj). 209 " ACIT Vs Shri Ram Lime Products Ltd. 2012 TIOL 329 ITAT Jodhpur " Rakesh Sareen Vs DCIT 2011 TIOL 185 HC- Mad-IT " CIT Vs Plastica Enterprises ITA 1211 (2008) Mum. " Rakesh Kuamr Jain Vs JCIT dated 25/9/2012 (Mad.) Tax Case 1240/06. 12. In his rival submissions the ld. DR submitted that the issue unde…

JCIT, New Delhi vs. M/S Surya Vinyak Industries Ltd., New Delhi

In the result, appeals of the department are dismissed and the Cross Objections of the assessee’s are allowed as indicated above

Bench: Sh. N. K. Saini, Am & Sh. A. T. Varkey, Jm

…be quashed as per the aforesaid referred to order dated 30.05.2014. The reliance was placed on the following case laws: " DCIT Vs Adolf Patric Pinto 284 ITR (A.T) 207 (SC). " CIT Vs Deepak Agarwal 308 ITR 116 (Del.) " CIT Vs White and White Mineral Pvt. Ltd. 330 ITR 172 (Raj) " CIT Vs O.P Mandora 94 DTR (Raj). 209 " ACIT Vs Shri Ram Lime Products Ltd. 2012 TIOL 329 ITAT Jodhpur " Rakesh Sareen Vs DCIT 2011 TIOL 185 HC- Mad-IT " CIT Vs Plastica Enterprises ITA 1211 (2008) Mum. " Rakesh Kuamr Jain Vs JCIT dated 25/9/2012 (Mad.) Tax Case 1240/06. 12. In his rival submissions the ld. DR submitted that the issue unde…